INDIAN STAMP (ORISSA SECOND AMENDMENT) ACT, 1986

for example: TATA AIG

for example: Indian Contract Act

for example: Ratan Tata

for example: Negotiable Instruments Act

	Section Title
	PREAMBLE
1	Short title	View Judgements
2	Amendment of Section 24	View Judgements
3	Amendment of section 27	View Judgements
4	Amendment of Section 28	View Judgements
5	Amendment of Section 33	View Judgements
6	Amendment of Section 47-A	View Judgements
7	Amendment of Section 48-A	View Judgements
8	Amendment of Section 64	View Judgements
9	Validation of actions of Collector, Koraput	View Judgements
10	Amendment of Schedule-I-A	View Judgements

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