INDIAN RESEARCH INSTITUTE LTD

Activity: Business Services in West Bengal.
Under Liquidation
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74220WB1933PLC007716 		ROC
RoC-Kolkata 		Incorporation Date
07-08-1933
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
007716 		Registration Date
07-08-1933 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 20,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
3, RUSTAMJEE PARSE ROAD,CALCUTTA-2. WB 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to INDIAN RESEARCH INSTITUTE LTD

Last Checked Past / Closed Litigation On 17-06-2022 03:13
24-01-2017 M/s. B.C.I. Publications represented by its Partner Anjali Sinha Versus M/s. Indian Institute of Horticultural research represented by its Partner High Court of Karnataka
08-03-2016 Sharada Institute of Indian Management Research Versus Axis Bank & Others Delhi State Consumer Disputes Redressal Commission New Delhi
15-05-2012 S. Haja Najeemudeen Versus The Director Central Marine Fisheries Research Institute (Indian Council of Agricultural Research) P.B.No. 1603, Ernakulam North PO Kochi & Others Central Administrative Tribunal Ernakulam Bench
17-03-2012 Dr. V.T. Prabhakaran Versus Director, Indian Agricultural Statistics Research Institute, PUSA, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
16-02-2012 Nirmal Mathews Versus The Director, Central Marine Fisheries Research Institute (CMFRI), (Indian Council of Agricultural Research), P.B. No. 1603, Ernakulam North P.O., Kochi & Others Central Administrative Tribunal Ernakulam Bench
01-12-2011 P.K. Harikumar Versus Senior Administrative Officer, Central Marine Fisheries Research Institute, (Indian Council of Agricultural Research), Kochi & Others Central Administrative Tribunal Ernakulam Bench
11-07-2011 Manamohan Upadhyay Versus National Institute of Research on Jute & Allied Fibre Technology Indian Council of Agricultural Research & Another National Consumer Disputes Redressal Commission NCDRC
07-06-2011 Indian Agricultural Research Institute Regional Station, rep by Head Wellington Versus The Regional Provident Fund Commissioner, Dr. Balasundaram Road & Others High Court of Judicature at Madras
15-06-2010 Anitha Suresh Versus The Director Indian Institute of Petroleum Council of Scientific & Industrial Research, Uttaranchal & Others Central Administrative Tribunal Ernakulam Bench
07-06-2010 Nirmal Mathews, S/o. Late M.V. Mathews Versus The Director, Central Marine Fisheries Research Institute (CMFRI), (Indian Council of Agricultural Research), Kochi & Others Central Administrative Tribunal Ernakulam Bench
04-12-2009 Dr. K. Vijayakumaran, Senior Scientist, Central Marine Fisheries Research Institute, Mangalore Research Centre, Bolar, Kerala & Others Versus Indian Council of Agricultural Research, Krishi Anusandhan Bhavan, represented by its Director General New Delhi & Others Central Administrative Tribunal Ernakulam Bench
15-06-2009 Indian Institute of Teacher Training represented by its Correspondent V. Hema Prasad Versus The Director of Teacher Education Research and Training, D.P.I. Campus & Others High Court of Judicature at Madras
27-02-2009 V. Vijesh Versus The Director, Indian Institute of Spices Research & Another Central Administrative Tribunal Ernakulam Bench
19-11-2007 Indian Institute of Teachers Training Versus The Director of Teacher Education Research and Training, Government of Tamil Nadu, DPI Campus, Nungambakkam, Chennai & Another High Court of Judicature at Madras
17-02-2005 MANAGEMENT, INDIAN INSTITUTE OF HORTICULTURAL RESEARCH (ICAR), BANGALORE VERSUS K. SHASHIKALA INDIAN COUNCIL OF AGRICULTURAL RESEARCH High Court of Karnataka
22-03-2002 A. Amrender Reddy Versus Indian Agricultural Research Institute High Court of Delhi
07-11-2001 Indian Potash Limited Versus Potash Research Institute High Court of Delhi
13-11-1997 Udumbanchola Estate Workers Union Versus Indian Cardamom Research Institute High Court of Kerala
15-05-1997 M/s. Indian Research Institute Ltd., Calcutta & Others Versus Swapan Paul High Court of Gauhati
29-09-1993 Indian Veterinary Research Institute and Anr. Versus Central Govt. Industrial Tribunal and Anr. High Court of Judicature at Allahabad
30-06-1972 Director, Indian Agricultural Research Institute Versus Vidya Sagar High Court of Himachal Pradesh
14-08-1968 Union of India, through the Director of the Indian Veterinary Research Institute Versus Ali Ahmad High Court of Judicature at Allahabad
17-01-1964 Harcharan Lal Versus Director, Indian Institute of Sugarcane Research High Court of Judicature at Allahabad



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