INDIAN REALTORS PRIVATE LIMITED.Activity: Business Services in Delhi.Active |
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CIN U74899DL1982PTC013698 |
ROC RoC-Delhi |
Incorporation Date 20-05-1982 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 013698 |
Registration Date 20-05-1982 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 2050,00,000 |
Paid Up Capital Rs. 2003,00,000 |
Contact Information |
E-Mail Address info@unitygroup.in |
Registered Address G-3, AGGARWAL CORPORATE TOWER 23, RAJENDRA PLACE NEW DELHI Central Delhi DL 110008 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to INDIAN REALTORS PRIVATE LIMITED.Last Checked Past / Closed Litigation On 11-03-2023 01:52
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24-01-2013 | Maheshbabu Babubhai Patel, Major, Person of Indian Origin & Another Versus M/s. Amrapali Realtors | Goa State Consumer Disputes Redressal Commission Panaji |
Directors |
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DIN | Name | Since |
00243954 | GOVIND AGGARWAL | 01-07-2016 |
00243852 | HARSH VARDHAN BANSAL | 01-07-2016 |
AXKPJ1237B | SONAL JANI | 02-01-2017 |
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