INDIAN PENAL CODE AND THE CODE OF CRIMINAL PROCEDURE (AMENDMENT) ACT, 1949

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Section 2   [ View Judgements ]

Amendment of section 361 Act XLV of 1860


In section 361 of the India a Penal Code (hereinafter referred to as the Penal Code), for the "words "fourteen" and "sixteen" the words "sixteen" and "eighteen" shall respectively be substituted.

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