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INDIAN PENAL CODE AND THE CODE OF CRIMINAL PROCEDURE (AMENDMENT) ACT, 1949
w w w .
L
a w y e r
S
e r v i c e s . i n
Section 1 [
View Judgements
]
Short title
This Act may be called the Indian Penal Code and the Code of Criminal Procedure (Amendment) Act, 1949.
#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon
