INDIAN PENAL CODE AMENDMENT ACT, 1882

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w w w . L a w y e r S e r v i c e s . i n

Section 3   [ View Judgements ]

Amendment of section 67 of same Code


In section 67, after the words "fine only," the words "the imprisonment which the Court imposes in default of payment of the fine shall be simple, and" shall be inserted.

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