Section 2   [ View Judgements ]

Amendment of section 64 of same Code


In section 64 of the said Code, for the first twelve words, the following shall be substituted, namely:--

"In every case of an offence punishable with imprisonment as well as fine, in which the offender is sentenced to a fine, whether with or without imprisonment,

"and in every case of an offence punishable with fine only, in which the offender is sentenced to a fine."

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