INDIAN COTTON ASSOCIATION LIMITED

Activity: Manufacturing (Textiles) in Punjab.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U17115PB1965PLC002589
ROC
RoC-Chandigarh
Incorporation Date
06-04-1965
Class
Public
Category
Company Limited by Guarantee
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
No of Members
332  
Registration Number
002589
Registration Date
06-04-1965
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
23-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information

E-Mail Address
icalindia1963@gmail.com
Registered Address
POST BOX NO 79NAI BASTI, GALI NO 6 BATHINDA - 151 001 PB 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to INDIAN COTTON ASSOCIATION LIMITED

Last Checked Past / Closed Litigation On 01-03-2023 00:27
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for INDIAN COTTON ASSOCIATION LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




Directors

DIN Name Since
07486131 BHOLA SINGH 11-07-2019
ABNPS9411P JATINDER SINGH 25-08-2017
00197046 MUKUL DEV TAYAL 21-09-2005
00221203 MAHESH SHARDA 21-09-2005
00223561 SWAMI SHARAN 29-05-2019
01296804 ADITYA CHITTLANGIA 05-09-2018
02696446 ASHWANI JHAMB 11-07-2019
03287660 KRISHANA MANI CHATURVEOI 24-09-2012
05215701 SUBHASH CHANDER 05-09-2018
07378220 VIJAY KUMAR BANSAL 07-06-2019
01531046 RAKESH RATHI 20-09-2004
06521437 PAWAN KUMAR 11-07-2019
01610777 SURESH KUMAR BANSAL 25-09-2010
00251596 SURESH KUMAR 30-09-2015
01888304 SUSHIL KUMAR 11-07-2019
07492022 RAJAT AGGARWAL 16-04-2016
05152233 NARESH KUMAR BEHL 05-09-2018
02410460 Raj Kumar 30-09-2015
07773640 SURINDER KUMAR 11-07-2019
06540457 SUNIL PERIWAL 07-06-2019

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