INDIAN CHAMBER OF COMMERCE CALCUTTA

Activity: Community, personal & Social Services in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U85300WB1926GAP005585
ROC
RoC-Kolkata
Incorporation Date
24-07-1926
Class
Public
Category
Company Limited by Guarantee
Sub-Category
Guarantee and Association company
Listed
Unlisted
Suspended at Exchange
-
No of Members
551  
Registration Number
005585
Registration Date
24-07-1926
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
19-07-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information

E-Mail Address
debasis.gupta@indianchamber.net
Registered Address
4 INDIA EXCHANGE PLACE KOLKATA WB 700001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to INDIAN CHAMBER OF COMMERCE CALCUTTA

Last Checked Past / Closed Litigation On 19-03-2023 05:59
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for INDIAN CHAMBER OF COMMERCE CALCUTTA.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




Directors

DIN Name Since
00213413 AMRITANSHU KHAITAN 02-08-2014
00246132 SANJAY AGARWAL 02-08-2014
00329060 RAM KRISHAN SHARMA 02-08-2014
00363455 KUMAR VARDHAN PATODIA 09-07-2019
00370738 SAJAN KUMAR PASARI 02-08-2014
00469622 DEBANJAN MANDAL 14-07-2016
00520765 ASHOK KUMAR JHUNJHUNWALA 02-08-2014
00598842 MAYANK JALAN 15-07-2017
00230728 VIKASH AGARWAL 19-07-2018
07061856 PARTHIV VIKRAM NEOTIA 19-07-2018
00313652 UMESH CHOWDHARY 15-07-2017
06831620 DEVINA SWARUP 19-07-2018
07296482 RAGHAV RAJ KANORIA 14-07-2016
00027290 ADARSH KANORIA 02-08-2014
00066077 UDDHAV KEJRIWAL 02-08-2014
00077299 SHALINI NOPANY 02-08-2014
00394094 HARSH VARDHAN LODHA 02-08-2014
00124625 MUKUL SOMANY 19-07-2018
00121539 VISHAL AGARWAL 02-08-2014
01083295 SAKET MOHTA 15-07-2017
00008686 AKSHAY PODDAR 02-08-2014
00027642 UTSAV PAREKH 02-08-2014
00047466 HARSHAVARDHAN NEOTIA 02-08-2014
00049639 PRADEEP KUMAR SUREKA 14-07-2016
00141585 MUDIT KUMAR 02-08-2014
00225734 SHIV RATAN GOENKA 02-08-2014
00150089 HARSHA VARDHAN AGARWAL 15-07-2017
01021985 RAJEEV TYAGI SINGH 05-07-2006
00061989 VINOD NARAYANJI THACKER 02-08-2014
00403621 PRASHANT BANGUR 14-07-2016
00111070 GAURAV JALAN 02-08-2014
08217932 SOURAV GHOSH 19-07-2018

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