INDIA TYRE & RUBBER COMPANY (INDIA) LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U25190WB1938PLC150983
ROC
RoC-Kolkata
Incorporation Date
17-06-1938
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
No of Members
120  
Registration Number
150983
Registration Date
17-06-1938
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 250,00,000
Paid Up Capital
Rs. 89,64,400



Contact Information

E-Mail Address
manager.accounts@itr.co.in
Registered Address
BERGER HOUSE 129, PARK STREET, 5TH FLOOR, KOLKATA WB 700017 IN



TradeMarks

Total 110 marks found.
D (DEVICE), Class 1, Opposed
D (DEVICE), Class 17, Opposed
D (DEVICE), Class 20, Opposed
D (DEVICE), Class 27, Opposed
D (DEIVCE), Class 28, Opposed
D (DEVICE), Class 24, Opposed
DUNLOP, Class 1, Opposed
DUNLOP, Class 17, Opposed
DUNLOPILLO, Class 20, Opposed
DUNLOPILLO, Class 24, Opposed
DUNLOPILLO, Class 27, Opposed
DUNLOP, Class 37, Opposed
DUNLOP, Class 28, Opposed
DUNLOP, Class 7, Opposed
D (DEIVCE), Class 7, Opposed*
D (DEVICE), Class 37, Opposed*
D (LABEL), Class 12, Abandoned
D(DEVICE), Class 24, Abandoned
D(DEVICE), Class 29, Opposed
D DEVICE OF ARROW, Class 30, Opposed
D(DEVICE), Class 33, Opposed
D(DEVICE), Class 34, Opposed
D(DEVICE), Class 26, Abandoned
DUNLOPILLO, Class 4, Opposed
LETTER D, Class 20, Opposed
LETTER D, Class 31, Opposed
LETTER D, Class 32, Opposed
DUNLOP, Class 30, Abandoned
DUNLOP, Class 21, Opposed
DUNLOP, Class 23, Abandoned
DUNLOP, Class 4, Opposed
DUNLOP, Class 11, Opposed
DUNLOPILLO, Class 11, Opposed
DUNLOPILLO, Class 12, Opposed
DUNLOPILLO, Class 10, Opposed
DUNLOPILLO, Class 18, Opposed
DUNLOPILLO, Class 20, Abandoned
DUNLOPILLO, Class 16, Opposed
D (LOGO), Class 1, Abandoned
D (LOGO), Class 2, Opposed
D (LOGO), Class 3, Opposed
D (LOGO), Class 5, Opposed
D (LOGO), Class 6, Opposed
D (LOGO), Class 7, Abandoned
D (LOGO), Class 8, Opposed
D (LOGO), Class 9, Opposed
D (LOGO), Class 10, Opposed
D (LOGO), Class 11, Opposed
D (LOGO), Class 14, Opposed
D (LOGO), Class 16, Opposed
D (LOGO), Class 17, Abandoned

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to INDIA TYRE & RUBBER COMPANY (INDIA) LIMITED

Last Checked Past / Closed Litigation On 21-09-2023 05:51
21-10-2014 The Commissioner of Income Tax Versus M/s. Chennupati Tyre & Rubber Products In the High Court of Judicature at Hyderabad
30-09-2008 Stanes Tyre and Rubber Products ltd. Versus M/s. Tolins Tread & Allied Products represented by Director K.V. Tolin High Court of Judicature at Madras
18-02-1998 Stanes Tyre & Rubber Products Ltd. Versus Commissioner of Income-Tax High Court of Judicature at Madras
18-02-1998 Commissioner of Income Tax Versus Stanes Tyre and Rubber Products Limited High Court of Judicature at Madras
28-01-1997 Collector of Central Excise, Madras Versus India Tyre and Rubber Company Limited High Court of Judicature at Madras
18-07-1996 Commissioner of Income Tax Versus Stanes Tyre and Rubber Products Limited High Court of Judicature at Madras
24-07-1987 The Goodyear Tyre and Rubber Company Versus Pankaj Group Registrar of Trade Marks Kolkata
20-01-1987 Pankaj Group, New Delhi Versus The Goodyear Tyre & Rubber Co., Ohio, USA Registrar of Trade Marks Kolkata
05-09-1985 Commissioner of Sales Tax Versus Firestone Tyre and Rubber Co.of India Pvt. Ltd. High Court of Madhya Pradesh
22-07-1981 Firestone Tyre and Rubber Company of India Private Limited Versus Workmen Employed Represented By Firestone Tyre Employees' Supreme Court of India
19-06-1980 India Tyre and Rubber Company (India) Private Limited Versus Commercial Tax Officer Ii, Central Assessment Circle, Madras, and Others High Court of Judicature at Madras
23-02-1978 Income Tax Officer v/s India Tyre and Rubber Company (I) Private Limited Income Tax Appellate Tribunal ITAT Bombay
13-02-1976 Workmen of Messrs Firestone Tyre and Rubber Company Of India Private Limited Versus Firestone Tyre and Rubber Company Supreme Court of India
06-03-1973 The Workmen of Firestone Tyre and Rubber Co. of India (Pvt.) Ltd V/S The Management and Others. Supreme Court of India
06-03-1972 Workmen of M/s. Firestone Tyre & Rubber Company of India Private Limited & Others Versus Management & Others Supreme Court of India
06-03-1972 Workmen of Messrs Firestone Tyre and Rubber Company of India Private Limited Versus Management and Others Supreme Court of India
16-03-1970 Narayanan Sankaran Mooss Versus National Tyre & Rubber Co. of India Limited High Court of Kerala
22-08-1967 Employers of Firestone Tyre and Rubber Company Limited Versus Their Workmen Supreme Court of India
20-01-1961 Firestone Tyre and Rubber Company Versus Its Workmen and Another Supreme Court of India
29-07-1957 The Management of the India Tyre and Rubber Co. (India) Private. Ltd. Versus The Workers of the India Tyre and Rubber Co. (India) Ptk. Ltd. respeaented by the Tyre and Rubber Companies Employees Union & Another High Court of Judicature at Madras
13-02-1956 FIRESTONE TYRE AND RUBBER CO. LTD VERSUS LEWELLIN (INSPECTOR OF TAXES) High Court of Judicature at Bombay
30-08-1955 FIRESTONE TYRE AND RUBBER CO. OF INDIA LTD. VERSUS K. P. KRISHNAN High Court of Judicature at Bombay
19-10-1953 ZIAKH VERSUS FIRESTONE TYRE AND RUBBER COMPANY LTD. High Court of Judicature at Bombay
16-07-1953 ZIAKH VERSUS FIRESTONE TYRE AND RUBBER COMPANY High Court of Judicature at Bombay
25-09-1950 Fire Stone Tyre And Rubber Co. Of India Ltd. Versus T. S. Ramanuja Aiyangar High Court of Judicature at Madras



Directors

DIN Name Since
01594152 AMIT KUMAR JOSHI 17-06-2011
07347258 SATYADEO MISHRA 31-10-2015
00474447 ASHOK KUMAR GOENKA 12-07-2008

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