Some PAST Judgements / Case Laws similar to INDIA POWER CORPORATION LIMITED
Last Checked Past / Closed Litigation On 06-03-2023 21:51
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| 22-02-2023 |
K. Gnaniah Nadar Versus The Power Grid Corporation of India, Tirunelveli-1, Rep by its Chief Manager & Others |
Before the Madurai Bench of Madras High Court |
| 21-02-2023 |
Sharayu Sadanand Subhedar @ Sharayu Yashodhan Agalgaonkar Versus Yashodhan Prakash Agalgaonkar, Through his Power of Attorney, Prakash Ramkrishna Agalgaonkar |
High Court of Judicature at Bombay |
| 17-02-2023 |
M/s. IL&FS Tamil Nadu Power Company Limited Versus T. Muruganandam & Others |
Supreme Court of India |
| 13-02-2023 |
Akhila July Antony, Represented by Her Power of Attorney holder, P.T. Antony & Others Versus Jebin Johny & Others |
High Court of Kerala |
| 09-02-2023 |
Afro Asisan Agro Products (Singapore) Ltd., Singapore, Represented, by Its Power of Attorney holder, K.S. Kailasam Versus Lekshmi Enterprises, Kollam, a Partnership Firm, Represented by Its Managing Partner, K. Vasanthakumari & Others |
High Court of Kerala |
| 09-02-2023 |
Chloride Power Systems & Solutions Limited Versus The State of West Bengal & Another |
High Court of Judicature at Calcutta |
| 09-02-2023 |
Rajalakshmi Versus M/s. Robin Power Solutions (P) Ltd., Through its Manager, Dindigul District & Others |
Before the Madurai Bench of Madras High Court |
| 03-02-2023 |
M. Nasafi Rahman, Represented by his Power of attorney holder, Malappuram Versus Cochin University of Science & Technology (CUSAT), Kochi, Represented b y Its Registrar & Others |
High Court of Kerala |
| 03-02-2023 |
M/s. Sarthak Investment and Finance Pvt., Ltd., Rep. by its Director Rakesh Kumar Gupta New Delhi & Another Versus Anil Agarwal, Sole Proprietor of M/s. Agarwal Steels, being rep. by its Power of Attorney Holder N. Nityaanandam |
High Court of Judicature at Madras |
| 01-02-2023 |
Praveen S. Patil Versus Director (Admin & Hr), Karnataka Power Transmission Corporation Limited, Bengaluru & Others |
High Court of Karnataka Circuit Bench At Dharwad |
| 01-02-2023 |
Sunil, Through its power of attorney Sharad Jamnadhar Mor Versus State of Maharashtra Through the Revenue and Forest Department, (Through Secretary), Mantralaya & Others |
In the High Court of Bombay at Nagpur |
| 31-01-2023 |
Rahemat Ali Versus The Southern Power Distribution Co. of Telangana Ltd. & Others |
High Court of for the State of Telangana |
| 30-01-2023 |
The Managing Director, Power Soap and Abirami Soap Works, Puducherry Versus Puthiya Jananayaka Thozhilalar Munani, Rep. by its Secretary, Puducherry |
High Court of Judicature at Madras |
| 23-01-2023 |
S. Anandan represented by its Power Agent Mr. Subramaniam Kancheepuram Versus M/s. V.S. Engineers and Builders, Represented by its Proprietor S. Vijayan Kancheepuram |
High Court of Judicature at Madras |
| 12-01-2023 |
G. Yogeetha @ Gajendranath Yogeetha Versus V.S. Sharvendiran @ Somasundaram Sharvendiran Represented by his Power Agent S. Jayanthi, W/o.Somasundaram |
High Court of Judicature at Madras |
| 12-01-2023 |
S. Ramalingam Versus R. Girija Represented by her Power Agent A. Radhakrishnan, Nagapattinam |
High Court of Judicature at Madras |
| 12-01-2023 |
M/s. Oyester Homes Chennai Pvt. Limited, Represented by its Managing Director, S. Balasundaram, Chennai & Another Versus G. Cholan, S/o.Shanmugam, Represented by Power Agent, C.Devi Priya, D/o.Natarajan, Vellore |
High Court of Judicature at Madras |
| 10-01-2023 |
Asan Ibrahim Versus Jannathunisa, Rep by her Power Agent Parakathunisa |
High Court of Judicature at Madras |
| 09-01-2023 |
Saurashtra Infra & Power Pvt. Ltd. Versus Deputy Commissioner of Income-tax Circle-3(3)(1), Mumbai & Others |
High Court of Judicature at Bombay |
| 06-01-2023 |
Southern Power Distribution Company of Andhra Pradesh Limited, Rep. by its Chairman & Managing Director, Tirupathi & Another Versus Central Electricity Regulatory Commission, (CERC) Rep. by its Chairman, New Delhi & Others |
High Court of Andhra Pradesh |
| 05-01-2023 |
Madhuudhan Rep. by Power Agent D. Manjulatha Versus Vijaianandh Rep. by his Power Agent A. Subrmanian & Another |
High Court of Judicature at Madras |
| 05-01-2023 |
M/S. Pvs Memorial Hospital (Now Demerged), Represented by Its Managing Director P.V. Mini, Kozhikode & Others Versus Dr. Satheesh Iype, Represented by His Father & Power -of -Attorney Holder M.V. Iype, Kottayam & Another |
High Court of Kerala |
| 05-01-2023 |
M/s. Reutech Mining, A Division of Reutech Pty. Ltd. Through M/s K.K. Alliance India Private Limited (Power of Attorney Holder), Through Power of Attorney Holder Vivek Tank Versus Union of India, Through its Secretary, Ministry of Coal A Wing, Dr. Rajendra Prasad Road, New Delhi & Others |
In the High Court of Bombay at Nagpur |
| 02-01-2023 |
M/S Elmech Power & Air Conditioning Engg. Pvt. Ltd. & Another Debt Recovery Tribunal, Lucknow & Another |
High Court Of Judicature At Allahabad Lucknow Bench |
| 02-01-2023 |
Hanuman Ramaji Chikankar Versus The State of Maharashtra, Through its Secretary, Ministry of Energy & Power, Mantralaya, Mumbai & Others |
In the High Court of Bombay at Nagpur |
| 29-12-2022 |
M/s. Kamakshi Ispat Private Limited Versus Meghalaya Power Distribution Corporation Ltd. & Others |
High Court of Meghalaya |
| 23-12-2022 |
Hemanth Kumar Venkatesan, Rep. by its duly authorized Power Agent N. Venkatesan Versus The State Rep. By The Inspector of Police, Chennai & Another |
High Court of Judicature at Madras |
| 21-12-2022 |
K. Kousalya Represented by Power Agent K. Srinivasa Rao Versus K. Perumal |
High Court of Judicature at Madras |
| 20-12-2022 |
V.S.K. Ferro Alloys Limited, Rep. by its Director S. Mouttou (Power of Attorney), Kilpauk, Chennai Versus The Tahsildar, Thuthipet Taluk, Puducherry & Others |
High Court of Judicature at Madras |
| 19-12-2022 |
Kmlm Chits India Ltd., Rep. by Its Power of Attorney Holder & Manager Jibin Varghese, Ernakulam Versus Siji Bijeesh & Another |
High Court of Kerala |
| 16-12-2022 |
Meghalaya Power Distribution Corporation & Another Versus Meghalaya State Electricity Commission & Others |
High Court of Meghalaya |
| 13-12-2022 |
Kalptaru Steel Rolling Mills Ltd., Through its Director Lalit Kumar Purva, B. Narayanapura, Bangalore Versus Southern Power Distribution Company of A.P. Ltd., Chittor, Through its Chairman & Managing Director |
National Company Law Appellate Tribunal |
| 13-12-2022 |
B. Sujatha, Rep by her power of Attorney Baskar, Nagapattinam Versus Indian Oil Corporation Trichy Divisional Office, Trichy & Others |
High Court of Judicature at Madras |
| 09-12-2022 |
G. Sujitha Rep. by her power agent R. Govindarajan Versus S. Mohan Kumar |
Before the Madurai Bench of Madras High Court |
| 09-12-2022 |
M. Ramakrishna Versus N. Vijayalakshmi Rep.by her Power of Attorney, Mr.N.Parthasarathy, Chennai |
High Court of Judicature at Madras |
| 07-12-2022 |
B. Rajan (Since Deceased) Represented by his Power of Attorney Agent R. Haldurai & Others Versus M. Rangan & Others |
High Court of Judicature at Madras |
| 06-12-2022 |
OPG Power Generation Pvt. Ltd., Represented by its Senior Manager, Chennai Versus The Inspector of Police, F2 - SIPCOT Police Station, Gummidipoondi & Others. |
High Court of Judicature at Madras |
| 06-12-2022 |
V. Rajendran Versus Gudaru Prasnthi rep. by her Power Agent G. Srinivasulu Naidu & Another |
High Court of Judicature at Madras |
| 06-12-2022 |
Kush Raj Bhatia Versus M/S. Dlf Power & Services Ltd, Dlf Cyber City, Gurugram |
High Court of Delhi |
| 06-12-2022 |
OPG Power Gen Private Limited, Represented by its Senior Manager, Thiruvallur Versus Tamil Nadu Generation and Distribution Corporation Limited (TANGEDCO), Represented by its Chairman and Managing Director, Chennai & Others. |
High Court of Judicature at Madras |
| 03-12-2022 |
Chhattisgarh State Power Distribution Company Limited, Raipur (C.G.) Versus Anil Kumar Agrawal |
High Court of Chhattisgarh |
| 01-12-2022 |
North Eastern Electric Power Corporation Ltd. (NEEPCO) Workers Union & Others Versus North Eastern Electric Power Corporation Ltd. & Others |
High Court of Meghalaya |
| 25-11-2022 |
Grid Corporation of Orissa Ltd. Versus The Tata Hydro Electric Power Supply Company Ltd. & Others |
High Court of Orissa |
| 25-11-2022 |
R.M. Meenal, 5203, Julestar Dr. Centreville, VA., 20120-3019 USA, Represented by her Power of Attorney Agent S. Thirunavukkarasu, Chennai Versus R.M. Sethu & Others |
High Court of Judicature at Madras |
| 23-11-2022 |
M/s. Meenakshi Solar Power Pvt. Ltd. Versus M/s. Abhyudaya Green Economic Zones Pvt. Ltd. & Others |
Supreme Court of India |
| 22-11-2022 |
Karnataka Power Transmission Corporation Limited V/s JSW Energy Limited and Others |
Supreme Court of India |
| 21-11-2022 |
Mahesh Kanu Versus The State of Tripura, represented by the Secretary, Department of Power, West Tripura & Others |
High Court of Tripura |
| 18-11-2022 |
Thomas Verghese Prop. of M/s. Classic Roadways Bus, Mumbai Versus M/s. Textile Dye Chem Pvt Ltd, Rep.by Power Agent/Subrogee, The Oriental Insurance Company Ltd, Rep.by its Principal Officer/Sr. Divisional Manager, Chennai |
High Court of Judicature at Madras |
| 18-11-2022 |
M/s. Asiatech Engineering Associates, Represented by its Power of Attorney Holder, S. Joneslight, Kanyakumari Versus The Superintending Engineer (Highways) Construction & Maintenance, Tirunelveli & Others |
Before the Madurai Bench of Madras High Court |
| 14-11-2022 |
Harmi Wadhwa Versus Bses Rajdhani Power Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
| 11-11-2022 |
The Management, Tuticorin Thermal Power Station, Tuticorin Others & Versus The Presiding Officer, Labour Court, Tirunelveli & Others |
Before the Madurai Bench of Madras High Court |
| 11-11-2022 |
Lucas Daniel Raj, Rep. by his Power Agent Versus Pertreesia Maria |
High Court of Judicature at Madras |
| 10-11-2022 |
a'XYKno Capital Services Pvt. Ltd. Versus Rattan India Power Ltd |
National Company Law Appellate Tribunal |
| 09-11-2022 |
Gajanana Power Controls Pvt. Ltd., Represented by its Director, N. Anil, Bengaluru Versus The Deputy General Manager (ELE) Operations-I, Bengaluru & Another |
High Court of Karnataka |
| 09-11-2022 |
Rohit Sawhney Versus M/s. DLF Power and Services Ltd. |
High Court of Punjab and Haryana |
| 03-11-2022 |
V.P. Pachiyappan & Another Versus S. Deepa, Represented by her Power of Attorney Holder K. Shanmugam |
High Court of Judicature at Madras |
| 01-11-2022 |
North Eastern Electric Power Versus Bidul Goswami Corporation Ltd (NEEPCO) & Others |
High Court of Meghalaya |
| 31-10-2022 |
Moly Joy Versus Reliant Hire Purchase Company Ltd., Represented by Its Power of Attorney holder Sunilkumar, Kothamangalam & Another |
High Court of Kerala |
| 31-10-2022 |
M/s. Narasu's Roller Flour Mills, Represented by its Partner, M.V. Balasubramaniam, duly Represented by Power Agent R. Subash, Salem Versus M/s. Narasu's Coffee Company, A partnership firm by its partner P. Sivanatham, Salem & Another |
High Court of Judicature at Madras |
| 28-10-2022 |
M/s. Textainer Equipment Management Limited, Represented by its Power of Attorney holder, S. Jayachandran, Chennai Versus M/s. Caravel Logistics Pvt. Ltd. (Earlier known as M/s. Caravel Shipping Services Pvt. Ltd.) Rep. by its Managing Diretor, Saju Chacko, Egmore, Chennai & Another |
High Court of Judicature at Madras |
| 28-10-2022 |
ITC Limited Education and Stationery Products Business, Rep. by its Head of Sales and Marketing and Power of Attorney Nripendranath Thakur Versus Jeet Ram, Proprietor, M/s. Stationery Point, Haryana |
High Court of Judicature at Madras |
| 26-10-2022 |
Rupa Kanaiya The Proprietrix, M/s. Arpan Exports, Chennai & Another Versus N. Rajesh, Proprietor, M/s. Rajesh Associates, Represented by its Power Agent, H. Nemichand, Chennai |
High Court of Judicature at Madras |
| 20-10-2022 |
R.L. Steels & Energy Ltd., Rep by Amit Chaturvedi, Senior General Manager (Commercial), Aurangabad & Others Versus M/s. OPGS Power Gujarat Pvt Ltd, Represented by its S. Swaminathan, Senior Manager (Accounts), Chennai |
High Court of Judicature at Madras |
| 18-10-2022 |
Venkatesh Coke and Power Limited, Represented by its Director, Ravi Agarwal & Another Versus M/s. Otto India Private Limited, By the Transferee of the Decree M/s. Papthi Reals, Represented herein by its partnership V. Baskaran & Others |
High Court of Judicature at Madras |
| 14-10-2022 |
Race View Colony Welfare Association, Rep. by its President E.L. Ashok Anand, Guindy, Chennai Versus Ajay K. Agarwal, Rep by his Power Agent Ranvir R. Shah, Guindy, Chennai |
High Court of Judicature at Madras |
| 12-10-2022 |
B.V. Satyanarayana Rao Versus The Honourable Chief Minister of Karnataka & The Chairman of High Power & Selection Committee for Kannada, Bangalore & Others |
High Court of Karnataka |
| 11-10-2022 |
Lashmon Pyngrope Versus North Eastern Electric Power Corporation Limited & Others |
High Court of Meghalaya |
| 10-10-2022 |
Meena Sidar Versus State of Chhattisgarh, through: The Secretary, Energy & Power Department, New Raipur (C.G.) & Others |
High Court of Chhattisgarh |
| 06-10-2022 |
Anvar Sadath Ibrahimkutty, Represented by his power of Attorney holder Subaida Beevi & Another Versus The Chief Registrar General of Marriages (Common) (The Director of Panchayat), Thiruvananthapuram & Others |
High Court of Kerala |
| 06-10-2022 |
Reliance Leather Exports, Chennai & Others Versus S.F. Leathers, Proprietor, Rep. by its Power Agent, A.F. Farooki & Another |
High Court of Judicature at Madras |
| 29-09-2022 |
M/s. Jindal Steel & Power Limited & Another Versus The Chhattisgarh State Electricity Regulatory Commission & Others |
Supreme Court of India |
| 28-09-2022 |
P.V. Mohammed, Represented by his Power of Attorney holder, Abdul Azeez, Malappuram Versus Mannil Abdul Gadhafi Alias Abdul Gadhafi Mannil, Represented by His Power of Attorney holder Vijaya Krishnan & Others |
High Court of Kerala |
| 19-09-2022 |
Hiranappa & Others Versus M/s. Sriram Finance Co Ltd, Through its Power of Attroney Holder Saidappa, Kalaburagi & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
| 19-09-2022 |
Sepco Electric Power Construction Corporation Versus Power Mech Projects Ltd. |
Supreme Court of India |
| 19-09-2022 |
Top Knit Processing Mill Private Limited, Rep. by its Authorised Signatory, C. Sivasamy Petitioner Versus Accurate Water Treatment, Rep. by its Commercial Manager/Power Agent, K. Sivakumar |
High Court of Judicature at Madras |
| 16-09-2022 |
S. Senthilkumar, Rep. by his Power of Attorney Agent, N. Srinivasan Versus G. Malarvizhi & Another |
High Court of Judicature at Madras |
| 13-09-2022 |
Millennium Detergents & Chemicals Sdn. Bhd., Rep. by its Power of Attorney T.R. Bhaskar, Malaysia Versus M/s. Saundarya Associates, Rep. by its Managing Partner, M. Karunanidhi, Chennai & Others |
High Court of Judicature at Madras |
| 12-09-2022 |
M/s. Rana G. Power Co. House No. 2752/02, Through its Authorized Representative, Satish Singh Tiwari, Madhya Pradesh Versus South Eastern Coalfields Limited Through its Chairman Cum Managing Director, Chhattisgarh & Others |
High Court of Chhattisgarh |
| 07-09-2022 |
M/s. Sree Gokulam Chits & Finance Company (P) Limited, Represented by its Power Agent Ganesan Versus M. Jayakumar |
High Court of Judicature at Madras |
| 02-09-2022 |
M/s. Portman Overseas Traders, Represented by its Proprietor, K. Ganesh, Namakkal Versus M/s. P.M.S. Traders, Represented by their Power Agent S. Chellaiah Balakrishnan, Kovilpatti |
High Court of Judicature at Madras |
| 02-09-2022 |
The Managing Director, Indian Cane Power Ltd, Rep. by its Managing director, now Authorized officer Rajakumar S. Kalliguddi, Bagalkote Versus Shivaji Vasant Patil |
High Court of Karnataka Circuit Bench At Dharwad |
| 01-09-2022 |
Jeenamol Varghese, Represented by Power of Attorney holder, M.R. Varghese, Idukki Versus State of Kerala, Represented by The Secretary to Government, Department of Births & Deaths, Thiruvananthapuram & Another |
High Court of Kerala |
| 29-08-2022 |
Manjini (died) Represented by Power of Attorney, Poongavanam & Others Versus Gurunathan & Others |
High Court of Judicature at Madras |
| 26-08-2022 |
The State of Tamil Nadu, Rep. by its Secretary, Department of Industries, Chennai & Others Versus A. Lenin, Represented by his father & Power Agent Amboiram & Another |
High Court of Judicature at Madras |
| 24-08-2022 |
Uttar Haryana Bijli Vitran Nigam Ltd. & Another Versus Adani Power (Mundra) Limited & Another |
Supreme Court of India |
| 24-08-2022 |
Libin Varghese, Represented by Power of Attorney Holder, Alappuzha Versus Rajani Anna Mathew, Thakazhi, Alappuzha |
High Court of Kerala |
| 23-08-2022 |
H. Ansar Ali Versus M.S. Raja Holding On Behalf of the Firm by Power Agent S. Kannan, Power given by Partner of Raja Holding R.V. Subramaniam |
Before the Madurai Bench of Madras High Court |
| 22-08-2022 |
Anand I Power Ltd. Versus The Chief Controlling Revenue Authority & Others |
High Court of Judicature at Bombay |
| 22-08-2022 |
Girindra Global Hospitality, Represented by Its Managing Partner Dheeraj Through by His Power of Attorney Holder Franco Thomas, Thrissur & Another Versus Manappuram Hotels (P) Ltd., Represented by Its Director & Authorised Signatory, Marghasahayam V. Srinivasan, Thrissur & Others |
High Court of Kerala |
| 17-08-2022 |
Athena Demwe Power Ltd. Through its Resolution Professional, Umesh Garg, New Delhi Versus Abir Infrastructure Private Limited, New Delhi & Another |
National Company Law Appellate Tribunal |
| 16-08-2022 |
Gokulam Chits & Finance Company (P) Ltd., Represented by Its Managing Director A.M. Gopalan, Represented Through Authorised Signatory & Power of Attorney holder Rajesh Kaiprath Versus P. Subhash Chandran |
High Court of Kerala |
| 16-08-2022 |
M/s. Svasca Industries (India) Ltd. Versus Uttarakhand Power Corporation Limited & Others |
High Court of Uttarakhand |
| 12-08-2022 |
Kashvi Power & Steel Private Limited & Another Versus West Bengal State Electricity Distribution Company Limited & Others |
High Court of Judicature at Calcutta |
| 11-08-2022 |
M/s. Sunwin Papers Rep. by Proprietorix R. Thilagavathi, Represented by its power of attorney P. Rajasekaran Versus M/s. Sivadarshini Papers Pvt. Ltd. |
High Court of Judicature at Madras |
| 09-08-2022 |
Charat Singh & Another Versus Punjab State Power Corporation Ltd. & Others |
High Court of Punjab and Haryana |
| 02-08-2022 |
M/s. Hedge Finance Private Limited, Represented by its Power of Attorney Holder K.T. Anilkumar, Kochi Versus Bijish Joseph |
High Court of Kerala |
| 02-08-2022 |
N.D. Tyagi Versus Power Finance Corporation Ltd. & Others |
High Court of Delhi |
| 01-08-2022 |
The Central Power Distribution Company of A.P. Ltd. Versus Janakirama |
High Court of for the State of Telangana |
| 01-08-2022 |
Ittoop T. Malliyekkal, Through his power agent Ramakrishnan, Advocate Clerk, Tenkasi Versus M/S. Supervint Project (PVT) Ltd., Represented by his power agent P.N. Ravi & Others |
Before the Madurai Bench of Madras High Court |
| 27-07-2022 |
R. Tamilarasa, aged 62 years, Versus P. Ravi Son of Palanisamy Rep. By his Power of Attorney Agent K. Prakash, son of K.S. Karuppannan |
High Court of Judicature at Madras |
