INDIA POWER CORPORATION (BODHGAYA) LIMITEDActivity: Electricity, Gas & Water companies in West Bengal.Active |
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GST Number(s) 19AADCI3384B1ZP |
PAN No AADCI3384B |
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CIN U40109WB2013PLC197173 |
ROC RoC-Kolkata |
Incorporation Date 12-09-2013 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 197173 |
Registration Date 12-09-2013 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-06-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 500,00,000 |
Paid Up Capital Rs. 10,00,000 |
Contact Information |
E-Mail Address corporate@indiapower.com |
Registered Address PLOT X 1, 2&3, BLOCK-EP, SECTOR-V SALT LAKE KOLKATA Kolkata WB 700091 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to INDIA POWER CORPORATION (BODHGAYA) LIMITEDLast Checked Past / Closed Litigation On 22-02-2023 22:01
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for INDIA POWER CORPORATION (BODHGAYA) LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for INDIA POWER CORPORATION (BODHGAYA) LIMITED |
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WEST BENGAL | 19AADCI3384B1ZP |
Directors |
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DIN | Name | Since |
02107792 | AMIT KIRAN DEB | 09-05-2016 |
00119488 | RAJENDRA PRASAD RITOLIA | 09-05-2016 |
07945707 | SANJEEV SETH | 30-11-2017 |
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