INDIA INDUSTRIAL WORKS PVT LTD

Activity: Trading in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51109WB1945PTC012312 		ROC
RoC-Kolkata 		Incorporation Date
12-05-1945
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
012312 		Registration Date
12-05-1945 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 10,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
19 BRITISH INDIAN STREET KOLKATA WB 700069 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to INDIA INDUSTRIAL WORKS PVT LTD

Last Checked Past / Closed Litigation On 10-06-2022 13:26
10-02-2021 Workmen of Mysore Lamp Works Ltd., Represented by Mysore Lamp Works Staff & Employees Union (Regd.), Bangalore Versus Board for Industrial & Financial Reconstruction, Represented by The Registrar, New Delhi & Others High Court of Karnataka
10-02-2021 Workmen of Mysore Lamp Works Ltd., Represented by Mysore Lamp Works Staff & Employees Union (Regd.), Bangalore Versus Board for Industrial & Financial Reconstruction, Represented by The Registrar, New Delhi & Others High Court of Karnataka
18-01-2018 The Swadeshi Industrial Works Limited Versus Durai Visvanathan Rajprasad & Others Supreme Court of Sri Lanka
21-11-2016 Sri Venkateshwara Electrical Engineering Works, Tamaka Industrial & Others Versus State of Karnataka & Others High Court of Karnataka
10-02-2016 M/s. Jain Engineering Works Versus Presiding Officer, Industrial Tribunal-cum-Labour Court, Circle-I, Faridabad & Another High Court of Punjab and Haryana
24-12-2013 The Associated Cement Companies Ltd., Mancherial Cement Works, Mancherial, Adilabad District, rep. by its Vice-President Versus Chairman-cum-Presiding Officer, Industrial Tribunal-cum-Labour Court, Godavarikhani, Karimnagar District & Another High Court of Andhra Pradesh
27-11-2013 M/s. Diamond Glass Works Prop. Shaikh Yahiya Versus The Chairman The Karnataka Industrial Areas Development Board High Court of Karnataka Circuit Bench At Gulbarga
13-09-2013 M/s. Nirmal Industrial Controls Pvt. Ltd. Versus M/s Nirma Chemical Works Pvt. Ltd. & Others Intellectual Property Appellate Board
05-04-2013 K. Mallikesan Versus The General Manager (works) Tamil Nadu Industrial Explosive Ltd., Vellore High Court of Judicature at Madras
10-12-2012 Tamilnadu Small Scale Industrial Development Corporation Limited, Chennai & Another Versus M/s. Krishna Wood Works, Trichy & Another High Court of Judicature at Madras
17-10-2012 P. Selvakumar Versus M/s. Tamilnadu Industrial Explosive Ltd. rep by its General Manager (Works) High Court of Judicature at Madras
06-03-2012 Aman Electric Works Pvt. Ltd. Versus Delhi State Industrial & Infrastructure Development Corporation Ltd. & Another High Court of Delhi
18-05-2011 Industrial Engineering Works Versus Steel Authority of India Limited High Court of Judicature at Calcutta
06-05-2011 United Cutlery Works (M/S) Versus Delhi State Industrial Development Corporation Limited High Court of Delhi
01-04-2011 M/s. Krishna Wood Works, rep. by its Partner, Trichy & Another Versus Tamil Nadu Small Scale Industrial, Development Corporation Ltd., rep. By its Chairman cum Managing Director & Another High Court of Judicature at Madras
27-01-2011 P.M. Diesels Private Limited, Aji Industrial Estate Versus Thukral Mechanical Works, Railway Road, Sirhind (Punjab) & Another Intellectual Property Appellate Board
20-04-2010 NARAIN ENGINEERING WORKS VERSUS INDUSTRIAL TRIBUNAL High Court of Judicature at Allahabad
05-03-2010 The Senior General Manager/Works Manager, Heavy Alloy Penetrator Project, Ministry of Defence, Trichi Versus The Registrar, Central Government Industrial, Tribunal-cum-Labour Court, Chennai & Others High Court of Judicature at Madras
19-02-2010 Union of India rep. by the Chief Workshop Manager, Carriage and Wagon Works Southern Railway Madras Versus The Registrar Industrial Tribunal, Tamil Nadu Chennai & Another High Court of Judicature at Madras
17-09-2009 Tungabadra Sugar Works Mazdoor Sangh Represented by its President & Another Versus Subhash Kathuria Sole Proprietor Anitha International Industrial Area New Delhi & Others High Court of Judicature at Madras
29-07-2009 Vora Towers Welfare Association Versus janatha industrial foundry Works & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
15-10-2008 Vino Engineering Works Represented by its M.Paul Dominic Susai Raj Versus The Tamilnadu Industrial Investment Corporation Ltd. Represented by its Branch Manager & Another Before the Madurai Bench of Madras High Court
16-03-2007 Punjab State Industrial Development Corporation Ltd. Versus Punjab Industrial Works Pvt.Ltd. High Court of Punjab and Haryana
01-03-2006 M/s. Manoj Fire Works, rep. by one of its Partner Versus The Tamil Nadu Industrial Investment Corporation Ltd. & Another High Court of Judicature at Madras
08-09-2005 New Holland Tractors (India) Pvt. Ltd V/S Raja Industrial Works and Others. High Court of Delhi
16-08-2005 Cawnpore Sugar Works Ltd. Versus Appellate Authority For Industrial & Financial Reconstruction & Others High Court of Delhi
13-04-2005 East Bengal Steam Services Ltd. Versus East Bengal Steam Service and Engg. Works Workers Co-operative Industrial Society Ltd. High Court of Judicature at Calcutta
02-12-2004 Jay Engineering Works Ltd. (Unit of Usha Sewing Machine Works) Versus Second Industrial Tribunal High Court of Judicature at Calcutta
07-05-2002 Elbe Industrial Works Versus Commercial Tax Officer High Court of Judicature at Calcutta
26-04-2002 Cawnpore Chemical Works (P.) Ltd. Versus Appellate Authority for Industrial and Financial Reconstruction High Court of Judicature at Allahabad
14-11-2000 M/s. East India Pharmaceutical Works Ltd., Chirag Ali Lane, Hyderabad Versus Additional Industrial Tribunal-cum-Additional Labour Court, Hyderabad High Court of Andhra Pradesh
05-03-1999 Geminy Industrial Corporation Private Limited and Apr v/s Rita Mechanical Works and Others Copyright Board
05-03-1999 Geminy Industrial Corpn. Pvt. Ltd. & Another. Versus Rita Mechanical Works & Others. COPYRIGHT BOARD at DELHI
02-09-1997 Ranigunj Chemicals Works Versus Learned Judge, 4th Industrial Tribunal High Court of Judicature at Calcutta
03-09-1996 VIJAYA STEEL ROLLING MILLS PRIVATE LIMITED, BANGALORE VERSUS BALAJI ENGINEERING AND CONSTRUCTION WORKS, BANGALORE SICK INDUSTRIAL COMPANIES High Court of Karnataka
01-02-1996 Achkay Engineering Works Versus Bokaro Industrial Area Development Authority, BIADA Bhawan High Court of Bihar
24-01-1996 B. BALARAJ VERSUS MANAGEMENT OF FEDERAL SPORTS, A-2 INDUSTRIAL ESTATE, HYDERABAD REP. , BY ITS ASSISTANT WORKS MANAGER High Court of Andhra Pradesh
23-11-1995 Mukund Iron & Steel Works Ltd. (Petitioners) And Gannon Dunkerley & Co. Ltd. and another (Applicant) Versus Maharashtra Industrial Development Corporation and others High Court of Judicature at Bombay
04-04-1995 Laxmi Engineering Works Versus P.S.G. Industrial Institute Supreme Court of India
04-03-1994 TECHNICAL WORKS AND INDUSTRIAL LINK LIMITED VERSUS RAJESHWARI HOOJA High Court of Delhi
07-12-1993 P.S.G. INDUSTRIAL INSTITUTE VERSUS LAKSHMI ENGINEERING WORKS National Consumer Disputes Redressal Commission NCDRC
01-09-1992 Seraikella Glass Works Ltd. Versus 2nd Industrial Tribunals High Court of Judicature at Calcutta
30-08-1990 M/s. Jayahar Fire Works Represented by its Partner Versus Union of India, represented by Joint Secretary to Government of India, Department of Industrial Development, New Delhi & Others High Court of Judicature at Madras
17-01-1990 Bhavnagar Salt And Industrial Works Pvt.Limited Versus Gujarat Electricity Board, Bhavnagar High Court of Gujarat At Ahmedabad
27-07-1988 Union of India and Another Versus Bhavnagar Salt and Industrial Works Private Limited Supreme Court of India
09-12-1987 Guru Charan Industrial Works Versus Union of India (UOI) High Court of Judicature at Allahabad
18-08-1987 Kangundi Industrial Works, Kuppam Versus Govt. of Andhra Pradesh High Court of Andhra Pradesh
24-06-1987 DY. COMMR. Versus KERALA INDUSTRIAL WORKS High Court of Kerala
28-04-1987 Shree Vallabh Glass Works Limited, Etcb Versus Industrial Credit and Investment Corporation of India Limited and Others Supreme Court of India
20-02-1986 Sebgal Industrial Works Versus Tru-Temp Industries High Court of Delhi
27-06-1984 Bhavnagar Salt and Industrial Works Pvt. Ltd Versus Union of India High Court of Gujarat At Ahmedabad
30-06-1983 Sri Ambika Casting Industrial Works Versus State of Tamil Nadu High Court of Judicature at Madras
04-02-1982 National Small Industries Corporation Limited Versus Industrial Metal Works (P) Limited High Court of Judicature at Calcutta
09-03-1981 Durg District Metal and Engineering Works' Union Versus Managing Partner, Bhilai Construction Company, Industrial Estate, Bhilai District, Durg, Madhya Pradesh and Others Supreme Court of India
19-12-1980 Rajindra Electric Works,New Delhi Versus Delhi State Industrial Development Corporation High Court of Delhi
28-02-1978 Shivaraj Fine Arts Litho Works, Etc., Etc. Versus State Industrial Court and Others, Etc., Etc. Supreme Court of India
21-07-1976 Suburban Industrial Works Versus Collector of Central Excise High Court of Judicature at Calcutta
30-07-1974 Industrial Chemical Works (Vellore) Private Limited Versus Commissioner of Income Tax, Madras High Court of Judicature at Madras
26-04-1974 ANDHRA INDUSTRIAL WORKS VERSUS CHIEF CONTROLLER OF IMPORTS Supreme Court of India
05-12-1972 Shree Durga Glass Works Versus Presiding Officer Industrial Tribunal High Court of Orissa
04-04-1972 Ultra Chemical Industries Versus Kishore Industrial Fine Chemical Works High Court of Judicature at Bombay
16-10-1970 RAJ ENGINIRING WORKS PRIVATE LIMITED,Ajmere GATE,Delhi VERSUS E. KRISHNA MURTI INDUSTRIAL TRIBUNAL, Delhi High Court of Delhi
13-02-1970 MANAGEMENT OF HYDERABAD (USHA WORKS) PROPRIETORS JAY ENGINEERING VERSUS INDUSTRIAL TRIBUNAL ANDHRA PRADESH, HYDERABAD High Court of Andhra Pradesh
12-09-1968 Bharati Trading and Industrial Co.(Bharathi Coffee Curing Works) Versus Coffee Board, Bangalore High Court of Karnataka
30-07-1968 Kanguda Industrial Works (Private) Limited, Kuppam Represented By Its Managing Director V. Aswathanarayana Versus Andhra Pradesh State Electricity Board, Hyderabad, Chairman High Court of Andhra Pradesh
30-07-1968 Kanguda Industrial Works (Private) Limited, Kuppam Represented By Its Managing Director Versus Aswathanarayana Versus Andhra Pradesh State Electricity Board, Hyderabad, Chairman High Court of Andhra Pradesh
10-11-1967 Jamul Cement Works Versus State Industrial Court High Court of Madhya Pradesh
01-09-1965 Workmen Of Bhupendra Cement Works By Versus Industrial Tribunal High Court of Punjab and Haryana
09-03-1965 Faridabad Glass Works (P.) Ltd. Versus Presiding Officer, Industrial Tribunal, Punjab High Court of Punjab and Haryana
13-08-1964 Workmen of the Modern Tile And Clay Works, Feroke Versus Industrial Trubunal, Kozhikode High Court of Kerala
06-02-1963 Dhrangadhra Chemical Works Limited Versus I.G.Thakore,Industrial Tribunal High Court of Gujarat At Ahmedabad
12-09-1962 Mysore Iron and Steel Works, Bhadravathi Versus Appellate Authority Under Industrial Employment (Standing Orders) Act, 1946 High Court of Karnataka
19-02-1962 Royal Printing Works Versus Industrial Tribunal, Madras, and Others High Court of Judicature at Madras
28-04-1961 Singh Engineering Works (P) Ltd. Versus Industrial Tribunal (I) High Court of Judicature at Allahabad
17-04-1961 Hailey Glass Works Versus Deputy Labour Commissioner (Industrial Relations) High Court of Judicature at Allahabad
08-04-1959 The Royal Printing Works, Represented By Its Sole Proprietor, P. Radhakrishnan Versus The Industrial Tribunal, Madras, & Another High Court of Judicature at Madras
31-07-1958 NATIONAL INDUSTRIAL WORKS, BOMBAY VERSUS JAMNADAS BHANJI High Court of Judicature at Bombay
19-02-1958 Associated Cement Cos. Ltd., Bhupendra Cement Works, Versus Industrial Tribunal Punjab High Court of Punjab and Haryana
04-02-1954 BALAKRISHNA INDUSTRIAL WORKS VERSUS C.S. VENKATACHARI High Court of Judicature at Madras



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