INDIA BAZAR PRIVATE LIMITED

Activity: Others in Maharashtra.
Dissolved
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999MH1950PLC008232 		ROC
RoC-Mumbai 		Incorporation Date
30-09-1950
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
008232 		Registration Date
30-09-1950 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
MH IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to INDIA BAZAR PRIVATE LIMITED

Last Checked Past / Closed Litigation On 30-05-2022 21:08
12-11-2021 Iliyaz @ Iliyas Basha Versus The State of Karnataka, (Through Cowl Bazar P.S. Ballari), Represented by its State Public Prosecutor, Dharwad High Court of Karnataka Circuit Bench At Dharwad
24-03-2021 Balaji Grand Bazar, Rep. by Its Proprietrix, Smt Susheela Devi, Hyderabd Versus Deputy Director, A.P. Employees State Insurance Corp., Hill Fort Road, Hyderabad High Court of for the State of Telangana
26-11-2020 Phultoli M.E. Madrassa Rep. By It's In-Charge Head Master Cum Member Secretary Of The Smc, Vill. Phultali Bazar, Assam & Another Versus The State of Assam Rep. By The Comm. And Secy., Govt. Of Assam, Secondary Education Deptt., Dispur, Ghy.-06 & Others High Court of Gauhati
28-02-2020 Sharmila Ravi Kumar Versus Chairman & Managing Director Andhra Bank, Sultan Bazar, Hyderabad & Others High Court of for the State of Telangana
27-02-2020 Nirula Handicrafts Bazar (P) Ltd. Versus Tata Aig General Insurance Co Ltd. National Consumer Disputes Redressal Commission NCDRC
21-01-2020 M/s. Ganesh Grain Store, Raniganj Bazar Ballia Versus State of U.P. & others High Court Of Judicature At Allahabad Lucknow Bench
17-07-2019 Anjani Courier Services Private Limited Versus Navin Bharat Bastralaya ( M/S. Budh Ram Radha Ram) Cloth Merchants Adalat Bazar, Patiala Punjab National Consumer Disputes Redressal Commission NCDRC
11-07-2019 The Assistant Engineer, Electrical Section, Big Bazar, Kunnamkulam, Thrissur & Another Versus Century Offset Printers Kerala (P) Ltd, Rep.by M.D. Balan Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
15-02-2019 Harijan Panchayat Committee Punjabi/Harijan Colony, Bara Bazar, Shillong Versus State of Meghalaya & Others High Court of Meghalaya
23-08-2018 Confederation of Sadar Bazar Traders Association (Regd.) Versus Union of India & Others High Court of Delhi
19-06-2018 Maharashtra State Electricity Distribution Company Ltd., Through its Executive Engineer & Another Versus Krushi Utpanna Bazar Samity (APMC).Tumsar, Through its Secretary Rajkumar Maharshtra State Consumer Disputes Redressal Commission Nagpur
17-05-2018 M/s. Writers & Publisher Pvt. Ltd. Versus A.K. Mishra, Official Liquidator The Cooperative Stores Ltd. Super Bazar Supreme Court of India
23-03-2018 M/s. Selection Point Bazar Versus M/s. Kinectic Elevators Limited National Consumer Disputes Redressal Commission NCDRC
07-03-2018 Suryadevara Sobharani Versus M/s. Andhra Bank, Rep. by it?s Chief Manager Zonal Office, Sultan Bazar, Hyderabad & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
30-01-2018 National Insurance Co.Ltd., 84, Jawahar Bazar, Karur Versus Ponnammal & Others High Court of Judicature at Madras
04-01-2018 M/s. Northern Agency, M.G. Avenue, Thangal Bazar, Imphal represented by its Proprietor namely S.K. Hushou Pao Versus The Food Corporation of India through the Executive Director (Zone), Food Corporation of India, Zonal Office (NE), Ulubari, Guwahati & Others High Court of Manipur
22-08-2017 M/s. Maharaj Garage & Company, Mirchi Bazar, Itwari, Nagpur Versus The Commissioner of Income Tax In the High Court of Bombay at Nagpur
31-07-2017 Dr. B.G. Jawali & Another Versus The State of Karnataka, Through Station Bazar P.S., Gulbarga & Another High Court of Karnataka Circuit Bench OF Kalaburagi
27-07-2017 Allamprabhu Versus The State through Station Bazar Police Station, Gulbarga High Court of Karnataka Circuit Bench OF Kalaburagi
27-06-2017 Arya Samaj, Naya Bazar, Lashkar, Gwalior & Another Versus State of MP & Others High Court of Madhya Pradesh Bench at Gwailor
19-01-2017 Phool Chand Raman Lal Saraff Bazar & Others Versus Smt. Rameshwari Devi & Others High Court of Rajasthan Jaipur Bench
09-08-2016 Rajasthan State Industrial Development & Investment Corporation Ltd., through its Senior Regional Manager Versus M/s. Modi Thread Mills, Katla Bazar High Court of Rajasthan
09-08-2016 Rajasthan State Industrial Development & Investment Corporation Ltd., through its Senior Regional Manager Versus M/s. Modi Thread Mills, Katla Bazar, Jodhpur, through Rajmal High Court of Rajasthan
29-07-2016 M/s. Perfect( Furniture Bazar) Versus Sanjib Mitra West Bengal State Consumer Disputes Redressal Commission Kolkata
26-05-2016 Vinod Sharma Ram Nath, Resident of Village and Post Office Shahzadpur, Tehsil Naraingarh Versus Magma Leasing Company Limited, Sadar Bazar, New Vijay Rattan Chowk, & Another Haryana State Consumer Disputes Redressal Commission Panchkula
06-05-2016 Ananda Bazar Patrika Ltd. Versus The State of West Bengal & Others High Court of Judicature at Calcutta
29-04-2016 M/s. The Utkal Oil & Chemicals Industries, Jagatpurand & Another Versus Syndicate Bank, Choudhury Bazar High Court of Orissa
04-03-2016 Budhwari Bazar Vyapari Sangh, Bilaspur & Others Versus State of Chhattisgarh & Others High Court of Chhattisgarh
30-01-2016 M/s. International Dog Bazar Versus International Dog World High Court of Rajasthan
12-10-2015 R. Bazar Versus The Secretary to Government (GAD), Government of Andhra Pradesh & Others In the High Court of Judicature at Hyderabad
26-09-2015 T.K. Rangappa & Another Versus The Masjid-E-Bazar Trust, Tarikere & Another High Court of Karnataka
26-08-2015 Commissioner of Income-tax-I, Pune Versus Bramha Bazar Hotels Ltd. High Court of Judicature at Bombay
27-07-2015 Himachal Gramin Bank & Another Versus M/s. Ajudhia Dass & Sons Kasba Bazar, through its Partner Ashok Kumar & Others National Consumer Disputes Redressal Commission NCDRC
30-01-2015 Thakur Jee V Irajman Mandir Sadar Bazar & Others Versus Ramesh Chandra Purwar & Others High Court of Judicature at Allahabad
06-01-2015 Ravi Saran Versus The Cooperative Store Ltd., Super Bazar High Court of Delhi
02-01-2015 Nand Lal Arora Versus Branch Manager UCO Bank, School Bazar, Mandi, District Mandi, H.P. & Another National Consumer Disputes Redressal Commission NCDRC
23-12-2014 Commissioner of Income Tax Versus Khetiwadi Utpadan Bazar Samiti High Court of Gujarat At Ahmedabad
24-11-2014 Gramvasi Gram Khari Gram Panchayat Dhamni & Others Versus The Collector, Baloda Bazar & Others High Court of Chhattisgarh
12-09-2014 ICICI Bank Ltd. Through Branch Manager ICICI Bank Ltd., Johari Bazar Jaipur & Another Versus Prem Kishan Garg & Others National Consumer Disputes Redressal Commission NCDRC
27-08-2014 M/s. Doshi Motors Pvt. Ltd. Versus The Commercial Tax Officer, Sultan Bazar Circle, Abids Division & Others High Court of Andhra Pradesh
11-08-2014 Gurdeep Singh Versus M/s. Haryali Kissan Bazar & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
16-07-2014 The Commissioner of Income Tax, A.P.-I, Hyderabad Versus M/s. Jaihind Cycle Company, Siddiambar Bazar, Hyderabad High Court of Andhra Pradesh
03-07-2014 M.S. Vohra Versus The Andhra Bank, Sultan Bazar, Hyderabad, rep. by its Chairman And Managing Direct & Others High Court of Andhra Pradesh
08-04-2014 Md. Allauddin Khan, Kolkata Versus South Dum Dum Municipality Represented by Chairperson, Nagar Bazar & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
25-03-2014 Manager, S.B.I. Life Insurance Co. Ltd., South Bazar, Kannur, Represented by processing Centre Head S.B.I.Life Insurance Co. Ltd., Trivandrum Versus K.V. Venu & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
07-02-2014 Potturi Tulasidas & Others Versus Southern Power Distribution Company of A.P. Limited, Divisional Engineer, Near Rythu Bazar, Guntur & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
15-01-2014 Mrs. Seema Garg Versus The Oriental Insurance Company Ltd., Itwari Bazar, Raigarh (C.G.) Through Senior Divisional Manager National Consumer Disputes Redressal Commission NCDRC
13-01-2014 Jasvir Kohli Versus Punjab National Bank (Commercial Bank) Chawla Market, Sadar Bazar National Consumer Disputes Redressal Commission NCDRC
09-01-2014 Ramesh Chand Rathore & Another Versus Manager State Bank of India, Main Branch Bombay Bazar, Khandwa & Another National Consumer Disputes Redressal Commission NCDRC
16-12-2013 Sandip Pandurang Nannaware Versus Shrigonda Krishi Utpana Bazar Samiti & Another In the High Court of Bombay at Aurangabad
06-12-2013 M/s Bal Mukand Mohinder Kumar Iron Steel Commission Agents Loha Bazar, Mandi Gobindgarh & Others Versus Punjab National & Others High Court of Punjab and Haryana
02-08-2013 M/s. Ladi Steel Industries Pvt. Limited Versus Assam State Electricity Board, Bijuli Bhawan, Paltan Bazar, represented by its Chairman & Others High Court of Gauhati
27-02-2013 Dharani & Another Versus The State of Karnataka, By Khade Bazar Sub-Dn Police Station High Court of Karnataka Circuit Bench At Dharwad
14-02-2013 Prabhu Motiram Pamnani Versus Krishi Utpanna Bazar Samiti In the High Court of Bombay at Nagpur
16-11-2012 Smt. K. Jayalalitha Versus M/s. Canara Bank Sultan Bazar Branch, Rep. by its Authorized Officer High Court of Andhra Pradesh
08-10-2012 G. Krishna Murthy @ Kedimi Krishna Murthy Versus The Branch Manager Shriram Chits Pvt Ltd., Lakshmi Bazar, Rayadurg Anantapur District & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
04-10-2012 Rameshbhai Thakorbhai Prajapati Panchati Bazar & Another Versus Oriental Insurance Co. Ltd. Supreme Court of India
31-07-2012 Mohal Lal Versus New India Insurance Co. Ltd. Bapu Bazar, Udaipur, Rajasthan National Consumer Disputes Redressal Commission NCDRC
27-07-2012 Amrita Media P. Ltd. Versus Amrita Bazar Patrika P. Ltd. & Others Company Law Board Eastern Region Bench Calcutta
25-06-2012 The Commissioner of Income Tax Versus The Bardez Bazar Consumer Co-op. Society Ltd. In the High Court of Bombay at Goa
31-05-2012 Harianandan Prasad Versus State Bank of India Station Bazar Branch National Consumer Disputes Redressal Commission NCDRC
01-03-2012 M/s. Prasanth Food Products Vrsus The A.P. State Cooperative Bank Limited, Troop Bazar, Hyderabad & others High Court of Andhra Pradesh
03-02-2012 Sure Janaki Rama Krishna & Others Versus Syndicate Bank Main Branch, Rep. by its Branch Manager, (M.T.Road) Patnam Bazar, Guntur Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
10-01-2012 The United India Insurance Co. Ltd. Branch Office, Civil Lines Sadar Bazar Muzaffar Nagar (U.P.) & Another Versus M/s Akash Steel and Alloys Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
16-12-2011 Manmohan Bedi, Bedi Travels Mcleodganj, Resident of Naravan Bazar & Another Versus State Transport Authority, Parivahan Bhawan & Another High Court of Himachal Pradesh
15-12-2011 State Of Kerala, Rep. By The Deputy Commissioner (Law), Commercial Taxes, Ernakulam Versus M/S. Oppoottil Agencies, Fertilizers Agro Chemical, Presticides Etc. Kolarickal Bazar, Kottayam High Court of Kerala
05-12-2011 Biswananth Mukherjee Village Kotsila Bazar P.O. Jiudaru Versus West Bengal State Electricity Board Divisional Engineer & Others National Consumer Disputes Redressal Commission NCDRC
29-11-2011 Bombay Golden Transport Pvt. Ltd. Near Veterinary Hospital Versus M/s. Shiv Hari Texo Pachranga Bazar, Panipat & Others National Consumer Disputes Redressal Commission NCDRC
15-11-2011 The New India Assurance Company Ltd., Rep. by its Branch Manager, Prakasam Bazar, Nalgonda Town Versus K. Yadaiah Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
20-10-2011 State Bank of Bikaner and Jaipur Main Branch Big Bazar Street Coimbatore Rep. by its Manager & Another Versus Nemichand Bagrecha & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
19-10-2011 Rameshwar Dayal Versus Nirula Handicraft Bazar Pvt. Ltd. High Court of Delhi
01-09-2011 Rang Lal (Deceased) Through his legal representatives & Others Versus The Manager United India Insurance Co.Ltd Subhash Bazar, Tonk, Rajasthan & Another National Consumer Disputes Redressal Commission NCDRC
18-08-2011 Kapil Cement Allied Products Private Limited & Another Versus Punjab National Bank, Main Bazar, Sirsa Road, Hisar & Others High Court of Punjab and Haryana
16-08-2011 State Bank of Patiala Kikar Bazar, Bathinda City Punjab Through its Authorised Officer Versus Gopal Krishan Singla & Another National Consumer Disputes Redressal Commission NCDRC
29-07-2011 The Manager, HSFC Bank, South Bazar Branch Versus Mrs.Thekkumbath Reetha Sadanandam Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
06-07-2011 M. Nagaraju Versus Kotha Venakteswara Rao R.K. Distributors & AIRTEL Authorized Distributor Main Bazar, Sunnipenta Kurnool Dist & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
11-04-2011 National Insurance Co. Ltd. Versus M/s. Venketshwera Distributor Chatta Bazar, Hyderabad Rep. by its Managing Partner & Another National Consumer Disputes Redressal Commission NCDRC
31-03-2011 M/s. CANTT DRY CLEANERS, SADAR BAZAR, LUCKNOW VERSUS UNION OF INDIA High Court of Judicature at Allahabad
24-03-2011 Tapan Haldar Versus Block Development Officer, Mandir Bazar, South 24-Parganas High Court of Judicature at Calcutta
23-02-2011 M/s. Viceroy Hotels Limited Versus The Commercial Tax Officer, General Bazar Circle, Hyderabad & Others High Court of Andhra Pradesh
03-02-2011 The Principal Kiddie Koop High School Mandi Bazar, Warangal Versus Jannu Vivek & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
28-10-2010 Trilok Chand Jain and others v/s Vijaya Bank, 3 Babu Bazar, Udaipur, Rajasthan and others Debt Recovery Appellate Tribunal At Delhi
27-09-2010 The Manager, North Malabar Gramin Bank, Periya Bazar Branch, Kasaragod District & Another Versus P.V. Raman & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
13-08-2010 Super Bazar Karamchari Hiteshi Sangthan V/S Ramesh Chander Agarwal and Others. Supreme Court of India
06-08-2010 Mr. Surendra Budhaji Borkar R/o. Bazar Peth Versus Mr. Narayan Tatu Rane Falshiyewadi High Court of Judicature at Bombay
10-05-2010 Chandra Kishore Mishra @ Basahi Lal Son Of Radha Kishun Mishra Village/Mohalla Haila Bazar Versus State Of Bihar High Court of Bihar
19-03-2010 Raj Kumar Saraf, Proprietor, M/s Bindal Food Products Versus M/s Vishaka Chemicals, Sadar Bazar Intellectual Property Appellate Board
29-01-2010 The Managing Director, Unit of Benz Automobiles Ltd, at present known as Focuz Corporation (P) Ltd. Union Shopping Complex, South Bazar, Kannur & Another Versus M. Balakrishnan & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
05-01-2010 H.P S.E.B. Versus Bazar Singh High Court of Himachal Pradesh
02-09-2009 Kanthal Bagan Bazar O Byabasayee Samity Versus State of West Bengal High Court of Judicature at Calcutta
29-07-2009 Amrita Bazar Patrika Private Ltd. Versus Jayanta Sengupta High Court of Judicature at Calcutta
26-06-2009 M/s. Mane Super Bazar, thru Prop. Shri Prasad Dattaram Mane, Dist. Sindhudurg Versus Shri Siddharth Arun Pandurkar & Others Maharashtra State Consumer Disputes Redressal Commission Mumbai
14-05-2009 The employees Provident Fund Organization, Through the Authorized Representative, Navi Mumbai Versus Mr. S.N. Chitnis, il Bazar, Kalyan (West) Maharashtra State Consumer Disputes Redressal Commission Mumbai
03-06-2008 Ahmednagar Adat Bazar Merchants Association & Others Versus State of Maharashtra & Others In the High Court of Bombay at Aurangabad
03-04-2008 M/s. Nari Shringar Big Bazar & Another Versus M/s. Pantaloon Retailing (India) Ltd., & Another In the High Court of Bombay at Nagpur
28-09-2007 National Insurance Co. Ltd., Begum Bazar Hyderabad Versus Ambadas & Others High Court of Karnataka
20-09-2007 M/s. India Cements Ltd. Versus Cess Commissioner, Ministry of labour, Government of India, Office of Welfare & Cess Commissioner, Labour Welfare Organisation, Kendriya Sadan, Sultan Bazar, Hyderabad Before the Madurai Bench of Madras High Court
16-07-2007 Anjali Mukherjee Versus Commissioner of Police Lal Bazar High Court of Judicature at Calcutta
24-05-2007 Jorhat Chak Bazar Beboshai Santha Versus State of Assam & Others High Court of Gauhati
25-04-2007 Chinnan Chetti Chatram, Private Trust, Pattukkottai, represented by its hereditary Trustee R. Elangovan Pattukkottai Town Versus M/s. Merchants Association Pattukkottai by its President Big Bazar, Pattukkottai Town & Others Before the Madurai Bench of Madras High Court



Directors
DIN Name Since

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification








DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.