Some PAST Judgements / Case Laws similar to INCOME INDUSTRIES PRIVATE LIMITED
Last Checked Past / Closed Litigation On 08-06-2022 21:13
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15-02-2022 |
Mallelil Industries Private Limited, Pathanamthitta, Represented By Its Managing Director, Sreedharan Nair Raghavan Pillai Versus Additional/Joint/Deputy/Assistant Commissioner of Income Tax, Income Tax Officer, National Faceless Assessment Centre, Delhi |
High Court of Kerala |
23-12-2021 |
Murli Industries Limited. Versus Assistant Commissioner of Income Tax & Others |
In the High Court of Bombay at Nagpur |
23-12-2021 |
Reliance Industries Limited Versus Chief Commissioner of Income Tax & Another |
High Court of Judicature at Bombay |
26-10-2021 |
Pr. Commissioner of Income Tax-15 Versus EPC Industries Ltd. |
High Court of Judicature at Bombay |
13-08-2021 |
Makams Industries Pvt. Ltd. Versus Assist. Commissioner of Income Tax Central Circle 29 & Another |
High Court of Delhi |
09-08-2021 |
Priya Blue Industries Private Limited Versus The Assistant Commissioner of Income Tax |
High Court of Gujarat At Ahmedabad |
20-07-2021 |
The Commissioner of Income Tax, Corporate Circle 3 (1), Chennai Versus M/s. Tamil Nadu Small Industries Corporation Limited, Thiru.Vi.Ka. Industrial Estate, Chennai |
High Court of Judicature at Madras |
15-07-2021 |
The Principal Officer, M/s. Vedanta Limited, [Formerly known as M/s.Sterlite Industries (India) Ltd.,], Rep. by its Manager-Finance, Rajkumar Basak Versus Deputy Commissioner of Income-Tax, Corporate Circle 6 (2), Chennai |
High Court of Judicature at Madras |
16-04-2021 |
M/s. DRS Industries Private Limited, Represented by its Director, D. Shivakumar Versus Tax Deputy Commissioner of Income Tax, Central Circle-1, Coimbatore & Another |
High Court of Judicature at Madras |
23-02-2021 |
M/s. Madras Engineering Industries P Ltd., R.A. Puram, Chennai Versus The Deputy Commissioner of Income Tax. Circle - 4(1), Chennai |
High Court of Judicature at Madras |
14-01-2021 |
The Principal Commissioner of Income Tax Aaykar Bhavan, Patto, Panaji, Goa Versus M/s. Dempo Industries Pvt. Ltd. |
In the High Court of Bombay at Goa |
22-07-2020 |
Director of Income Tax-II (International Taxation) New Delhi & Another Versus M/s. Samsung Heavy Industries Co. Ltd. |
Supreme Court of India |
04-03-2020 |
M/s. Ramco Industries Ltd., Rajapalaym Versus The Deputy Commissioner of Income Tax, Madurai |
High Court of Judicature at Madras |
31-01-2020 |
Deputy Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
27-01-2020 |
Pr. Commissioner of Income Tax-1 Versus Vilson Particle Board Industries Ltd. |
High Court of Judicature at Bombay |
02-01-2020 |
The Commissioner of Income Tax Versus Zuari Industries Ltd. |
In the High Court of Bombay at Goa |
09-07-2019 |
The Commissioner of Income Tax Versus Salgaocar Mining Industries Pvt. Ltd. |
In the High Court of Bombay at Goa |
22-04-2019 |
Pr. Commissioner of Income Tax-3, Nagpur Versus Ballarpur Industries Limited |
Supreme Court of India |
18-04-2019 |
Sesa Industries Limited Versus Commissioner of Income-tax |
In the High Court of Bombay at Goa |
18-04-2019 |
Commissioner of Income Tax, Kolkata II Versus Kesoram Industries Ltd. |
High Court of Judicature at Calcutta |
12-04-2019 |
Pr. Commissioner of Income Tax, Vadodara V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
12-04-2019 |
Pr. Commissioner of Income Tax, Vadodara V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
01-03-2019 |
Commissioner of Income Tax Versus Rajasthan Small Industries Corporation Limited |
Supreme Court of India |
22-02-2019 |
Principal Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
22-02-2019 |
Pr. Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
08-02-2019 |
Principal Commissioner of Income Tax Versus M/s. Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
30-01-2019 |
Commissioner of Income Tax Ltu Versus M/s. Reliance Industries Ltd. |
High Court of Judicature at Bombay |
29-01-2019 |
Pr. Commissioner of Income Tax, Panchkula Versus M/s. Virgo Industries |
High Court of Punjab and Haryana |
28-01-2019 |
The Commissioner of Income Tax, Cochin Versus Parry Agro Industries Ltd., W. Island, Kochi |
High Court of Kerala |
28-01-2019 |
The Commissioner of Income Tax, Cochin Versus Parry Agro Industries Ltd., W. Island, Kochi |
High Court of Kerala |
11-01-2019 |
The Commissioner of Income Tax Versus Marhatta Chamber of Commerce Industries & Agriculture |
High Court of Judicature at Bombay |
04-01-2019 |
Pr. Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
02-01-2019 |
Commissioner of Income Tax Versus M/s. Reliance Industries Ltd. |
Supreme Court of India |
26-11-2018 |
Commissioner of Income Tax, Chennai Versus M/s. Titan Industries Ltd, Hosur |
High Court of Judicature at Madras |
26-10-2018 |
N.R. Agarwal Industries Ltd. Versus Joint Commissioner of Income Tax |
High Court of Gujarat At Ahmedabad |
15-10-2018 |
M/s. Apm Industries Ltd, Jaipur Versus Assistant Commissioner of Income |
Income Tax Appellate Tribunal jaipur |
15-10-2018 |
S.K. Industries, Jaipur Versus Income Tax Officer, Jaipur |
Income Tax Appellate Tribunal jaipur |
24-09-2018 |
M/s. Hyundai Heavy Industries Co. Ltd. Versus Director Income Tax (International Taxation) |
Supreme Court of India |
18-09-2018 |
Commissioner of Income Tax Versus M/s. Ansal Properties & Industries |
High Court of Delhi |
13-09-2018 |
R.T. Industries & Others Versus Income Tax Settlement Commission & Another |
High Court of Delhi |
04-09-2018 |
Principal Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
High Court of Gujarat At Ahmedabad |
20-08-2018 |
Commissioner of Income Tax Versus M/s. Classic Binding Industries |
Supreme Court of India |
23-07-2018 |
Alpasso Industries Pvt Ltd. Versus Income Tax Officer Ward-1(3) |
High Court of Delhi |
13-07-2018 |
Pr. Commissioner Of Income Tax Vadodara 2 V/S M/s Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
03-07-2018 |
Commissioner of Income Tax Central ? 1 Versus M/s. RR Industries Limited |
High Court of Judicature at Madras |
14-06-2018 |
Income Tax Officer-6(2), Kanpur Versus M/s. Hindustan Ferro & Industries |
Income Tax Appellate Tribunal Lucknow |
14-06-2018 |
M/s. Indira Industries, Represented by Partner, R. Manikandan Versus Principal Commissioner of Income Tax |
High Court of Judicature at Madras |
14-06-2018 |
M/s. Indira Industries, Represented by Partner R. Manikandan Versus Principal Commissioner of Income Tax, Chennai |
High Court of Judicature at Madras |
31-05-2018 |
The Commissioner of Income Tax-III Versus M/s. Sudev Industries Limited |
High Court of Delhi |
30-05-2018 |
Director Income Tax (International Taxation) Versus M/s. Hyundai Heavy Industries Co. Ltd. |
High Court of Uttarakhand |
23-05-2018 |
The Commissioner of Income Tax, Cochin Versus Parry Agro Industries Ltd., Kochi |
High Court of Kerala |
18-05-2018 |
Mahabir Industries Versus Principal Commissioner of Income Tax |
Supreme Court of India |
23-04-2018 |
Pr. Commissioner of Income Tax, Vadodara 2 V/S Sun Pharmaceutical Industries Ltd |
High Court of Gujarat At Ahmedabad |
20-02-2018 |
Pr. Commissioner of Income Tax, Jaipur-II Versus M/s. Agribiotech Industries Limited, Jaipur |
High Court of Rajasthan Jaipur Bench |
25-01-2018 |
Pr Commissioner Of Income Tax-ii V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
04-12-2017 |
Pr Commissioner of Income Tax-ii V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
10-11-2017 |
Tata Industries Ltd. Versus Assistant Commissioner of Income-tax, Range-2(3), Mumbai |
Income Tax Appellate Tribunal Mumbai |
03-11-2017 |
Pr. Commissioner of Income Tax V/S Sun Pharmaceutical Industries |
Supreme Court of India |
23-10-2017 |
Pr Commissioner of Income Tax-ii V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
20-09-2017 |
Pr. Commissioner of Income Tax, Vadodara-2 V/S Sun Pharmaceutical Industries Ltd. |
High Court of Gujarat At Ahmedabad |
28-08-2017 |
M/s. Indira Industries Versus Principal Commissioner of Income-Tax |
High Court of Judicature at Madras |
18-08-2017 |
Commissioner of Income Tax Delhi-Ix, New Delhi Versus M/s Arya Exports & Industries |
High Court of Delhi |
14-08-2017 |
Commissioner of Income Tax-Vadodara-2 V/S Sun Pharmaceutical Industries Ltd |
High Court of Gujarat At Ahmedabad |
01-08-2017 |
M/s. Ballarpur Industries Ltd. Versus The Commissioner of Income Tax, Vidarbha |
In the High Court of Bombay at Nagpur |
13-07-2017 |
Commissioner of Income Tax, Kolkata-III Versus M/s. Britannia Industries Ltd. |
High Court of Judicature at Calcutta |
04-05-2017 |
Pr. Commissioner of Income Tax 4, Ahmedabad Versus Sintex Industries Limited |
High Court of Gujarat At Ahmedabad |
28-04-2017 |
Commissioner of Income Tax Versus Shree Benzophen Industries Ltd. |
High Court of Gujarat At Ahmedabad |
25-04-2017 |
Pr. Commissioner of Income Tax (Central), Ludhiana Versus M/s. Vardhman Industries Limited, New Delhi |
High Court of Punjab and Haryana |
21-04-2017 |
Pr Commissioner Of Income Tax-ii V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
31-03-2017 |
Pawa Industries Pvt. Ltd., New Delhi Versus Income Tax Officer, Ward-14(2) |
Income Tax Appellate Tribunal Delhi |
21-03-2017 |
Pr. Commissioner of Income Tax Vadodara 2 V/S Sun Pharmaceutical Industries |
High Court of Gujarat At Ahmedabad |
09-03-2017 |
Joint Commissioner of Income Tax V/S Classic Industries Ltd. |
Supreme Court of India |
09-03-2017 |
Joint Commissioner of Income-Tax Versus Classic Industries Ltd. |
Supreme Court of India |
06-02-2017 |
Pr. Commissioner of Income Tax Vadodara 2 V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
01-02-2017 |
PR. Commissioner of Income Tax-7 & Another Versus M/s. Millennium Beer Industries Ltd. (Since Amalgamated with United Breweries Ltd.), Bangalore |
High Court of Karnataka |
27-01-2017 |
Commissioner of Income Tax, Alwar Versus M/s. Singhal Industries, Bharatpur |
High Court of Rajasthan Jaipur Bench |
11-01-2017 |
Rampuria Industries & Investments Ltd. Versus Deputy Commissioner of Income Tax, Circle 7(2), Kol. & Others |
High Court of Judicature at Calcutta |
23-11-2016 |
M/s. Coronation Agro Industries Ltd. Versus Deputy Commissioner of Income-Tax Circle-6(2)(1) |
High Court of Judicature at Bombay |
12-09-2016 |
Sun Pharmaceutical Industries Ltd V/S Assistant Commissioner of Income-Tax |
High Court of Gujarat At Ahmedabad |
10-08-2016 |
Sun Pharmaceutical Industries Ltd V/S Dy. Commissioner of Income Tax |
High Court of Delhi |
19-07-2016 |
Commissioner of Income-Tax Versus Metrochem Industries Ltd. |
High Court of Gujarat At Ahmedabad |
12-05-2016 |
Director General of Income Tax (Admin) and others v/s GTC Industries Ltd. and others |
Supreme Court of India |
02-05-2016 |
Commissioner of Income Tax, Gujarat Central & Another Versus Saurasthra Cement & Chem. Industries Ltd. & Another |
Supreme Court of India |
26-04-2016 |
Principal Commissioner of Income Tax, Panchkula Versus Haryana Agro Industries Corporation Limited |
High Court of Punjab and Haryana |
22-04-2016 |
Commissioner of Income Tax, Chennai Versus M/s. Ramaniyam Homes P Ltd., (formerly known as Rasi Silk Industries Limited), Chennai |
High Court of Judicature at Madras |
01-04-2016 |
Pr. Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
High Court of Gujarat At Ahmedabad |
01-03-2016 |
Pr. Commissioner of Income Tax-2 Vadodara Versus Sun Pharmaceutical Industries Ltd. |
High Court of Gujarat At Ahmedabad |
11-02-2016 |
Kawasaki Heavy Industries Ltd. Versus Assistant Commissioner of Income-tax, Circle 2 (1) (2), International Taxation, New Delhi |
Income Tax Appellate Tribunal Delhi |
02-02-2016 |
Commissioner of Income Tax, Kolkata ? II Versus Pilani Investment & Industries Corporation Ltd. |
High Court of Judicature at Calcutta |
15-01-2016 |
Limtex Tea & Industries Ltd. Versus Assistant Commissioner of Income-tax, Circle-4, Kolkata |
Income Tax Appellate Tribunal Kolkata |
14-01-2016 |
Sun Pharmaceutical Industries Ltd. Versus Deputy Commissioner of Income-tax |
High Court of Delhi |
06-01-2016 |
Sutlej Industries Ltd. Versus Commissioner of Income-tax |
High Court of Delhi |
18-12-2015 |
Commissioner of Income-tax, Bangalore Versus Associated Electronics & Electrical Industries (Bangalore) (P.) Ltd. |
High Court of Karnataka |
11-12-2015 |
The Commissioner of Income Tax & Others Versus Rashid Exports Industries & Others |
High Court of Judicature at Allahabad |
04-12-2015 |
Deputy Commissioner of Income-tax, Circle-1, Kolkata Versus India Jute & Industries Ltd. |
Income Tax Appellate Tribunal Kolkata |
17-11-2015 |
M/s. Rajeshwari Cotton Ginning & Pressing Industries, rep., by its partner T. Vijayakumar Matada Hatti Village Versus The Asst. Commissioner of Income Tax |
High Court of Karnataka |
03-11-2015 |
Commissioner of Income-tax (TDS) Versus Priya Blue Industries (P.) Ltd. |
High Court of Gujarat At Ahmedabad |
05-10-2015 |
Sun Polytron Industries Ltd. Versus Commissioner of Income-tax-2 |
Supreme Court of India |
28-09-2015 |
Commissioner of Income-tax-I, Ludhiana Versus Abhishek Industries Ltd. |
Supreme Court of India |
16-09-2015 |
Hindalco Industries Ltd. Versus Additional Commissioner of Income-tax, Circle 6(3), Mumbai |
Income Tax Appellate Tribunal Mumbai |