I.N. INSURANCE COMPANY PRIVATE LIMITED

Activity: Finance in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U67200DL1994PTC062554 		ROC
RoC-Delhi 		Incorporation Date
08-11-1994
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
062554 		Registration Date
08-11-1994 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 22,000



Contact Information
E-Mail Address
NA
Registered Address
LG-11,M SONDUTT CHAMBERS I BHIKAJI CAMA PLACE NEW DELHI DL 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to I.N. INSURANCE COMPANY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 18-01-2021 06:03
13-01-2021 Shree Dhain Auto Transport Corporation Singhal Compound, Darjipura, Gujarat Versus United India Insurance Company Ltd. Chennai, Tamil Nadu National Consumer Disputes Redressal Commission NCDRC
07-01-2021 United India Insurance Co., Ltd., Chennai Versus K. Madha & Others High Court of Judicature at Madras
06-01-2021 Anita Sharma Versus IFFCO Tokio General Insurance Co. Ltd., Chattisgarh & Another National Consumer Disputes Redressal Commission NCDRC
05-01-2021 National Insurance Company Limited Versus Jatinder Singh & Another National Consumer Disputes Redressal Commission NCDRC
05-01-2021 Oriental Insurance Co. Limited Versus Harishit Srivastava @ Umang & Others Supreme Court of India
04-01-2021 Reliance Nippon Life Insurance Company Ltd. Versus Puni Das National Consumer Disputes Redressal Commission NCDRC
04-01-2021 Oriental Insurance Co. Ltd., New Delhi Versus Vijay Kumar J. Mehta National Consumer Disputes Redressal Commission NCDRC
04-01-2021 The Divisional Manager, M/s. The New India Insurance Company Limited, Vellore Versus N. Mohan & Another High Court of Judicature at Madras
22-12-2020 The Branch Manager, The Oriental Insurance Company Limited, Pudukottai Versus Mareeswaran & Another Before the Madurai Bench of Madras High Court
22-12-2020 Mavji Kanji Jungi & Another Versus M/S Oriental Insurance Company Ltd., Represented Through its Branch Manager, Branch Office, Porbandar National Consumer Disputes Redressal Commission NCDRC
22-12-2020 B. Maheshwarappa Versus Universal Sompo General Insurance Co. Ltd., Maharashtra & Another National Consumer Disputes Redressal Commission NCDRC
22-12-2020 Divisional Manager, United India Insurance Co. Ltd., Gulbarga & Others Versus Shamaraya & Others High Court of Karnataka Circuit Bench OF Kalaburagi
21-12-2020 Royal Sundaram Alliance Insurance Company Ltd., Rep.by its Branch Manager Versus Malarkodi & Others High Court of Judicature at Madras
17-12-2020 K.P. Nalini, Thrissur Versus Divisional Manager,Oriental Insurance Co. Ltd., Thrissur & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
17-12-2020 United India Insurance Company Limited, Vellore Versus P. Rajamani & Another High Court of Judicature at Madras
16-12-2020 M/S. L.M. Jewellers Partner Harshit Garg Lalla Babu Chauraha Bulandshahr U.P. Versus Oriental Insurance Company Ltd., New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
16-12-2020 The Manager-Claims, Bajaj Allianz General Insurance Company Limited, Bangalore Versus Sathyanarayanan & Others High Court of Judicature at Madras
15-12-2020 United India Insurance Co.Ltd., Tiruchengode Branch, Namakkal Versus Kannan & Others High Court of Judicature at Madras
11-12-2020 Oriental Insurance Co. Limited Versus Zaixhu Xie & Others Supreme Court of India
11-12-2020 United India Insurance Co. Ltd. Through Branch Manager, Sriganganagar Rajasthan & Others Versus Sushil Kumar Godara National Consumer Disputes Redressal Commission NCDRC
10-12-2020 National Insurance Company Ltd., W.B. & Another Versus M/s. Saree Point, W.B & Another National Consumer Disputes Redressal Commission NCDRC
10-12-2020 Parkash Chand Mohan Lal & Another Versus Oriental Insurance Company Limited, New Delhi & Others National Consumer Disputes Redressal Commission NCDRC
09-12-2020 R. Saranya & Others Versus The Manager, Life Insurance Corporation of India, Chengalpattu & Another High Court of Judicature at Madras
09-12-2020 Midhun N. Manoharan Versus Employees State Insurance Corporation, Represented by Its Director General, New Delhi & Others High Court of Kerala
09-12-2020 National Insurance Co. Ltd., Represented by its Regional Manager, Bengaluru & Another Versus T. Ramana Reddy & Another High Court of Karnataka
08-12-2020 Nithin Maheswari Versus National Insurance Company Limited, Divisional Office, Kozhikode & Another High Court of Kerala
07-12-2020 M/s. The Oriental Insurance Company Limited, Salem Versus Parthiban & Another High Court of Judicature at Madras
03-12-2020 National Insurance Company Ltd., Salem Versus Thangammal & Others High Court of Judicature at Madras
02-12-2020 M/s. National Insurance Co. Ltd., Villupuram Versus Veerammal & Others High Court of Judicature at Madras
02-12-2020 United India Insurance Co. Ltd., Salem Versus C. Moorthy & Another High Court of Judicature at Madras
02-12-2020 Agriculture Insurance Company India Limited Versus Veeramreddy Vasanth Rayudu National Consumer Disputes Redressal Commission NCDRC
01-12-2020 Mahender Singh Baghel Versus Managing Director/Claims Insurance Policy, Bajaj Allianz Gen. Ins. Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
27-11-2020 Halliburton Company Versus Chubb Bermuda Insurance Ltd (formerly known as Ace Bermuda Insurance Ltd) United Kingdom Supreme Court
26-11-2020 P. Balasubramanian Versus The Manager (P&IR), Life Insurance Corporation of India, Divisional Office, Tirunelvellli Before the Madurai Bench of Madras High Court
26-11-2020 United India Insurance Company Ltd. Versus Sumanta Bera National Consumer Disputes Redressal Commission NCDRC
25-11-2020 National Insurance Co Ltd, Fort, Mumbai Versus M/s. Patel Engineering Ltd. National Consumer Disputes Redressal Commission NCDRC
24-11-2020 M/s. Royal Sundaram Alliance Insurance Co.Ltd., Chennai Versus C. Diwakar & Others High Court of Judicature at Madras
24-11-2020 Subal Kumar Dey Versus Bajaj Allianz General Insurance Company Ltd. Branch Manager, West Bengal National Consumer Disputes Redressal Commission NCDRC
19-11-2020 Sri Ram General Insurance Company Ltd. E-8 EPIP, RIICO Industrial Area, Jaipur, Rajasthan Versus Bhagwat Mehto & Others High Court of Chhattisgarh
19-11-2020 National Insurance Co. Ltd., Cuddalore Versus Kannammal & Another High Court of Judicature at Madras
19-11-2020 Shiv Nath & Another Versus United India Insurance Co. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
19-11-2020 The Branch Manager, United India Insurance Co. Ltd. Versus Chinnaveerappa High Court of Judicature at Madras
18-11-2020 The National Insurance Company Limited, Gobichettipalayam, Rep. by its Branch Manager Versus E.A. Palanisamy (Died) & Others High Court of Judicature at Madras
18-11-2020 M/s. National Insurance Co. Ltd., Rep. by its Branch Manager Versus Deivanai & Others High Court of Judicature at Madras
11-11-2020 Reliance Nippon Life Insurance Co Ltd. & Others Versus Sat Narayan Gupta National Consumer Disputes Redressal Commission NCDRC
11-11-2020 K. Lokesh & Others Versus United India Insurance Co. Ltd., Represented by its Manager, Bengaluru & Others High Court of Karnataka
10-11-2020 The Divisional Manager, National Insurance Company Limited, Vellore Versus Ammu @ Amul & Others High Court of Judicature at Madras
10-11-2020 Ashok Kumar Mishra Versus Divisional Manager, Oriental Insurance Company Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
10-11-2020 Sanjay Jain Versus Reliance General Insurance Co Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
09-11-2020 National Insurance Co Ltd., New Delhi Versus Kopargaon Sahakari Sakhar Karkhana Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
09-11-2020 Sunita & Another Versus HDFC Standard Life Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
06-11-2020 National Insurance Co. Ltd., Namakkal District Versus P.M. Moideen @ Mohammed High Court of Judicature at Madras
05-11-2020 Employees State Insurance Corporation, New Delhi, Represented by Its Director General & Others Versus N. Sushama, Kollam & Others High Court of Kerala
04-11-2020 The Manager, HDFC Ergo Insurance Company Limited, Rajahmundry, Andhra Pradesh Versus Karthick & Another High Court of Judicature at Madras
03-11-2020 The Manager, Oriental Insurance Company Ltd., Karnataka Versus Aasaithambi & Another High Court of Judicature at Madras
26-10-2020 Oriental Insurance Company Limited, Gujarat Versus Hotel Shakunt, Gujarat National Consumer Disputes Redressal Commission NCDRC
26-10-2020 Gangaprasad Hariprasad Jani & Others Versus Oriental Insurance Company, Gujarat National Consumer Disputes Redressal Commission NCDRC
22-10-2020 Bajaj Allianz Life Insurance Company Limited Versus Sunita National Consumer Disputes Redressal Commission NCDRC
22-10-2020 The National Insurance Company Ltd., By its Branch Manager, Erode Versus Munusamy High Court of Judicature at Madras
21-10-2020 UETC India Ltd., New Delhi Versus United India Insurance Co. Ltd., Chennai National Consumer Disputes Redressal Commission NCDRC
21-10-2020 The Branch Manager, National Insurance Company Limited, Having its Branch Office at Opposite Old Tourism Department, East Sikkim Versus Arjun Bhandari & Others High Court of Sikkim
21-10-2020 United India Insurance Co. Ltd., Through Regional Manager, New Delhi Versus R. Raga Navya & Others National Consumer Disputes Redressal Commission NCDRC
15-10-2020 National Insurance Company Ltd., Salem Versus Subramani & Others High Court of Judicature at Madras
15-10-2020 Ajay Gupta Versus Cholamandalam Ms General Insurance Company Limited National Consumer Disputes Redressal Commission NCDRC
15-10-2020 Senior Manager, Life Insurance Corporation of India Versus Rajesh Kumar National Consumer Disputes Redressal Commission NCDRC
14-10-2020 The Regional Manager National Insurance Company Limited, Bengaluru Versus Sathi @ K. Sathya & Others High Court of Karnataka
12-10-2020 The Branch Manager, The Oriental Insurance Company Ltd., Kumbakonam Versus G. Santhi & Others High Court of Judicature at Madras
09-10-2020 OOO Insurance Company Chubb Versus Enka Insaat Ve Sanayi AS United Kingdom Supreme Court
09-10-2020 The Oriental Insurance Company Limited, Rep.by its Branch Manager, Madurai District Versus Raja & Others Before the Madurai Bench of Madras High Court
09-10-2020 Somasundaram Versus The Senior Regional Manager, Agriculture Insurance Company of India Ltd. & Others Before the Madurai Bench of Madras High Court
08-10-2020 M/s. Bajaj Allianz General Insurance Company Limited, Pune Versus Tamilarasan & Others High Court of Judicature at Madras
08-10-2020 Oriental Insurance Co. Ltd., Through Chief Manager Versus Seetakanta Patnaik National Consumer Disputes Redressal Commission NCDRC
06-10-2020 United India Insurance Co. Ltd., Rasipuram & Others Versus Arukkani & Others High Court of Judicature at Madras
06-10-2020 Jewellery World, Orissa Versus Oriental Insurance Company Ltd., Orissa National Consumer Disputes Redressal Commission NCDRC
06-10-2020 United India Insurance Company Limited, Udumalpet Versus N. Thangavel, & Others High Court of Judicature at Madras
05-10-2020 Tarun Kanti Chowdhury & Others Versus Oriental Insurance Co. Ltd., New Delhi & Others National Consumer Disputes Redressal Commission NCDRC
01-10-2020 S. Vimala Versus The Manager, Branch Office, Employees State Insurance Corporation, Villivakkam, Chennai & Others High Court of Judicature at Madras
01-10-2020 The Divisional Manager, United India Insurance Co. Ltd., Vellore Versus M. Suresh & Another High Court of Judicature at Madras
01-10-2020 Bajaj Allianz General Insurance Company Limited, through Branch Manager, Raipur (C.G.) (Insurer-Tractor No.C.G.-10-D-5218) Versus Duwasa Bai & Others High Court of Chhattisgarh
01-10-2020 The Oriental Insurance Company Limited, Kumbakonam, Represented by its Branch manager, Kumbakonam Versus Nirmala & Another High Court of Judicature at Madras
29-09-2020 The National Insurance Company Ltd., Trichy Versus Minor P. Muthusamy @ Karthik, Rep. by Guardian/Father, Palanisamy, Perambalur & Others High Court of Judicature at Madras
29-09-2020 Mangala & Others Versus National Insurance Company Limited, (Ori. Respondent) Through its Manager In the High Court of Bombay at Nagpur
29-09-2020 National Insurance Co. Ltd. Versus Yuraj Yadu Sawant & Others In the High Court of Bombay at Goa
29-09-2020 Oriental Insurance Co. Ltd., Raipur Versus Brahmanand Javvadi National Consumer Disputes Redressal Commission NCDRC
29-09-2020 The Manager, Bajaj Allianz General Insurance Co. Ltd., Nungambakkam Versus K. Selvam & Others High Court of Judicature at Madras
29-09-2020 National Insurance Co. Ltd. Versus Yuraj Yadu Sawant & Others In the High Court of Bombay at Goa
28-09-2020 M/s. Tata Aig General Insurance Co. Ltd., Maharashtra Versus T. Paul Raj National Consumer Disputes Redressal Commission NCDRC
28-09-2020 The Managing Director, KSRTC, Central Offices, Represented by its Divisional Controller, Mangaluru Versus National Insurance Co. Ltd. & Another High Court of Karnataka
28-09-2020 M/s. Shankar Jewels & Others Versus United India Insurance Co. Ltd., Rajasthan & Others National Consumer Disputes Redressal Commission NCDRC
28-09-2020 National Insurance Co. Ltd., Divisional Office, Panaji, Goa, Now Represented by its Regional Manager, Bengaluru Versus Imran Khan & Others High Court of Karnataka
25-09-2020 Reliance General Insurance Company Ltd., Madurai Versus Tamilarasan & Others High Court of Judicature at Madras
25-09-2020 Oriental Insurance Company Limited, Chennai Versus V. Sujatha & Others High Court of Judicature at Madras
25-09-2020 United India Insurance Co. Ltd., Kumbakonam Versus Natarajan & Others High Court of Judicature at Madras
23-09-2020 Manager, United India Insurance Company Limited, Namakkal Versus Shanmugam & Others High Court of Judicature at Madras
23-09-2020 Charu Sharma & Others Versus Birla Sun Life Insurance Company Ltd., Maharshtra & Others National Consumer Disputes Redressal Commission NCDRC
23-09-2020 Shriram General Insurance Co. Ltd., Rajasthan Versus Nirmala Devi & Another National Consumer Disputes Redressal Commission NCDRC
22-09-2020 Elite International Pvt. Ltd., Mumbai Versus United India Insurance Co. Ltd., Chennai & Another National Consumer Disputes Redressal Commission NCDRC
22-09-2020 The Oriental Insurance Co. Ltd. Through- Its Divisional Manager, Chhattisgarh Versus Vivek Giri & Another High Court of Chhattisgarh
22-09-2020 The Oriental Insurance Co. Ltd. Through- Its Divisional Manager, Chhattisgarh Versus Vivek Giri & Another High Court of Chhattisgarh
22-09-2020 Bhilai Engineering Corporation Ltd., Through Madhavdas K., Authorised Signatory Bec Nandinin Road Industrial Area, Chhattisgarh Versus United India Insurance Company Ltd. Through Senior Divisional Manager, Chhattisgarh National Consumer Disputes Redressal Commission NCDRC



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