IFSL LIMITEDActivity: Finance in Madhya Pradesh.Active |
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CIN L65921MP1986PLC003237 |
ROC RoC-Gwalior |
Incorporation Date 07-01-1986 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 003237 |
Registration Date 07-01-1986 |
Listing Info |
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Bombay Stock Exchange (BSE) listing as IFSLLTD with code 531998 . |
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ISIN Number: INE414F01022
, Status: DELISTED
, Instrument: EQUITY
, Face Value: Rs. 1
Industry:- Misc. COmmercial Services. |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 800,00,000 |
Paid Up Capital Rs. 800,00,000 |
Contact Information |
E-Mail Address ifslltd@yahoo.in |
Registered Address 224-A, MANAVATA NAGAR KANADIA ROAD INDORE Indore MP 452016 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to IFSL LIMITEDLast Checked Past / Closed Litigation On 02-03-2021 03:15
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for IFSL LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
07782355 | VIMALA SANJAY PATEL | 13-05-2017 |
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