IBS SOFTWARE SERVICES PRIVATE LIMITEDActivity: Business Services in Kerala.Amalgamated |
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GST Number(s) 5 Available. Click Here. |
PAN No AAACI6825N |
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CIN U72200KL1999PTC012934 |
ROC RoC-Ernakulam |
Incorporation Date 31-03-1999 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 012934 |
Registration Date 31-03-1999 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 28-09-2017 |
Last Balance Sheet Date 31-03-2017 |
Financials |
Authorized Capital Rs. 42700,00,000 |
Paid Up Capital Rs. 23767,00,000 |
Contact Information |
E-Mail Address kanchana.chitra@ibsplc.com |
Registered Address 521-524, NILA,TECHNOPARK CAMPUS, TRIVANDRAM KL 695581 IN |
TradeMarksTotal 3 marks found. |
IBS, Class 16, Opposed |
AIRES, Class 9, Registered |
AIRES, Class 42, Registered |
Some PAST Judgements / Case Laws similar to IBS SOFTWARE SERVICES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 23-05-2022 05:51
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02-06-2015 | Gbots Software Development Centre Pvt. Ltd. (PCS India) Kochi & Another Versus IBS Software Services Pvt. Ltd. Thiruvanathapuram represented by its Company Secretary Ramesh Babu Madhanagopal | High Court of Kerala |
20-03-2015 | IBS Software Services (P.) Ltd. Versus Union of India | High Court of Kerala |
GST Number(s) for IBS SOFTWARE SERVICES PRIVATE LIMITED |
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KARNATAKA | 29AAACI6825N1Z2 | |
KERALA | 32AAACI6825N3ZD | |
KERALA | 32AAACI6825N6ZA | |
KERALA | 32AAACI6825N4ZC | |
KERALA | 32AAACI6825N5ZB |
Directors |
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DIN | Name | Since |
00049334 | LATHA MATHEWS | 31-03-1999 |
00049414 | VALAYIL KORATH MATHEWS | 31-03-1999 |
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