IBS SOFTWARE PRIVATE LIMITEDActivity: Business Services in Kerala.Active |
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GST Number(s) 4 Available. Click Here. |
PAN No AADCI5529A |
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CIN U72200KL2014FTC036668 |
ROC RoC-Ernakulam |
Incorporation Date 30-05-2014 |
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Class Private |
Category Company limited by Shares |
Sub-Category Subsidiary of Foreign Company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 036668 |
Registration Date 30-05-2014 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 43053,00,000 |
Paid Up Capital Rs. 1,48,230 |
Contact Information |
E-Mail Address Kanchana.Chitra@ibsplc.com |
Registered Address 521-524, Nila Technopark Campus Trivandrum Thiruvananthapuram KL 695581 IN |
Some PAST Judgements / Case Laws similar to IBS SOFTWARE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 08-05-2022 16:44
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02-06-2015 | Gbots Software Development Centre Pvt. Ltd. (PCS India) Kochi & Another Versus IBS Software Services Pvt. Ltd. Thiruvanathapuram represented by its Company Secretary Ramesh Babu Madhanagopal | High Court of Kerala |
20-03-2015 | IBS Software Services (P.) Ltd. Versus Union of India | High Court of Kerala |
GST Number(s) for IBS SOFTWARE PRIVATE LIMITED |
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KERALA | 32AADCI5529A1Z4 | |
KERALA | 32AADCI5529A3Z2 | |
KERALA | 32AADCI5529A2Z3 | |
KARNATAKA | 29AADCI5529A1ZR |
Directors |
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DIN | Name | Since |
00049334 | LATHA MATHEWS | 30-05-2014 |
00049414 | VALAYIL KORATH MATHEWS | 30-05-2014 |
AGLPC3319H | TIRUCHIRAPALLI NARAYANA SWAMY KANCHANA CHITRA | 03-04-2018 |
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