I S M (PUBLICATIONS) LIMITED

Activity: Manufacturing (Paper & Paper products, Publishing, printing and reproduction of recorded media) in Uttar Pradesh.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U22110UP1994PLC016743 		ROC
RoC-Kanpur 		Incorporation Date
01-08-1994
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
016743 		Registration Date
01-08-1994 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
29-09-2003
Last Balance Sheet Date
31-03-2003



Financials
Authorized Capital
Rs. 10,00,000
Paid Up Capital
Rs. 9,57,000



Contact Information
E-Mail Address
zubarirahmad01@yahoo.co.in
Registered Address
4TH FLOORGOPALA CHAMBERS PARADE KANPUR UTTAR PRADESH Jyotiba Phule Nagar UP 208001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to I S M (PUBLICATIONS) LIMITED

Last Checked Past / Closed Litigation On 17-06-2022 17:41
09-04-2021 A.R. Madana Gopal & Others Versus M/s. Ramnath Publications Pvt. Limited & Another Supreme Court of India
09-04-2021 A.R. Madana Gopal & Others Versus M/s. Ramnath Publications Pvt. Limited & Another Supreme Court of India
09-04-2021 A.R. Madana Gopal & Others Versus M/s. Ramnath Publications Pvt. Limited & Another Supreme Court of India
09-04-2021 A.R. Madana Gopal & Others Versus M/s. Ramnath Publications Pvt. Limited & Another Supreme Court of India
01-02-2021 M/s. M + R Logistics (India) Private Limited Versus M/s. AGA Publications Limited National Company Law Appellate Tribunal
15-12-2020 M/s. Express Publications (Madurai) Ltd. Versus The Regional Provident Fund Commissioner-II Orissa, Bhubaneswar & Another High Court of Orissa
01-12-2020 Mangalam Publications (India) Pvt. Ltd. Versus Saju George High Court of Kerala
28-08-2019 C.Ve. Shanmugam Versus Nakkheeran Gopal, The Editor & the Publisher, Nakkheeran Publications, Royapettah, Chennai & Another High Court of Judicature at Madras
25-06-2019 The Principal General Manager, Tele Communications Bharat Sanchar Nigam Limited, Coimbatore Versus GETIT Infomediary Ltd., (Formerly M & N Publications Ltd.,) Represented by its Deputy General Manager, R. Srikanth & Another High Court of Judicature at Madras
29-03-2019 Nakkheeran Gopal, Editor, Publisher & Printer, Nakkheeran Publications, Chennai Versus The State Rep. by the Home Secretary, Chennai & Others High Court of Judicature at Madras
20-02-2019 D.B Corp Ltd. Versus D.P. Agrawal Publications Pvt. Ltd. & Others High Court of Delhi
17-01-2019 M/s. Pardeep Publications Versus Assistant Commissioner of Income Income Tax Appellate Tribunal Amritsar
10-12-2018 Amoda Publications Private Limited, Rep. by its Managing Director, Vemuri Radhakrishna & Others Versus Government of Andhra Pradesh Represented by Special Public Prosecutor, S. Satyanarayana Prasad High Court of Andhra Pradesh
26-07-2018 Ambika Printers & Publications Versus Bharati Umesh Kotiyan & Others High Court of Judicature at Bombay
11-06-2018 M/s. Vasan Publications(P)Ltd Represents by its Executive Director M.K. Kumar, Chennai Versus The Regional Provident Fund Commissioner(C&R) Employees Provident Fund Organisation Chennai High Court of Judicature at Madras
28-03-2018 Malar Publications Private Limited, Office of the Daily Thanthi, Coimbatore & Others Versus R. Sevvilamparithi High Court of Judicature at Madras
28-03-2018 Malar Publications Private Limited, Office of the Daily Thanthi, Coimbatore & Others Versus R. Sevvilamparithi High Court of Judicature at Madras
26-02-2018 Institute for Financial Management and Research an Institution registered under the Societies Registration Act, 1860, Rep. by its Registrar, Chennai Versus Nakkheeran Publications Rep by its Editor, Chennai & Others High Court of Judicature at Madras
22-01-2018 Malar Publications Ltd V/S Commissioner of Service Tax, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
21-09-2017 Employees State Insurance Corporation & Another Versus Mangalam Publications (I) Private Limited Supreme Court of India
20-09-2017 D.P. Agarwal Publications P. Ltd Versus Ashish Kumar Pandey High Court of Delhi
15-09-2017 Dr. Uday Chand Jindal Versus M/s. Galgotia Publications Pvt. Ltd. High Court of Delhi
12-09-2017 Nakkheeran Publications & its Editor & Another Versus The 292nd Guru Maha Sannidhanam, Sri La Sri Arunagirinatha, Sri Gnanasambanda Desiga Paramachariya Swamigal, representing Thirugnanasambanda Swamigal Aadheenam, Madurai High Court of Judicature at Madras
01-06-2017 Kal Publications Private Limited, Represented by its Authorized Signatory D. Karthikeyan & Others Versus State of Tamil Nadu, Rep by its Secretary to Government, Information & Public Relations, Chennai & Others High Court of Judicature at Madras
30-03-2017 Kumudam Publications Pvt. Ltd. Acting Through Its Managing Director Mr. P. Varadarajan Versus Central Board of Direct Taxes & Others High Court of Delhi
07-02-2017 Sage Publications India Pvt. Ltd V/S Commissioner of S.T., Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
24-01-2017 M/s. B.C.I. Publications represented by its Partner Anjali Sinha Versus M/s. Indian Institute of Horticultural research represented by its Partner High Court of Karnataka
26-09-2016 M/s. Gurukul Books & Packaging & Another Versus M/s. Evergreen Publications (India) & Another High Court of Delhi
29-08-2016 Sage Publications Ltd. U.K. Versus Deputy Commissioner of Income-tax (IT) Circle-II (2),New Delhi High Court of Delhi
04-07-2016 M. Radhakrishnan Versus M/s. Surabhi Publications & Others High Court of Kerala
22-01-2016 M/s. Abimani Publications Ltd., & Another Versus State of Karnataka represented by its Additional Chief Secretary, Bangalore & Others High Court of Karnataka
12-08-2015 India Cements Capital & Finance Ltd. Versus Magnum News Publications Ltd. & Others High Court of Judicature at Madras
10-08-2015 Jagati Publications Ltd. Versus President, Income tax Appellate Tribunal High Court of Judicature at Bombay
13-07-2015 Asianet Communications (P) Ltd. Versus Surya T.V., A Unit of Sumangali Publications (P) Ltd. & Another High Court of Judicature at Madras
18-06-2015 The Indian Express Limited Versus Express Publications Madurai Limited & Others SEBI Securities Exchange Board of India Securities Appellate Tribunal
18-06-2015 The Indian Express Limited Versus Express Publications Madurai Limited, Express Gardens & Others Intellectual Property Appellate Board
04-03-2015 M.C. Sabumon represented by Power of Attorney, Holder, P.K. Baby Versus The Managing Director, M/s. Mangalam Publications India (P) Ltd., Kottayam & Another High Court of Kerala
25-02-2015 M.C. Sabumon Versus The Managing Director, M/s. Mangalam Publications India (P) Ltd. & Another High Court of Kerala
05-11-2014 Herald Publications (P.) Ltd. Versus Commissioner of Income Tax, Panjim High Court of Judicature at Bombay
30-10-2014 N. Subramanian & Another Versus The Management of Express Publications (Madurai) Limited, Chennai & Another High Court of Judicature at Madras
18-07-2014 The Editor, Andhra Prabha Daily, presently, Express Publications Madurai Ltd., Versus Addl. Industrial Tribunal-cum-Addl., Labour Court & Another High Court of Andhra Pradesh
16-05-2014 P. Varadarajan Versus Dr. A. Jawahar Palaniappan Majority Shareholder & Director Kumudam Publications Pvt. Ltd. High Court of Judicature at Madras
21-04-2014 Dr. A. Jawahar Palaniappan Majority Shareolder & Director Kumudam Publications Pvt. Ltd. Versus State rep. by The Inspector of Police & Another High Court of Judicature at Madras
29-07-2013 Vasan Publications Pvt.Ltd., rep. by its Director, M.V. Kumar Versus S. Ananth Deputy Chief Inspector of Factories, Chennai & Another High Court of Judicature at Madras
07-03-2013 M/s. Omega Printers And Publications Pvt. Ltd. & Others Versus State of Assam & Others High Court of Gauhati
30-01-2013 D.E. Shaw Composite Investments (Mauritius) Ltd. Versus Amar Ujala Publications Limited & Others High Court of Delhi
07-01-2013 Weider Publications, LLC & Another Versus Pushpendra Srivastav & Another High Court of Delhi
02-01-2013 S. Mahalingam Versus Vasan Publications Pvt. Ltd. rep. By its Chairman/Managing Director/Executive Director & Others High Court of Judicature at Madras
17-12-2012 Ashok Agarwal & Others Versus Amar Ujala Publications Ltd. & Others High Court of Delhi
09-11-2012 S. Mahalingam Versus Vasan Publications Pvt.Ltd., Chennai & Others High Court of Judicature at Madras
05-10-2012 Ashok Agarwal & Others Versus Amar Ujala Publications Ltd. & Others Company Law Board Principal Bench New Delhi
26-07-2012 Express Publications Madurai Limited Versus Indian Express Newspapers Mumbai Limited & Another High Court of Judicature at Bombay
06-07-2012 Fr. Jegath Gaspar Raj Versus The Editor, Kumudham Reporter (Magazine), Kumudham Publications Pvt. Ltd. & Others High Court of Judicature at Madras
02-06-2012 M/s.Jagathi Publications Ltd., Rep. by Y.Eshwara Prasad Reddy Versus Central Bureau of Investigation High Court of Andhra Pradesh
27-01-2012 Vasan Publications Pvt. Ltd. rep. by its Executive Director MR. M.V. Kumar Versus Deputy Chief Inspector Of Factories & Another High Court of Judicature at Madras
10-01-2012 Janta Book Depot & Another Versus Evergreen Publications India Ltd. & Another High Court of Delhi
10-10-2011 The Indian Express Limited Versus Express Publications Madurai Limited & Others High Court of Delhi
16-08-2011 Nakkheeran Publications, Rep. by its Editor & Another Versus Dhyanapeeta Charitable Trust, Rep. by its Trustee T.T. Dhanasekar High Court of Judicature at Madras
16-08-2011 Nakkheeran Publications, Rep by its Editor & Another Versus Dhyanapeeta Charitable Trust, Rep by its Trustee High Court of Judicature at Madras
25-07-2011 P. Venkat Rao @ Sakthi Dass Editor Chandrabala Publications Pvt Ltd & Another Versus Chandamama India Limited rep. By its Executive Director High Court of Judicature at Madras
19-05-2011 College Street Publications Pvt. Ltd. & Another Versus Zafar Ahmed & Others High Court of Judicature at Calcutta
05-04-2011 Commissioner of Income Tax Versus M/s Mediworld Publications Pvt. Ltd. High Court of Delhi
29-11-2010 M/S. Pavithra Publishers & Printers (P) Limited, Rep. by its Director Versus M/S. Kumudham Publications (P) Limited, Rep. by Secretary P.V. Parthasarathy High Court of Judicature at Madras
10-09-2010 Archie Comic Publications Inc Versus Purple Creations Pvt Ltd, Mumbai & Others High Court of Delhi
25-08-2010 Amar Ujala Publications Versus Rajiv Prashar High Court of Punjab and Haryana
19-07-2010 Nakkheeran Publications rep. By its Editor Chennai & Another Versus Dhyanapeeta Charitable Trust rep. By its Trustee Sri Nithya Sadhananda @ T.T. Dhanasekar High Court of Judicature at Madras
21-04-2010 Dhyanapeta Charitable Trust, rep. by its Trustee Versus Nakkheeran Publications, rep. by its Editor High Court of Judicature at Madras
13-04-2010 Chronicle Publications (P) Ltd. Versus Chronicle Academy Pvt. Ltd. High Court of Delhi
30-03-2010 Indiana Publications (Nz) Ltd & Others Versus Rajendra Prasad Court of Appeal of New Zealand
24-03-2010 M/S.Nakkheran Publications Represented By Its Editor & Publisher Royapettah, Chennai Versus Shri Swamy Nithyananda Paramahamsar & Others High Court of Judicature at Madras
27-11-2009 Prashant Vithaldas Hamlai Versus Navhind Papers and Publications High Court of Judicature at Bombay
16-10-2009 The Commissioner Of Income Tax Versus M/s. Mangalam Publications High Court of Kerala
12-10-2009 The Commissioner of Income Tax Versus M/s. Mangalam Publications, Kottayam High Court of Kerala
05-10-2009 Express Publications (Madurai) Ltd., Represented By Its Regional Manager Versus Sri. K. Daglas, 'Meetal' & Another High Court of Kerala
01-10-2009 A. Raja & Another Versus P. Srinivasan Publisher and Printer of Junior Vikatan Vasan Publications Private Limited & Others High Court of Judicature at Madras
21-09-2009 Rajendra Prasad Versus Indiana Publications (Nz) Ltd & Others Court of Appeal of New Zealand
21-09-2009 Rajendra Prasad Versus Indiana Publications (Nz) Ltd & Others Court of Appeal of New Zealand
04-09-2009 G L Publications Ltd Versus North Eastern Indian Trust For Education And Development High Court of Assam
17-08-2009 Navneet Publications India Limited Versus Municipal Corporation High Court of Gujarat At Ahmedabad
20-07-2009 A. Raja & Another Versus P. Srinivasan Publisher & Printer of Junior Vikatan,Vasan Publications Private Limited & Others High Court of Judicature at Madras
01-07-2009 Vishram Chandrakant Dalvi Versus The Daily Publications, (A Division of Nalanda Exports Pvt.Ltd.) & Another High Court of Judicature at Bombay
19-09-2008 Parikshit Raj Mehra Versus Services Press Publications Pvt. Ltd. High Court of Delhi
22-08-2008 Mrs. Sapna Gupta Versus Jagran Publications (P.) Ltd. Company Law Board Principal Bench New Delhi
25-07-2008 Ramnath Publications Pvt. Ltd. Versus A.R. Madana Gopal & Others High Court of Judicature at Madras
19-03-2008 Rajendra Prasad Versus Indiana Publications Ltd & Another Court of Appeal of New Zealand
28-02-2008 A And M Publications Ltd. Versus State High Court of Delhi
27-02-2008 Ideal Publications Trust Versus Commissioner of Income Tax High Court of Kerala
22-01-2008 Archie Comic Publications, Inc. Versus Purple Creations Pvt. Ltd. & Others High Court of Delhi
11-01-2008 Konar Publications Versus M/s.Madras Palaniappa Bros & Others High Court of Judicature at Madras
13-07-2007 Malai Murasu Owned and managed by Chennai Publications rep. by its Director 66, Anna Salai, Chennai-2 Versus Apex Agencies, 35, Nungambakkam High Road, Madras-34 & Others High Court of Judicature at Madras
03-05-2007 Harsh Vardhan Rastogi Versus Champion Publications High Court of Delhi
03-11-2006 Lakshmi Natarajan Versus Bharatan Publications Limited & Others High Court of Judicature at Madras
18-03-2006 Express Publications (Madurai) Ltd. Versus State of Orissa High Court of Orissa
23-02-2006 Management of Express Publications (Madurai) Limited Versus V. Ananda Rao High Court of Karnataka
13-02-2006 M/s. Mangalam Publications (India) Pvt. Ltd. Versus V. Thampy Eipe & Another High Court of Kerala
23-01-2006 The Commissioner of Income Tax Versus M/s. Idhayam Publications Limited High Court of Judicature at Madras
30-09-2005 M/s. Pudhari Publications Pvt. Ltd. Versus Sri Kikabhai Premchand Trust Settlement No. VI & Others High Court of Judicature at Bombay
23-09-2005 Laxmi Publications Pvt. Ltd. Versus Daljit Freight Carriers Delhi State Consumer Disputes Redressal Commission New Delhi
17-06-2005 T.K. REVEENDRAN PILLAI Versus KERALA BOOKS AND PUBLICATIONS SOCIETY & Another High Court of Kerala
10-02-2005 Polanski (Appellant) Versus Condé Nast Publications Limited (Respondents) House of Lords



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