I-QUEEN PRIVATE LIMITEDActivity: Business Services in Kerala.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U74999KL2017PTC048635 |
ROC RoC-Ernakulam |
Incorporation Date 21-03-2017 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 048635 |
Registration Date 21-03-2017 |
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address ABDULLAHNAGAROOR@GMAIL.COM |
Registered Address PLAVILA VEEDU ROOM NO; PP-19-286, GANAPATHIYAMKONAM,KODUVAZHANNOOR,PULIMAT TRIVANDRUM Thiruvananthapuram KL 695612 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to I-QUEEN PRIVATE LIMITEDLast Checked Past / Closed Litigation On 18-01-2021 01:30
|
||
06-11-2020 | Jordan John Troy Gray Versus The Queen | Court of Appeal of New Zealand |
27-10-2020 | Randall Clinton Waho Versus The Queen | Court of Appeal of New Zealand |
23-10-2020 | Stephen Sharpe Versus The Queen | Court of Appeal of New Zealand |
16-10-2020 | Richard Timothy Blackwood Versus The Queen | Court of Appeal of New Zealand |
14-10-2020 | Javed Mohammed Prasad Versus The Queen | Court of Appeal of New Zealand |
05-10-2020 | Kieran Aaron Woodstock Versus The Queen | Court of Appeal of New Zealand |
14-09-2020 | Ian Basil Turner Versus The Queen | Court of Appeal of New Zealand |
11-09-2020 | Benjamin Harry Timmins Versus The Queen | Court of Appeal of New Zealand |
10-09-2020 | Charlie Nguyen Versus The Queen | Court of Appeal of New Zealand |
04-09-2020 | Benjamin David Manzone Versus The Queen | Court of Appeal of New Zealand |
31-08-2020 | James Leonard Toia Versus The Queen | Court of Appeal of New Zealand |
10-08-2020 | Haomin Dong Versus The Queen | Court of Appeal of New Zealand |
06-08-2020 | Lawrence Paekau Versus The Queen | Court of Appeal of New Zealand |
04-08-2020 | Gabriel Wan Versus The Queen | Court of Appeal of New Zealand |
03-08-2020 | Manoj Kumar Versus The Queen | Court of Appeal of New Zealand |
30-06-2020 | Van Dung Nguyen Versus The Queen | High Court of Australia |
05-06-2020 | Steven Robertson Versus The Queen | Court of Appeal of New Zealand |
02-06-2020 | Wai Yew Chai Versus The Queen | Court of Appeal of New Zealand |
26-05-2020 | Michaela Patricia Irwin Versus The Queen | Court of Appeal of New Zealand |
19-05-2020 | Melissa Mary Haereroa Versus The Queen | Court of Appeal of New Zealand |
13-05-2020 | James William Manuoa Te Hiko Versus The Queen | Court of Appeal of New Zealand |
11-05-2020 | Phillip Richard Joe Versus The Queen | Court of Appeal of New Zealand |
08-05-2020 | Malagi Vela Versus The Queen | Court of Appeal of New Zealand |
07-05-2020 | Sammy Ayoun Soud Versus The Queen | Court of Appeal of New Zealand |
30-04-2020 | Marshall James Dennis Joyce Versus The Queen | Court of Appeal of New Zealand |
28-04-2020 | Kane Joseph Manoah Versus The Queen | Court of Appeal of New Zealand |
22-04-2020 | Deo Narayan Versus The Queen | Court of Appeal of New Zealand |
07-04-2020 | George Pell Versus The Queen | High Court of Australia |
03-04-2020 | James Andrew Mills Versus The Queen | Court of Appeal of New Zealand |
24-03-2020 | Jacob Lowenstein Versus The Queen | Court of Appeal of New Zealand |
23-03-2020 | Te Iwi Ngaro Rameka Versus The Queen | Court of Appeal of New Zealand |
19-03-2020 | Richard Tuwhakakorongo Te Roroa Te Kani Versus The Queen | Court of Appeal of New Zealand |
18-03-2020 | William Rodney Swan Versus The Queen | High Court of Australia |
11-03-2020 | Kelvin Clive Wood Versus The Queen | Court of Appeal of New Zealand |
02-03-2020 | Leanne Maree Crighton Versus The Queen | Court of Appeal of New Zealand |
02-03-2020 | The Principal Commissioner of Customs, Chennai-VII Commissionerate, Chennai V/S M/s. Sea Queen Shipping Services (P) Ltd., Adyar, Chennai | High Court of Judicature at Madras |
20-02-2020 | Jimmy Peter Akuhata Versus The Queen | Court of Appeal of New Zealand |
05-02-2020 | Zeki Ray Kadir Versus The Queen | High Court of Australia |
06-09-2019 | Papa Manu Versus The Queen | Court of Appeal of New Zealand |
15-08-2019 | Shane Arron Hunter Versus The Queen | Court of Appeal of New Zealand |
07-08-2019 | Wen Xu Versus The Queen | Court of Appeal of New Zealand |
31-07-2019 | Her Majesty The Queen Versus R.V. | Supreme Court of Canada |
29-07-2019 | Shayal Upashna Sami Versus The Queen | Court of Appeal of New Zealand |
11-07-2019 | Keith Bartram Versus The Queen | Court of Appeal of New Zealand |
10-07-2019 | Gang Chen & Another Versus The Queen | Court of Appeal of New Zealand |
09-07-2019 | Zen Pulemoana Versus The Queen | Court of Appeal of New Zealand |
08-07-2019 | Kovinantie Fukofuka Versus The Queen | Court of Appeal of New Zealand |
05-07-2019 | Majesty The Queen Versus Albert Penunsi | Supreme Court of Canada |
01-07-2019 | Danial John Keeley Versus The Queen | Court of Appeal of New Zealand |
28-06-2019 | Patrick John Goldfinch Versus Her Majesty The Queen | Supreme Court of Canada |
13-06-2019 | QI XIE Versus The Queen | Court of Appeal of New Zealand |
11-06-2019 | Kevin Martin Matthews Versus The Queen | Court of Appeal of New Zealand |
04-06-2019 | Ngakiri Williams Versus The Queen | Court of Appeal of New Zealand |
31-05-2019 | Tom Le Versus Her Majesty The Queen | Supreme Court of Canada |
24-05-2019 | Bradley David Barton Versus Her Majesty The Queen | Supreme Court of Canada |
10-05-2019 | Ram Parshotam Mittal & Others Versus Hotel Queen Road Pvt. Ltd. & Others | Supreme Court of India |
07-05-2019 | Jason Phillip Dehaar Versus The Queen | Court of Appeal of New Zealand |
18-04-2019 | Sean Patrick Mills Versus Her Majesty The Queen | Supreme Court of Canada |
12-04-2019 | Rajeshwar Singh Versus The Queen | Court of Appeal of New Zealand |
10-04-2019 | The Queen Versus Dylan Cossey | Court of Appeal of New Zealand |
09-04-2019 | Tuatahi Te Parau Gotz Versus The Queen | Court of Appeal of New Zealand |
28-03-2019 | Corey Lee James Myers Versus Her Majesty The Queen | Supreme Court of Canada |
22-03-2019 | Shaun Thomas Bishop Butler Versus The Queen | Court of Appeal of New Zealand |
12-03-2019 | Christian Lee Hone Hobson Versus The Queen | Court of Appeal of New Zealand |
28-02-2019 | Stead Nuku Versus The Queen | Court of Appeal of New Zealand |
25-02-2019 | Kanwal Kant Chagti Versus Hotel Queen Road Pvt. Ltd. | High Court of Delhi |
25-02-2019 | Kanwal Kant Chagti Versus Hotel Queen Road Pvt. Ltd. | High Court of Delhi |
25-02-2019 | Kanwal Kant Chagti Versus Hotel Queen Road Pvt. Ltd. | High Court of Delhi |
08-11-2018 | Virgil Balajadia & Another Versus The Queen | Court of Appeal of New Zealand |
31-10-2018 | Jesse-James Winter & Another Versus The Queen | Court of Appeal of New Zealand |
18-10-2018 | John Garry Davidoff Versus The Queen | Court of Appeal of New Zealand |
11-10-2018 | Iraia Aranga Ngamotu Burton Versus The Queen | Court of Appeal of New Zealand |
10-10-2018 | Eric Walter Smith Versus The Queen | Court of Appeal of New Zealand |
05-10-2018 | William Arthur Parkin Versus The Queen | Court of Appeal of New Zealand |
18-09-2018 | Kelly William Stewart Versus The Queen | Court of Appeal of New Zealand |
11-09-2018 | NZME Publishing Limited & Others Versus The Queen & Another | Court of Appeal of New Zealand |
10-09-2018 | Shannon Taimania Heemi Versus The Queen | Court of Appeal of New Zealand |
06-09-2018 | Heather Gleason-Beard Versus The Queen | Court of Appeal of New Zealand |
23-08-2018 | Laurence Tyson Te Ruki & Another Versus The Queen | Court of Appeal of New Zealand |
10-08-2018 | Rodney George Martel & Others Versus The Queen | Court of Appeal of New Zealand |
20-07-2018 | Her Majesty The Queen & Others Versus Derek Brassington & Others | Supreme Court of Canada |
13-07-2018 | Her Majesty The Queen in Right of British Columbia Versus Philip Morris International, Inc. & Others | Supreme Court of Canada |
09-07-2018 | Michael Robert Pollard Versus The Queen | Court of Appeal of New Zealand |
06-07-2018 | William Hines Versus The Queen | Court of Appeal of New Zealand |
02-07-2018 | Benjamin Shepherd Versus The Queen | Court of Appeal of New Zealand |
29-06-2018 | Richard Alan Suter Versus Her Majesty The Queen | Supreme Court of Canada |
22-06-2018 | David Shaun Galloway Versus The Queen | Court of Appeal of New Zealand |
20-06-2018 | Paul Ian Lane Versus The Queen | High Court of Australia |
13-06-2018 | Jeffrey G. Ewert Versus Her Majesty The Queen in Right of Canada (the Commissioner of the Correctional Service of Canada, the Warden of Kent Institution & the Warden of Mission Institution) & Others | Supreme Court of Canada |
29-05-2018 | Leon Delshannon Turner & Others Versus The Queen | Court of Appeal of New Zealand |
29-05-2018 | Leon Delshannon Turner & Others Versus The Queen | Court of Appeal of New Zealand |
25-05-2018 | Wing Wha Wong Versus Her Majesty The Queen & Others | Supreme Court of Canada |
18-05-2018 | Timothy Brunsell Versus The Queen | Court of Appeal of New Zealand |
18-05-2018 | Timothy Brunsell Versus The Queen | Court of Appeal of New Zealand |
10-05-2018 | The Queen Versus Merkins Bah Agu | Court of Appeal of New Zealand |
10-05-2018 | The Queen Versus Merkins Bah Agu | Court of Appeal of New Zealand |
09-05-2018 | John Collins Versus The Queen | High Court of Australia |
02-05-2018 | Joshua Terehunga Edwards Versus The Queen | Court of Appeal of New Zealand |
02-05-2018 | Joshua Terehunga Edwards Versus The Queen | Court of Appeal of New Zealand |
01-05-2018 | Manoj Vohra & Another Versus The Queen | Court of Appeal of New Zealand |
Directors |
||
DIN | Name | Since |
07747369 | ALIYARUKUNJU SIRAJUDEEN | 21-03-2017 |
07736857 | ABDULLA ABDUL AZEEZ | 21-03-2017 |
07732364 | NOUSHAD SAINULLABDEEN | 21-03-2017 |
India's most comprehensive litigation gathering and reporting.