Some PAST Judgements / Case Laws similar to I Q EDUCATIONAL INSTITUTE PRIVATE LIMITED
Last Checked Past / Closed Litigation On 24-06-2022 18:38
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23-04-2021 |
SMS Integrated Facility Services Private Limited, Mumbai Versus Expat Educational Institute, Bangalore KA |
National Company Law Appellate Tribunal |
02-12-2020 |
Director, Dayalbagh Educational Institute Deemed University Versus Devendra Pal Singh & Others |
High Court of Judicature at Allahabad |
05-03-2020 |
The Pharmacy Council of India Versus Dr. S.K. Toshniwal Educational Trusts Vidarbha Institute of Pharmacy & Others |
Supreme Court of India |
05-03-2020 |
The Pharmacy Council of India Versus Dr. S.K. Toshniwal Educational Trusts Vidarbha Institute of Pharmacy & Others |
Supreme Court of India |
29-01-2020 |
AVON Institute of Modern Sciences Private Ltd., Chennai Versus AIMS Educational Academy, Through its partners, S. Parthiban & P. Gayathri, Pondicherry & Others |
High Court of Judicature at Madras |
24-04-2019 |
Immanuel Arasar International Institute of Science & Technology Educational Charitable Trust rep. by its Founder Trustee Sam G.Jebajoselin Versus The Regional Officer, Southern Regional Office, AICTE & Others |
High Court of Judicature at Madras |
27-04-2018 |
J.K. Institute of Pharmaceutical Education and Research (Owned & Managed by Jamla Educational Society) & Others Versus State of Chhattisgarh & Others |
High Court of Chhattisgarh |
25-04-2018 |
B. Joy Vasanthi Versus Karunya Institute of Technology by its Principal, Rep.by Karunya & Educational Trust, Coimbatore |
High Court of Judicature at Madras |
14-12-2017 |
Dr. Alva Para Medical Educational Institute, Rep by its Managing Trustee, Coimbatore Versus The Principal Secretary, Dept. of Health & F.W. Govt. of Tamil Nadu, Chennai & Others |
High Court of Judicature at Madras |
06-11-2017 |
In the matter of: Suman Dheer & Others Versus M/s. Gyan Ganga Educational Institute Pvt. Ltd. & Others |
National Company Law Tribunal Mumbai |
24-03-2017 |
Dr. M.G.R. Educational & Research Institute (Deemed to be University) sponsored by Kannammal Educational Trust, Rep. By its Managing Trustee Lalitha Lakshmi Versus The Executive Engineer, P.W.D.Kosathaliyar Basin Division-WRO, Thiruvallur & Others |
High Court of Judicature at Madras |
17-09-2015 |
Dr. MGR Educational & Research Institute University Versus Union of India & Others |
High Court of Delhi |
03-08-2015 |
P.G. Jayapathi, Proprietor Saravana General Hospital Matheri Teacher Training Institute & Charity Educational Trust Versus The Inspector General of Police Chennai & Others |
High Court of Judicature at Madras |
26-03-2015 |
Immanuel Arasar International Institute of Science and Technology Educational and Charitable Trust, Rep. by its Managing Trustee, Dr. Sam G. Jeba Joselin, Kanyakumari Versus The State of Tamil Nadu, Rep. by its Secretary, Department of Health and Family Welfare, Chennai & Another |
Before the Madurai Bench of Madras High Court |
11-02-2015 |
Medical Council of India Versus Dr. M.G.R. Educational & Research Institute University & Another |
Supreme Court of India |
20-01-2015 |
Immanuel Arasar International Institute of Science and Technology Educational And Charitable Trust Rep. by its Managing Trustee and Founder Trustee Versus The State of Tamil Nadu Rep. by its Secretary Department of Higher Education & Others |
Before the Madurai Bench of Madras High Court |
14-10-2014 |
Jaihind Comprehensive Educational Institute & Another Versus Rahul Nivrutti Ghodake & Others |
High Court of Judicature at Bombay |
16-09-2014 |
Immanuel Arasar International Institute of Science and Technology Educational and Charitable Trust, rep. by its Managing Trustee Versus The Director / Commissioner of Technical Education & Another |
Before the Madurai Bench of Madras High Court |
31-12-2013 |
Triumphant Institute Of Management Education Private Limited Versus Inspire Educational Services Private Limited, Arks Srinivas & P. Rahul reddy |
High Court of Andhra Pradesh |
01-07-2013 |
The Secretary For Education Versus New Zealand Educational Institute Te Riu Roa Inc |
Court of Appeal of New Zealand |
15-04-2013 |
The Board of Governors, In supersession of the Medical Council of India Versus Dr. M.G.R. Educational & Research Institute & Others |
High Court of Judicature at Madras |
25-03-2013 |
Gujranwala Guru Nanak Institute of Management & Technology through its Principal Body i.e. Gujranwala Khalsa Educational Council, Ludhiana, represented by President P.S. Kapoor. Versus Gagandeep Singh |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
09-11-2012 |
Dr. M.G.R. Educational and Research Institute Versus The Union of India, rep. by Secretary to Government, Ministry of Human Resources Development & Others |
High Court of Judicature at Madras |
27-07-2012 |
St. Joseph Teacher Training Institute Run by Mother Teresa Socio - Economic and Educational Trust Rep. By its Correspondent Mrs. Indira Antony Mary & Others Versus Union Territory of Pondicherry Represented by Secretary to Government Education Department Chief Secretariat & Others |
High Court of Judicature at Madras |
31-05-2012 |
Rishabhdev Educational & Reserach Institute Versus Career Point & Another |
High Court of Rajasthan |
17-03-2011 |
Maria Prajsh Teacher Training Institute run by Parimala Memorial Educational and Charitable Trust Versus The Director of Teacher Education Research & Training & Others |
High Court of Judicature at Madras |
20-10-2010 |
Ram Krishan & Sons Charitable Trust Through Mr Tarun Patwa Versus Shaurya Educational Institute/society & Others |
High Court of Delhi |
14-07-2010 |
A.C.S.Medical College and Hospital, Chennai, Sponsored by Tmt.Kannammal Educational Trust, (Constituent College of Dr.M.G.R.Educational and Research Institute Deemed University) Versus The Union of India, rep.by Secretary to Government, Ministry of Human Resources Development & Others |
High Court of Judicature at Madras |
30-06-2010 |
American Hotel & Lodging Educational Institute (Earlier known as Educational Institute of American Hotel and Motel Association) Versus Central Board of Direct Taxes & Others |
High Court of Judicature at Bombay |
29-09-2009 |
Sree Narayana Educational Guidance Society (Educational Charity of Sree Narayana Teacher Training Institute), rep. by the Secretary Union Territory of Pondicherry Versus National Council for Teacher Education (NCTE) Hans Bhavan, Wing II rep. by its Member Secretary,New Delhi & Another |
High Court of Judicature at Madras |
03-08-2009 |
Dr.M.G.R. Educational and Research Institute (Deemed University) Versus The Union of India represented by Secretary to Government & Another |
High Court of Judicature at Madras |
15-07-2009 |
Akathiyar Teachers Training Institute, Arulmigu Ayyanar Educational Trust, Rep. by its Chairman, C. Vijayasundaram Versus The Director of Teacher Education, Research and Training, College Road & Others
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High Court of Judicature at Madras |
01-07-2009 |
R.R. Teacher Training Institute, Kamachiammal Educational and Charitable Trust, Rep. By its Correspondent T.M. Balakrishnan Versus The Member Secretary National Council for Teacher Educational Hans Bhavan, Wing II, New Delhi & Another
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High Court of Judicature at Madras |
24-06-2009 |
Arignar Anna Teacher Training Institute, Anna Educational Society Rep. By its Secretary, A.K. Rajalakshmi Versus The Director of Government Examinations, College Road, Chennai & Others
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High Court of Judicature at Madras |
23-06-2009 |
Sri Ramachandra Teacher Training Institute Run by Ramachandra Educational Trust, Rep. By its Correspondent, R. Venkatachalam Versus The State of Tamil Nadu Rep. By its Secretary, School Education Department & Others
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High Court of Judicature at Madras |
11-06-2009 |
Manickam Teacher Training Institute Run by Chitra Educational Trust Versus The Government of Tamil Nadu represented by its Secretary School Education Department & Another
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High Court of Judicature at Madras |
02-02-2009 |
Hetal Alpesh Muchhala Versus Adityesh Educational Institute P. Ltd. & Others |
Company Law Board Principal Bench New Delhi |
09-05-2008 |
American Hotel & Lodging Assn. Educational Institute Versus Central Board of Direct Taxes & Others
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Supreme Court of India |
11-01-2008 |
Ebenezer Teacher Training Institute for Women run by Ebenezer Educational Trust Versus The State of Tamil Nadu rep. By its Secretary School Education Department & Others
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High Court of Judicature at Madras |
25-09-2007 |
Jasmine Teacher Training Institute run by Jasmine Educational trust & Another Versus The Director, Directorate of Teacher Education & Others
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High Court of Judicature at Madras |
03-04-2007 |
Annai Teacher Training Institute Run by Annai Educational Trust Versus The State of Tamil Nadu Rep. by its Secretary School Education Department & Others
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High Court of Judicature at Madras |
24-11-2006 |
American Hotel and Lodging Association Educational Institute Versus The Central Board of Direct Taxes Ministry of Finance Government of India & Others
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High Court of Delhi |
13-12-2005 |
Dr.M.G.R.Educational and Research Institute Versus The Collector of Thiruvallur District, Thiruvallur & Others
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High Court of Judicature at Madras |
09-11-2004 |
Vivekananda Teacher Training Institute for Women run by Angammal Educational Trust Versus The Regional Director & Others
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High Court of Judicature at Madras |
18-05-2001 |
Dayalbagh Educational Institute, Agra Versus State of U.P. |
High Court of Judicature at Allahabad |
04-05-2001 |
Harish Kakwani Versus Gujarat Institute of Educational Technology |
High Court of Gujarat At Ahmedabad |
11-08-1995 |
Sanjay s/o. Namdeo Mutha Versus The Director, Maharashtra Educational Research and Training Institute, Pune and another
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High Court of Judicature at Bombay |
24-03-1995 |
State of Tamil Nadu and Another Versus Adhiyaman Educational and Research Institute and Others
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Supreme Court of India |
12-10-1987 |
V. Raghavan and Others Versus Tamil Institute of Agriculture and Rural Development, Tamilar Addikalanathlnam, Established by Subramaniam Educational Trust, represented by Correspondent and Others
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High Court of Judicature at Madras |