Some PAST Judgements / Case Laws similar to I J PROJECTS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 22-01-2021 08:03
|
| 24-12-2020 |
Indian Agro & Recycled Paper Mills Association Versus Tafcon Projects (India) Pvt. Ltd. (Tafcon) & Others |
High Court of Delhi |
| 18-12-2020 |
M/s. Newera Projects Versus M/s. Senbo Engineering Limited & Others |
High Court of Delhi |
| 18-11-2020 |
M/s. The Waterbase Ltd., Rep. by its Company Secretary & Authorized Person R. Achuthan Versus M/s. KAP (India) Projects & Construction Pvt. Ltd., Rep. by its Managing Director K.V. Mohamed Zakir (Formerly Known as KAP (India) Constructions) |
High Court of Judicature at Madras |
| 28-10-2020 |
Dwarkadhis Projects Pvt. Ltd., Delhi Versus J.S. Yadav |
National Consumer Disputes Redressal Commission NCDRC |
| 28-10-2020 |
M/s. Bhimaas Engineering & Projects Pvt. Ltd., Chennai Versus The Deputy Commissioner of Income Tax, Chennai |
High Court of Judicature at Madras |
| 27-10-2020 |
K.I.P.L. Vistacore Infra Projects J.V. Through its Partnership Utakarsh Balasaheb Patil Versus Ichalkaranjee Municipal Council Office at Council Office & Others |
High Court of Judicature at Bombay |
| 07-10-2020 |
West Haryana Highways Projects Private Limited Versus National Highways Authority of India & Others |
High Court of Delhi |
| 09-09-2020 |
RPP Infra Projects Ltd. Erode, Tamil Nadu Versus Mangalore SEZ Limited (MSEZL) |
High Court of Karnataka |
| 26-08-2020 |
M/s. Utopia Projects Pvt. Ltd., Goa Versus Christopher Agnelo Pinto & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 20-08-2020 |
Tamil Nadu Road Sector Project-II, Highways Department, Government of Tamil Nadu, R.A. Puram, rep. by its Superintending Engineer Versus M/s. VDB Projects (P) Ltd. & Others |
High Court of Judicature at Madras |
| 20-08-2020 |
Jmc Projects (India) Ltd Versus Indure Private Limited |
High Court of Delhi |
| 18-08-2020 |
Univalue Projects Pvt. Ltd. Versus Union of India & Others |
High Court of Judicature at Calcutta |
| 06-08-2020 |
Dwarkadhis Projects Pvt. Ltd., Delhi Versus Manoj Panwar & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 22-07-2020 |
M/s. V.K.R. Projects (P) Ltd, Represented by its Manging Director, V. KoteeswaraRao, Versus The Assistant commissioner (Sales Tax), Salem & Another |
High Court of Judicature at Madras |
| 14-07-2020 |
M/s. Terracon Projects, Represented by its Proprietor S.V. Babu Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
| 15-05-2020 |
ISPAT Projects Ltd. Versus C. I. T., W. B.-I, Kolkata |
High Court of Judicature at Calcutta |
| 06-05-2020 |
Ansal Lotus Melange Projects Private Limited Versus Punjab State Consumer Dispute Redressal Commission & Others |
High Court of Punjab and Haryana |
| 12-03-2020 |
Joshi Technologies International, Inc-India Projects Versus Union of India |
High Court of Gujarat At Ahmedabad |
| 03-03-2020 |
Abhishek Jain Versus Sandwoods Infratech Projects Pvt. Ltd. & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
| 02-03-2020 |
Biswarup Sen Versus Attcon Projects Pvt. Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 24-02-2020 |
M/s. Unique Omega Builders, Rep. By its Partner and Authorised Signatory P. Nalasamy Versus Mag Link Infra Projects (P) Ltd., Tamil Nadu |
High Court of Judicature at Madras |
| 17-02-2020 |
Sonartori Projects & Another Versus Tapan Kumar Laha & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 17-02-2020 |
Sonartori Projects & Another Versus Tapan Kumar Laha & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 14-02-2020 |
VGN Projects Estates Pvt. Ltd., (formerly known as VGN Property Developers Pvt. Ltd.), Represented by its Authorised Signatory A. Rangappan Versus The Commissioner, Corporation of Chennai & Others |
High Court of Judicature at Madras |
| 10-02-2020 |
Tapas Kumar Barat & Another Versus M/s. Chowdhury Projects Pvt. Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 10-02-2020 |
Jai Bharathi Constructions Rep. by its Proprietor Mr.Surender Reddy, Telangana Versus The Executive Director (Signal Projects) Railway Board, Rail Bhavan, New Delhi & Others |
High Court of Judicature at Madras |
| 04-02-2020 |
Nish Techno Projects Private Limited Versus Surat Municipal Corporation |
High Court of Gujarat At Ahmedabad |
| 30-01-2020 |
GE Power India Ltd. (Formerly known as M/s. Alstom Projects Ltd.) Versus A. Aziz |
Supreme Court of India |
| 29-01-2020 |
M/s. Outshiny India Pvt. Ltd. Represented by its Director T. Sridhar Versus Dee Ess Engineers India Projects Pvt. Ltd. Represented by its Head - Finance, Admin & HR S.S. Sivaprakash, Chennai |
High Court of Judicature at Madras |
| 24-01-2020 |
M/s. S & S Green Projects Private Limited Versus V. Sudhakar |
High Court of for the State of Telangana |
| 24-01-2020 |
Kalyani Saha & Another Versus M/s. Chowdhury Projects Pvt. Ltd. & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 24-01-2020 |
Jkm Infra Projects Limtied, Noida Thru. Directors Versus State of U.P. & Another |
High Court Of Judicature At Allahabad Lucknow Bench |
| 23-01-2020 |
M/s. NRP Projects Private Limited, Chennai Versus M/s. Bharat Petroleum Corporation Limited, Chennai & Another |
High Court of Judicature at Madras |
| 14-01-2020 |
M/s. Vijeta Projects & Industries Limited Versus Union of India & Others |
High Court of Jammu and Kashmir |
| 10-01-2020 |
A. Balanarasimha Rao Versus A.P. Rajiv Swagruha Corporation Ltd., (Government of A.P. Undertaking) Bandlaguda Project, Rangareddy District, Rep. by its General Manager (Projects) |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
| 10-01-2020 |
Chakilam Laxmi Narasimha Rao Versus A.P. Rajiv Swagruha Corporation Ltd., (Government of A.P. Undertaking) Bandlaguda Project, Rangareddy District, Rep. by its General Manager (Projects) |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
| 10-01-2020 |
Techno Unique Infratech Private Limited Versus Gammon Infrastructure Projects Limited & Others |
High Court of Judicature at Bombay |
| 09-01-2020 |
Dilip Choudhury Versus Pratishruti Projects Limited & Others |
High Court of Judicature at Calcutta |
| 06-01-2020 |
Eco Drilling Fluids Private Limited Versus DSTR Infrastructures & Projects LLP |
National Company Law Tribunal New Delhi |
| 03-01-2020 |
Indian Bank V/S Agri Gold Projects Ltd. and Others. |
DEBTS RECOVERY TRIBUNAL VISAKHAPATNAM |
| 16-12-2019 |
M/s. Indian Oil Corporation Ltd., AP State Office, Hyderabad Versus M/s. N.R.P. Projects Private Ltd., Rep. by its Partner, Hitesh J. Patel |
High Court of Judicature at Madras |
| 12-12-2019 |
Avani Projects & Infrastructures Limited Versus Official Liquidator, High Court, Calcutta |
High Court of Judicature at Calcutta |
| 06-12-2019 |
M/s. PLR Projects Pvt. Ltd. Versus Mahanadi Coalfields Limited & Others |
Supreme Court of India |
| 05-12-2019 |
M/s. Kamarajar Port Limited, Chennai Versus M/s. G.A. Projects Private Limited, Chennai |
High Court of Judicature at Madras |
| 03-12-2019 |
Kanak Projects Ltd.Stewarts & Lloyds of India Ltd. |
High Court of Judicature at Calcutta |
| 29-11-2019 |
Madhucn Projects Ltd. Versus National Highways Authority of India & Another |
High Court of Delhi |
| 20-11-2019 |
Suristh Tiwary Versus Amarpali Homes Projects Ltd. & Others |
High Court of Delhi |
| 12-11-2019 |
M/s. Indu Projects Limited, rep. by its Chief Operating Officer, B.V. Bhaskar Reddy Versus Telangana Micro & Small Enterprises Facilitation Council, rep. by its Chairman, Commissionerate of Industries, Hyderabad & Another |
High Court of for the State of Telangana |
| 24-10-2019 |
M/s. PLR Projects Pvt. Ltd. Versus Mahanadi Coalfields Limited & Others |
Supreme Court of India |
| 24-10-2019 |
Masyc Projects Pvt Ltd. Versus Nilachal Iron And Power Ltd. |
High Court of Delhi |
| 23-10-2019 |
M/s. Universal Projects Prop., Sourav Bhattacharyya Versus Prasanta Kumar Basak |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 16-10-2019 |
M/s. Madhucon Projects Limited & Another Versus State Bank of India |
High Court of for the State of Telangana |
| 04-10-2019 |
Vedanta Limited, successor-in-interest of the erstwhile Sterlite Industries (India) Ltd, Tuticorin Versus Masyc Projects Pvt. Ltd., New Delhi |
High Court of Judicature at Madras |
| 25-09-2019 |
Tecpro Systems Limited, Through its authorized representative Mr.D.Venkatasubramaniam Versus Telangana State Power Generation Company Limited, Represented by its Chief Engineer (Generation) Thermal Projects Construction-II |
High Court of for the State of Telangana |
| 17-09-2019 |
Dilip Choudhury Versus Pratishruti Projects Limited & Others |
High Court of Judicature at Calcutta |
| 12-09-2019 |
Amit Singh Chadha Versus Unitech Reliable Projects Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
| 12-09-2019 |
Taher Ali Industries & Projects (P) Ltd., Rep. by its Power Agent Mohamed Fakrudeen Versus The District Collector, Nagapattinam & Others |
High Court of Judicature at Madras |
| 04-09-2019 |
Jameela Versus Puravankara Projects Ltd. & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
| 19-08-2019 |
J. Vengatesh & Others Versus M/s. Macro Marvel Projects Ltd., Rep. by its Director M. Ravikumar & Others |
High Court of Judicature at Madras |
| 13-08-2019 |
Pandav Roy & Another Versus Merlin Projects Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 24-07-2019 |
BLA Projects Pvt. Ltd. Versus Asansol Durgapur Development Authority |
High Court of Judicature at Calcutta |
| 18-07-2019 |
M/s. Projects & Equipments Corporation Ltd., Represented by its Branch Manager Gowri Sankar, Chennai Versus Debts Recovery Tribunal, Ernakulam, Represented by its Registrar |
High Court of Kerala |
| 05-07-2019 |
M/s. Durga Projects & Infrastructure Pvt. Ltd. Rep. by its Director, Niraj Jhunjhunwala Versus S. Rajagopala Reddy & Others |
High Court of Karnataka |
| 03-07-2019 |
The Principal Madras Christian College, Tambaram, Chennai Versus M/s. Sarcar Constructions, rep. by its Chief Executive – Projects, S. Arokiaraj |
High Court of Judicature at Madras |
| 18-06-2019 |
Ozone Projects Private Ltd., T.Nagar, Chennai Versus Chennaiyin FC Sports Private Ltd., Mumbai |
High Court of Judicature at Madras |
| 15-06-2019 |
The State of Karnataka by its Secretary Revenue Department, Bengaluru & Others Versus M/s. Purvankara Projects Ltd., A Company Incorporated Under the Companies Act Bengaluru |
High Court of Karnataka |
| 12-06-2019 |
Aaryan Projects Private Limited Versus Klowin Infrastructure Private Limited |
High Court of Judicature at Calcutta |
| 11-06-2019 |
The Chief Engineer/CN/South/Ms, Southern Railway, Chennai & Another Versus M/s. Rail One Projects Pvt. Ltd., Rep. by K. Kotiredddy, Managing Director |
High Court of Judicature at Madras |
| 03-06-2019 |
Union of India Through Director General Naval Projects Versus Richa Constructions |
High Court of Judicature at Bombay |
| 03-06-2019 |
Kerala State Construction Corporation Ltd., Ernakulam, Represented by Its Managing Director Versus The Chief Engineer, Irrigation Department, Projects II, Thiruvananthapuram & Others |
High Court of Kerala |
| 20-05-2019 |
Status Projects Pvt. Ltd. Versus Cecil Pharmaceuticals Pvt. Ltd. & Another |
High Court of Jammu and Kashmir |
| 10-05-2019 |
Dwarika Projects Ltd. Versus Superintending Engineer, Karnal, PWD (B&R), Haryana |
High Court of Delhi |
| 08-05-2019 |
Tweesha Wadhwa & Another Versus Unitech Realiable Projects Pvt Ltd Regd Office |
National Consumer Disputes Redressal Commission NCDRC |
| 03-05-2019 |
M/s. Atlantic Projects Ltd. & Others Versus The Allahabad Bank & Others |
High Court of Judicature at Calcutta |
| 01-05-2019 |
National Aluminium Company Ltd. Versus Indo Power Projects Ltd. |
High Court of Orissa |
| 30-04-2019 |
Suman Das & Another Versus Avani Projects and Infrastructures Ltd. & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 23-04-2019 |
Anil Nayyar Versus Unitech Acacia Projects Pvt. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 05-04-2019 |
Elder Projects Ltd. & Another Versus Elder Pharmacia LLP & Others |
High Court of Delhi |
| 03-04-2019 |
M/s. Atlantic Projects Ltd. & Others Versus The Allahabad Bank & Others |
High Court of Judicature at Calcutta |
| 02-04-2019 |
G.K.C. Projects Ltd., Represented by its Deputy General Manager P. Vijayakumar Versus The Assistant Commissioner(Commercial Taxes) Pudukottai I Assessment Circle T.S.No.5893/3,Kattupaudukulam Pudukottai & Another |
Before the Madurai Bench of Madras High Court |
| 01-04-2019 |
M/s. PLR Projects Pvt. Ltd. & Another Versus The Western Coalfields Limited, through its Chairman Cum Managing Director & Another |
In the High Court of Bombay at Nagpur |
| 28-03-2019 |
In The Matter of: M/s. Arihant Unitech Realty Projects Limited & Another |
National Company Law Tribunal Chennai |
| 15-03-2019 |
Commissioner of Income Tax Versus Ranjit Projects Pvt Ltd. |
Supreme Court of India |
| 05-03-2019 |
Commissioner of Income Tax Versus M/S. Ranjit Projects Pvt. Ltd. |
Supreme Court of India |
| 19-02-2019 |
Merlin Projects Ltd. & Another Versus Pandav Roy & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 01-02-2019 |
Galaxy Properties Private Limited, Chennai Versus Puravankara Projects Limited, Bangalore |
High Court of Judicature at Madras |
| 01-02-2019 |
M/s. Galaxy Properties Private Limited, Rep. By its Director, M. Mohammed Ibrahim Versus Puravankara Projects Limited, Rep. By its Joint Managing Director, Ashish Puravankara |
High Court of Judicature at Madras |
| 31-01-2019 |
Ratna Infrastructure Projects Pvt. Ltd. Versus Meja Urja Nigam Private Limited |
High Court of Delhi |
| 30-01-2019 |
Ashirwad Projects a Partnership firm Versus Addhar Mercantile Pvt. Ltd. |
High Court of Judicature at Bombay |
| 25-01-2019 |
Salma Dam Joint Venture Through: SJV Projects Pvt. Ltd. Versus Wapcos Limited |
High Court of Delhi |
| 23-01-2019 |
Commissioner of Income Tax, Chennai Versus M/s. Apollo Infrastructure Projects Finance Co. Ltd. |
High Court of Judicature at Madras |
| 15-01-2019 |
M/s. SAS Hydel Projects Pvt. Ltd. Versus Madhya Pradesh Electricity Regulatory Commission Through its Secretary |
Appellate Tribunal for Electricity Appellate Jurisdiction |
| 04-01-2019 |
Girish Shankarrao Deopujari & Another Versus M/s. Ashish Infra projects & Others |
Maharshtra State Consumer Disputes Redressal Commission Nagpur |
| 02-01-2019 |
Carnousite Management India P. Ltd. Versus CBS International Projects P. Ltd. |
National Company Law Tribunal New Delhi |
| 20-12-2018 |
Coastal Projects Limited & Another Versus IFCI Limited & Another |
High Court of Delhi |
| 19-12-2018 |
Indian National Centre for Ocean Information Sciences Versus M/s. Unity Infra Projects Limited |
High Court of Andhra Pradesh |
| 19-12-2018 |
Engin Nasiroglu & Another Versus RVR Projects Pvt. Ltd |
National Company Law Appellate Tribunal |
| 12-12-2018 |
M/s.Tamun Impex Company Private Limited, Rep by its Managing Director, Chennai Versus Ozone Projects Private Limited, Rep by its Managing Director, Chennai. |
High Court of Judicature at Madras |
| 07-12-2018 |
Rameshwar Prasad Shrivastava & Others Versus Dwarkadhis Projects Pvt. Ltd. & Others |
Supreme Court of India |
| 28-11-2018 |
Eskay Brothers Steels Ltd. Versus B.P. Projects Pvt. Ltd. |
High Court of Judicature at Calcutta |
