I H TUBE MILL PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Punjab.Strike Off |
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CIN U27107PB1999PTC023044 |
ROC RoC-Chandigarh |
Incorporation Date 28-10-1999 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 023044 |
Registration Date 28-10-1999 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance --- |
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Last AGM Date --- |
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Last Balance Sheet Date --- |
Financials |
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Authorized Capital Rs. 20,00,000 |
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Paid Up Capital Rs. 2,00,000 |
Contact Information |
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E-Mail Address NA |
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Registered Address VILLAGE ACCHEWALA P O GHUGATE WALA TEH & DISTT FEROZEPUR PUNJAB PB 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to I H TUBE MILL PRIVATE LIMITEDLast Checked Past / Closed Litigation On 03-05-2022 13:35
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| 26-03-2014 | G.C. Cones & Tube Manufacturing Co. Versus Nursingh Paper & Oil Mill Pvt. Ltd. | High Court of Rajasthan |
| 11-08-2005 | Khandelwal Tube Mill Kamgar Sangh, Kanhan Versus Government of Maharashtra & Others | In the High Court of Bombay at Nagpur |
| 29-11-1983 | Tube Mill (India) Private Limited and Another Versus Commissioner of Income Tax, Tamil Nadu I, and Another | High Court of Judicature at Madras |
| 10-11-1978 | Tube Mill (India) P. Ltd. Versus Inspecting Assistant Commissioner of Income-Tax | High Court of Judicature at Calcutta |
| 29-07-1968 | Tube Mill (India) Private Limited and Another Versus Commissioner of Wealth Tax, Madras | High Court of Judicature at Madras |
Directors |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.