I A T GLOBAL COMPANY PRIVATE LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U24116DL1997PTC084916 		ROC
RoC-Delhi 		Incorporation Date
05-02-1997
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
084916 		Registration Date
05-02-1997 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 100,00,000
Paid Up Capital
Rs. 100,00,000



Contact Information
E-Mail Address
cs@sigmalegal.in
Registered Address
3984 CHAWARI BAZAR NEW DELHI DL 110006 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to I A T GLOBAL COMPANY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 11-04-2021 07:24
03-03-2021 SBI Global Factors Limited Versus The State of Maharashtra & Others High Court of Judicature at Bombay
19-02-2021 Anumati Consultancy & Services Private Limited Versus Wellside Global Private Limited High Court of Judicature at Calcutta
22-01-2021 Sutherland Global Services Pvt Ltd., Rep. by Associate Vice President Finance, V.N. Achutarama Gupta Versus Assistant Commissioner, Officer of the Assistant Commissioner of CGST & Central Excise, Chennai South Commissionerate, Chennai High Court of Judicature at Madras
18-01-2021 Commissioner of Income Tax-III, Bangalore & Another Versus M/s. Onmobile Global Ltd., Bangalore High Court of Karnataka
10-11-2020 Global Education Trustcanal Road, Kochi Represented By its Managing Trustee Mr. P. Jacob Versus State of Kerala Represented by Secretary to Government, Thiruvananthapuram & Others High Court of Kerala
03-11-2020 The Commissioner of Income Tax Ltd, Bangalore & Another Versus M/s. IBM Global Services India Pvt. Ltd., Bangalore High Court of Karnataka
30-09-2020 M/s. Indo Unique Flame Ltd. Versus M/s. N.N. Global Merchantile Pvt. Ltd. & Others In the High Court of Bombay at Nagpur
30-09-2020 M/s. Indo Unique Flame Ltd. Versus M/s. N.N. Global Merchantile Pvt. Ltd. & Others In the High Court of Bombay at Nagpur
29-09-2020 National Highways Authority of India Versus Sahakar Global Limited High Court of Delhi
08-04-2020 Standard Retail Pvt. Ltd. & Others Versus M/s. G.S. Global Corp & Others High Court of Judicature at Bombay
28-02-2020 M/s. Techno Global Services Pvt. Ltd. & Another Versus National Insurance Co. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
14-02-2020 TEK Systems Global Services Pvt. Ltd. Versus Naveen Kumar Mamidala High Court of for the State of Telangana
11-02-2020 Radford Global Limited Versus Securities & Exchange Board of India, SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
06-02-2020 Samar Roychoudhury Versus Global Health City West Bengal State Consumer Disputes Redressal Commission Kolkata
13-01-2020 The Principal , Global Institute of Fashion Technology (GIFT) & Another Versus Bikramadittya Sai & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
03-01-2020 Global Hospitals, Lakdi-ka-pool, Hyderabad, Represented by its Chairman and Managing Director, Dr. Ravindranath & Others Versus Mohammed Abdul Aleem @ M.A. Aleem Telangana State Consumer Disputes Redressal Commission Hyderabad
20-12-2019 Global United Shipping India Private Limited, (formerly known as Jalhansa Enterprises Pvt. Ltd.), Represented by its Director, Prem Kumar Menon, Chennai Versus Traffic Manager, Chennai Port Trust, Chennai High Court of Judicature at Madras
11-12-2019 M/s. KEPCO KDN Co. Ltd., Represented by Its Head India Branch Office & The Authorized Signatory Jongyun Shin Versus M/s. Enzen Global Solution Pvt. Ltd, Bangalore, Represented by Its General Manager, K.B. Sreeju & Another High Court of Kerala
19-11-2019 M/s. Akshayah Global School, Represented by its Founder-Chairman, T.K. Venkatesh Versus The State of Tamil Nadu, Represented by its Secretary, School Education Department, Chennai & Others High Court of Judicature at Madras
16-10-2019 Global Heritage Venture Ltd. Versus Punjab National Bank & Others High Court of Delhi
15-10-2019 Global United Shipping India (P) Ltd., Rajiv Gandhi Salai (OMR) Mettukuppam Versus Assistant Commissioner of Customs (Refund), Chennai Customs House, Rajaji Salai, Chennai High Court of Judicature at Madras
25-09-2019 Deputy Commissioner & Special Land Acquisition Officer Versus M/s. S.V. Global Mill Limited, Represented by its Authorised Signatory & Manager, K. Johnson High Court of Karnataka
02-08-2019 Global Institute of Fashion Technology (G.I.F.T) Versus Shaista Parveen West Bengal State Consumer Disputes Redressal Commission Kolkata
26-07-2019 Vedanta Limited Versus Global Energy Pvt. Ltd. In the High Court of Bombay at Goa
23-07-2019 Global Hospital & Research Centre Versus Municipal Corporation of Grt. Mumbai & Others High Court of Judicature at Bombay
15-07-2019 ILF Consulting Engineers Almondz Global Infra Consultant Ltd., New Delhi Versus M/s Bhagalpur Smart City Ltd, Bihar & Others High Court of Judicature at Patna
02-07-2019 Rotomac Global Pvt. Ltd Versus Deputy Director, Directorate of Enforcement National Company Law Appellate Tribunal
01-07-2019 M/s. Overseas Trading Corporation (Partnership Firm) Versus Tata Global Beverages Ltd. (Formerly Know As Tata Tea Ltd.), New Delhi National Consumer Disputes Redressal Commission NCDRC
12-06-2019 Sri Lanka Savings Bank Ltd, Colombo Versus Global Tea Lanka (Pvt) Ltd, Wattala & Others Supreme Court of Sri Lanka
17-05-2019 Global Feeds Feedback Energy Distribution Company Private Ltd (Fedco) & Another Versus Commissioner-Cum-Secretary, Govt of Odisha, Energy Dept & Others High Court of Orissa
03-05-2019 M/s. SBI Global Factors Ltd. & Another Versus Official Liquidator of M/s Minar International Limited High Court of Judicature at Bombay
01-05-2019 In the matter of : M/s. Global Supply chain Solutions Private Limited & Another Versus Registrar of Companies, IIIrd Floor, 'A' Block, Sanjay Complex, Jayendraganj Gwalior (M.P.) National Company Law Tribunal Ahmedabad
26-04-2019 T.K.K.N.N. Vysya Charaties Triplicane & Others Versus Global Plastics High Court of Judicature at Madras
26-04-2019 Global Asia Venture Company & Others Versus Arup Parimal Deb & Others High Court of Judicature at Bombay
12-04-2019 PVP Global Ventures Private Limited & Others Versus Securities and Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
10-04-2019 Global Education & Services Versus Mukesh Prabhulal Chauhan National Consumer Disputes Redressal Commission NCDRC
09-04-2019 Sushma B. Chandak Versus SMC Global Securities Ltd. High Court of Judicature at Bombay
29-03-2019 M.J. Global Pvt. Ltd, Uttar Versus Ito, New Delhi Income Tax Appellate Tribunal Delhi
18-03-2019 Leayan Global Pvt. Ltd. Versus Bata India Ltd. High Court of Delhi
12-03-2019 State Trading Corporation of India Ltd. Versus M/s. Global Steel Holding Limited & Others Supreme Court of India
25-02-2019 Asstt. Commissioner of Income Tax Versus Fis Global Business Solutions India Pvt. Ltd. Supreme Court of India
25-02-2019 The Commissioner of Income Tax, Tds - 2 Versus Times Global Broadcasting Co. Ltd. Supreme Court of India
14-02-2019 Cement Workers' Mandal Versus Global Cements Ltd. (HMP Cements Ltd.) & Others Supreme Court of India
16-01-2019 Navin Global Pvt. Ltd, Ahmedabad Versus The Dy.Cit, Circle (3)(1)(1) Income Tax Appellate Tribunal Ahmedabad
11-01-2019 Madgavkar Salvage Versus Norsea Global Offshore PTE. Ltd. Singapore C/o. Sical Logistics Ltd. High Court of Judicature at Bombay
09-01-2019 Agarwal Global Steels Limited Versus Dy Commissioner of Income Tax Income Tax Appellate Tribunal Hyderabad
06-12-2018 State Trading Corporation of India Ltd. Versus M/s Global Steel Holding Limited & Others Supreme Court of India
06-12-2018 Times Global Broadcasting Company Ltd. Versus Union of India High Court of Judicature at Bombay
16-11-2018 FIS Global Business Solutions India Pvt. Ltd. Versus Principal Commissioner of Income Tax-3, New Delhi & Another High Court of Delhi
08-11-2018 HLPL Global Logistics Pvt. Ltd. & Another Versus CC, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
31-10-2018 M/s. Ramesh Paper Mart Versus M/s. Matrix Global Private Limited High Court of Delhi
23-10-2018 M/s. Amar Brothers Global Pvt Versus Dy Commissioner of Income Tax-6 Income Tax Appellate Tribunal Lucknow
16-10-2018 M/s. Adya Global Export Inc. & Another Versus Canara Bank High Court of Delhi
03-10-2018 M/s. Pearson India Education Services Private Limited (Formerly known as Tutor Vista Global Pvt. Ltd.), Represented by its Authorised Representative Philip Rajan Versus Yasoda Concept School, Represented by its Secretary, Andhra Pradesh High Court of Karnataka
24-09-2018 M/s. Pearson India Education Services Private Limited (Formerly known as Tutorvista Global Pvt. Ltd.), Representative G. Siva Subramanian Versus Datta Sai High School, Represented By Its Secretary, Karnataka High Court of Karnataka
18-09-2018 Global Exim Versus Union of India High Court of Madhya Pradesh Bench at Indore
12-09-2018 The Commissioner of Central Excise Versus M/s. Global Ispat Ltd. In the High Court of Bombay at Goa
20-08-2018 Dy. Commissioner of Income Tax, (1)(1) V/S Capri Global Advisory Services Pvt. Ltd. Income Tax Appellate Tribunal ITAT Bombay
20-08-2018 Pr. Commissioner of Income Tax, Delhi ? 1 Versus At & T Global Network Services (India) Pvt. Ltd. High Court of Delhi
20-08-2018 M/s. Emkay Global Financial Services Ltd. Versus Girdhar Sondhi Supreme Court of India
17-08-2018 Global Car Group Pte. Limited & Another Versus Droom Technology Private Limited High Court of Delhi
16-08-2018 Concepts Global Impex Versus Union of India High Court of Punjab and Haryana
13-08-2018 Manjunath Dasappa & Others Versus Trans Global Power Ltd., Represented by its Authorised Signatory T.K. Praveen High Court of Karnataka
10-08-2018 Enzen Global Solution Pvt Ltd. Versus President, Dist Consumer Disputes Redressal Forum & Others High Court of Orissa
02-08-2018 M/s. Global Hospitals & Others Versus The Consumer Disputes Redressal Forum-III, Rep. by its President & Another In the High Court of Judicature at Hyderabad
27-07-2018 Acit, Chennai Versus M/s. Saravana Global Holding Ltd, Chennai Income Tax Appellate Tribunal Chennai
16-07-2018 Swiss Re Global Business Solutions India Private Limited Versus Assistant Commissioner of Income Tax High Court of Karnataka
06-07-2018 The Global Lands Housing Co-Operative Society Ltd., Rep.by its Chairman Mr.Manikandan Chennai & Another Versus The Government of Tamilnadu Rep. by Secretary to Government, Commercial Taxes & Registration Department, Chennai & Another High Court of Judicature at Madras
05-07-2018 G.P. Global Industries Pvt. Ltd. and Others V/S C.C.E. & S.T.-Raipur Customs Excise Service Tax Appellate Tribunal New Delhi
04-07-2018 M/s. BNP Paribas Sundaram Global Securities Operations Pvt. Ltd., Represented by its Vice President-HR Versus The Regional Provident Fund Commissioner, Employees Provident Fund Organization, Regional Office, Chennai High Court of Judicature at Madras
06-06-2018 The Commercial Tax Officer-I, Wadakkancherry & Another Versus C.R. Varghese, M/s. Global Rubber Products, Kumblangad, Thrissur District High Court of Kerala
04-06-2018 Global Pharmatech Pvt. Ltd. V/S CCE, Salem Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
15-05-2018 Global Marine Agencies V/S CC (Prev.), Jaipur Customs Excise Service Tax Appellate Tribunal New Delhi
14-05-2018 CST, Delhi V/S Resolution Capital & Global Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
07-05-2018 M/s. Rana Alloys Financial Versus M/s. Rana Global Limited National Company Law Tribunal New Delhi
02-05-2018 Asin Global Infra Pvt. Ltd. Versus State of Telangana In the High Court of Judicature at Hyderabad
06-04-2018 Lkar Global Merchant Versus Oriental Insurance Co. Ltd. Goa State Consumer Disputes Redressal Commission Panaji
02-04-2018 Leshark Global LLP., Rep. by its Partner, Anil Laxmichand Shah Versus Employees Provident Fund Organisation & Others High Court of Judicature at Madras
02-04-2018 Leshark Global LLP., Rep. by its Partner, Anil Laxmichand Shah Versus Employees Provident Fund Organisation & Others High Court of Judicature at Madras
23-03-2018 Ram Kawar Huf Versus M/s. SMC Global Securities Ltd. High Court of Delhi
21-02-2018 Global Aviation Services Private Limited & Others Versus Airport Authority of India & Others High Court of Judicature at Bombay
01-02-2018 Lim Seng Choon David Versus Global Maritime Holdings Ltd & Another & Another Suit Supreme Court of Singapore
19-01-2018 Global Integrated Bulkers Pte. Ltd. Versus Cargo of 14,072.337 Mts Of) Limestone & Others High Court of Judicature at Bombay
11-01-2018 M/s. Global Energy Pvt. Ltd., Rep. by its Managing Director, Maj. Gen. N.S. Pathania & Others Versus The State of Karnataka, by Mudhola Police Station, Rep. by SPP & Another High Court of Karnataka
10-01-2018 TJSB Sahakari Bank Ltd. Versus Global Trust Bank Limited High Court of Judicature at Bombay
05-01-2018 IL & FS Financial Services Ltd. Versus Vandana Global Limited High Court of Judicature at Bombay
21-12-2017 Vedanta Limited Versus Global Energy Private Limited In the High Court of Bombay at Goa
14-12-2017 Zen Global Financial Services, Rep. by its Authorised Signatory Srinivasan, Chennai Versus P.N. Shivaprasad, Proprietor, M/s.Uma Rubber Industries, Mysore High Court of Judicature at Madras
08-12-2017 The Assistant Manager, Indian Overseas Bank, Perungulathur Branch Versus The Managing Director, M/s. Global Power tech Equipment Pvt. Ltd. & Others High Court of Judicature at Madras
30-11-2017 Legacy Global Project Private Limited, Thimmaiah Versus Shivakumar High Court of Karnataka
17-11-2017 The Regional Director, ESI Corporation, Nungambakkam, Chennai & Others Versus Sun Global Logistics Pvt. Ltd., Rep by its Accountant P. Arunkannan & Another High Court of Judicature at Madras
15-11-2017 Team Global Logistics Pvt. Ltd V/S Commissioner of Service Tax Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
01-11-2017 Venture Global Engineering LLC & Others Versus Tech Mahindra Ltd. & Others Supreme Court of India
30-10-2017 Commissioner of Income Tax Versus Hewlett Packard Global Soft Ltd. High Court of Karnataka
27-10-2017 Global e-Business Operations Pvt. Ltd V/S Commissioner of Central Excise, Customs and Service Tax (Appeals), Bangalore-I Commissionerate Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
24-10-2017 Commissioner of Central Tax, Bangalore North V/S SLK Global BPO Services Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
17-10-2017 Euro Asia Global and Others V/S CC (ICD), New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
16-10-2017 Commr. of Cus., New Delhi V/S Beam Global Spirit & Wine (India) P. Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
11-09-2017 K.P. Manish Global Ingredients Pvt. Ltd. Versus Additional Commissioner of Customs (Group-I), Chennai High Court of Judicature at Madras
22-08-2017 Chennai Port Trust, Rajaji Salai Versus M/s. Global Port Solution Pvt. Ltd., Andheri, East Mumbai High Court of Judicature at Madras



Directors
DIN Name Since
02036238 DEVENDER KUMAR JAIN 01-10-2005
02036234 TARUN JAIN 24-12-2002
02036233 INDU JAIN 05-02-1997

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