HSIL LIMITED

Activity: Trading in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
20 Available. Click Here.
PAN No
AAACH7564H
CIN
L51433WB1960PLC024539
ROC
RoC-Kolkata
Incorporation Date
08-02-1960
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
024539
Registration Date
08-02-1960
 
   



Listing Info

National Stock Exchange (NSE) listing as HSIL since 31-05-2000.

  ISIN Number: INE415A01038 ,   Instrument: EQ ,   Face Value: Rs. 2 ,   Paid-Up Value: Rs. 2

Bombay Stock Exchange (BSE) listing as HSIL with code 500187 .

  ISIN Number: INE415A01038 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 2
Industry:- Containers & Packaging.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
02-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 2225,00,000
Paid Up Capital
Rs. 1445,92,790



Contact Information

E-Mail Address
ngoenka@hindware.co.in
Registered Address
2 RED CROSS PLACE KOLKATA WB 700001 IN



TradeMarks

Total 577 marks found.
SOMANY IMPRESA GROUP COMPANY, Class 19, Accepted & Advertised
SOMANY IMPRESA GROUP COMPANY, Class 21, Accepted & Advertised
HINDWARE MAGIC, Class 11, Accepted & Advertised
SOMANY IMPRESA GROUP COMPANY, Class 35, Accepted & Advertised
SOMANY IMPRESA, Class 19, Accepted & Advertised
SOMANY IMPRESA, Class 21, Accepted & Advertised
SOMANY IMPRESA, Class 21, Accepted & Advertised
SOMANY IMPRESA GROUP COMPANY, Class 17, Accepted & Advertised
SOMANY IMPRESA, Class 16, Accepted & Advertised
SOMANY IMPRESA, Class 9, Accepted & Advertised
SOMANY IMPRESA GROUP COMPANY, Class 7, Accepted & Advertised
SOMANY IMPRESA, Class 2, Accepted & Advertised
SOMANY IMPRESA, Class 7, Accepted & Advertised
SOMANY IMPRESA, Class 1, Accepted & Advertised
SOMANY IMPRESA, Class 1, Accepted & Advertised
SOMANY IMPRESA, Class 17, Accepted & Advertised
SOMANY IMPRESA, Class 16, Accepted & Advertised
SOMANY IMPRESA, Class 35, Accepted & Advertised
Somany Home Innovation Limited, Class 16, Accepted & Advertised
Achelous Premium Pro, Class 11, Accepted & Advertised
ELEGANZA, Class 11, Accepted & Advertised
SOMANY IMPRESA GROUP COMPANY, Class 19, Accepted & Advertised
SOMANY IMPRESA GROUP COMPANY, Class 16, Accepted & Advertised
SOMANY IMPRESA GROUP COMPANY, Class 21, Accepted & Advertised
CUBE, Class 11, Accepted & Advertised
SOMANY IMPRESA GROUP COMPANY, Class 16, Accepted & Advertised
SOMANY, Class 11, Accepted & Advertised
Somany, Class 11, Accepted & Advertised
Somany, Class 7, Accepted & Advertised
Achelous Premium iPro, Class 11, Registered
Oceanus 3000, Class 11, Registered
Achelous Premium Pro, Class 11, Registered
Erine, Class 11, Registered
HINDWARE KAARA, Class 11, Registered
hindware ITALIA, Class 11, Accepted & Advertised
SOMANY ENTERPRISES, Class 17, Accepted & Advertised
somany home innovation, Class 17, Accepted & Advertised
SOMANY ENTERPRISES, Class 16, Accepted & Advertised
somany home innovation, Class 16, Accepted & Advertised
somany home innovation, Class 21, Accepted & Advertised
HINDWARE START WITH THE EXPERT, Class 19, Accepted & Advertised
EVOLET RO+UV+UF+TDS Balancer, Class 11, Advertised bef acc
HINDWARE MAXX AUTOCLEAN TECHNOLOGY, Class 11, Advertised bef acc
SOMANY IMPRESA GROUP COMPANY, Class 35, Accepted & Advertised
SOMANY IMPRESA, Class 35, Advertised bef acc
SOMANY IMPRESA GROUP COMPANY, Class 2, Advertised bef acc
SOMANY IMPRESA GROUP COMPANY, Class 1, Advertised bef acc
LACASA, Class 11, Accepted & Advertised
OCEANUS 3000, Class 11, Accepted & Advertised
HINDWARE BATHCARE Active ion, Class 3, Accepted & Advertised
HINDWARE BATHCARE Z+ Shield, Class 3, Accepted & Advertised

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to HSIL LIMITED

Last Checked Past / Closed Litigation On 30-09-2023 11:57
08-01-2019 Hsil Limited Versus Gujrat Ceramic Industries & Another High Court of Delhi
08-01-2019 Hsil Limited Versus Gujrat Ceramic Industries & Another High Court of Delhi
24-05-2018 Manisha Vij & Others Versus M/s. HSIL Ltd. High Court of Delhi
05-04-2018 HSIL Limited Versus Altra Ceramic & Others High Court of Delhi
13-02-2018 HSIL Limited Versus Imperial Ceramic High Court of Delhi
13-02-2018 HSIL Limited Versus Imperial Ceramic High Court of Delhi
19-01-2018 Hsil Ltd. Versus Manish Vij High Court of Delhi
30-01-2017 Hsil Limited Versus Marvel Ceramics High Court of Delhi
11-05-2016 HSIL Ltd. Versus Oracle Ceramic & Another High Court of Delhi
09-09-2015 In Re: M/s Shubham Sanitarywares Versus M/s HSIL Limited Competition Commission of India
05-02-2014 M/s Shubham Sanitarywares Versus Hindustan Sanitarywares & Industries (HSIL) Ltd. & Others Competition Commission of India



GST Number(s) for HSIL LIMITED

UTTAR PRADESH 09AAACH7564H1ZC  
GUJARAT 24AAACH7564H1ZK  
TAMIL NADU 33AAACH7564H1ZL  
WEST BENGAL 19AAACH7564H3Z9  
MADHYA PRADESH 23AAACH7564H1ZM  
UTTARAKHAND 05AAACH7564H2ZJ  
JHARKHAND 20AAACH7564H1ZS  
HARYANA 06AAACH7564H1ZI  
MAHARASHTRA 27AAACH7564H1ZE  
KERALA 32AAACH7564H1ZN  
KARNATAKA 29AAACH7564H3Z8  
TELANGANA 36AAACH7564H5ZB  
PUNJAB 03AAACH7564H1ZO  
CHANDIGARH 04AAACH7564H1ZM  
WEST BENGAL 19AAACH7564H1ZB  
ASSAM 18AAACH7564H1ZD  
ANDHRA PRADESH 37AAACH7564H1ZD  
TELANGANA 36AAACH7564H4ZC  
RAJASTHAN 08AAACH7564H1ZE  
ODISHA 21AAACH7564H1ZQ  



Directors

DIN Name Since
00052716 VIJAY BHANDARI KUMAR 24-07-2004
00053597 SANDIP SOMANY 12-09-1995
ABKPP2376D OM PRAKASH PANDEY 17-09-2019
00020588 NAND GOPAL KHAITAN 27-09-1996
00053557 RAJENDRA KUMAR SOMANY 09-01-1988
00214707 ASHOK JAIPURIA 24-07-2004
00060931 GIRDHARI LAL SULTANIA 09-09-2006
ALKPB4580B PULKIT BHASIN 17-09-2019
00133612 SUMITA SOMANY 29-05-2014
00017566 SALIL KUMAR BHANDARI 29-05-2012
03543040 RAINER SIEGFRIED SIMON 18-05-2011

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