HOTEL E V P PRIVATE LIMITED

Activity: Trading in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U55101TN1990PTC019823 		ROC
RoC-Chennai 		Incorporation Date
25-10-1990
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
019823 		Registration Date
25-10-1990 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 10,00,000
Paid Up Capital
Rs. 1,05,200



Contact Information
E-Mail Address
muthu3883@gmail.com
Registered Address
No.23/1, Sir Thiyagaraya Road, Pondy Bazaar, T.Nagar, Chennai TN 600017 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to HOTEL E V P PRIVATE LIMITED

Last Checked Past / Closed Litigation On 28-05-2022 08:50
04-05-2022 M/s. Kelkar & Kelkar Versus M/s. Hotel Pride Executive Private Limited Supreme Court of India
29-03-2022 Hotel & Restaurant Association (Western India) & Others Versus Commissioner, State Excise, Maharashtra & Others High Court of Judicature at Bombay
25-02-2022 Gujarat Rajya Hotel Federation Versus State Of Gujarat High Court of Gujarat At Ahmedabad
18-02-2022 Hotel Priya, A Proprietorship Versus State of Maharashtra & Others Supreme Court of India
20-01-2022 Evam Constructions Pvt. Ltd. Versus WEI Grow Hotel Concepts Pvt. Ltd. Kylin & Others High Court of Delhi
19-01-2022 Renaissance Hotel Holdings Inc. Versus B. Vijaya Sai & Others Supreme Court of India
18-01-2022 Shoreline Hotel Pvt. Ltd., Mumbai Versus DCIT, Mumbai Income Tax Appellate Tribunal Mumbai
29-12-2021 Hotel Temple Tower (P) Ltd., Rep., by its Managing Director, M. Venkatachalam Versus The Secretary, Revenue (LD6(1)) Department, Government of Tamil Nadu, Chennai & Others Before the Madurai Bench of Madras High Court
21-12-2021 Hotel Temple Tower (P) Limited, Represented by its Managing Director, M. Venkatachalam Versus The Secretary, Revenue (LD6(1) Department, Government of Tamil Nadu, Chennai & Others Before the Madurai Bench of Madras High Court
22-10-2021 J. Ramkumar, Proprietor, Aryas Hotel, Chengannur Versus Ashok Jacob High Court of Kerala
22-10-2021 Hotel Sagar, Represented By Its Managing Partner, A. Umayya Versus The Regional Provident Fund Commissioner-I, Employees Provident Fund Organisation, Kozhikode High Court of Kerala
08-10-2021 Sudha Versus M/s. Hotel Darshan Tower, Thr. Its Manager In the High Court of Bombay at Nagpur
09-09-2021 Rose Valley Hotel and Entertainment Ltd., Represented by its Chairman Gautam kundu, West Bengal Versus State of Tripura Represented by the Principal Secretary to the Government of Tripura & Another High Court of Tripura
19-08-2021 Hotel Sowmiya Inn, Rep. by Proprietor, C.S. Veeramani Versus The Commissioner of Municipal Administration, Urban Administrative Building, Chennai & Another High Court of Judicature at Madras
04-08-2021 Jasmeet Singh Marwah Versus Central Court Hotel & Others High Court of Delhi
22-07-2021 ITC Limited, Rep. by its Manager & Authorized Signatory, Deepak Haksar, New Delhi Versus Maurya Hotel (Madra) Pvt Ltd., Chennai High Court of Judicature at Madras
25-06-2021 State of Kerala, Rep. by The Principal Secretary, Department of SC/ST Welfare & Development Department, Thiruvananthapuram & Another Versus Malabar Hotel Management & Catering Promotion Trust, Valley View Lakkidi, Wayanad High Court of Kerala
17-05-2021 The State of Kerala, Rep. by the Chief Secretary, To the Government of Kerala, Trivandrum & Others Versus Future Gaming & Hotel Services (P)Ltd., (Formerly Future Gaming Solutions India (P) Ltd.), Through Its Director, G. Natarajan & Others High Court of Kerala
07-05-2021 Lord Sai Ma Pvt. Ltd. & Others Versus Hotel Goaradias Pvt. Ltd. In the High Court of Bombay at Aurangabad
22-04-2021 Jalandhar Improvement Trust Sky Lark Hotel Jalandhar Versus Madhu Arora National Consumer Disputes Redressal Commission NCDRC
22-04-2021 Jalandhar Improvement Trust Sky Lark Hotel Jalandhar Versus Madhu Arora National Consumer Disputes Redressal Commission NCDRC
08-02-2021 Arjun Kami Versus Yatri Hotel & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
08-02-2021 Daud Ekka Versus Yatri Hotel & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
05-02-2021 Damodar Mangueshkar Represented by, Cidade de Goa Hotel Employees Union, Vaiguinim Beach, Dona Paula – Goa Versus M/s. Cidade de Goa, Vainguinim Beach, Dona Paula, Goa & Others In the High Court of Bombay at Goa
21-01-2021 M/s. Reliance Asset Reconstruction Company Ltd. Versus M/s. Hotel Poonja International Pvt. Ltd. Supreme Court of India
22-12-2020 Future Gaming & Hotel Services Pvt. Ltd. (Formerly Future Gaming Solutions India Pvt. Ltd.), Coimbatore, Place of Business, Palakkad, Through Its Director, G. Natarajan Versus The State of Kerala, Represented by The Chief Secretary to The Government of Kerala, Trivandrum & Others High Court of Kerala
22-12-2020 Future Gaming & Hotel Services Pvt. Ltd. (Formerly Future Gaming Solutions India Pvt. Ltd.), Coimbatore, Place of Business, Palakkad, Through Its Director, G. Natarajan Versus The State of Kerala, Represented by The Chief Secretary to The Government of Kerala, Trivandrum & Others High Court of Kerala
20-11-2020 M/s. Hotel JP Castle, Rep. by its partner Innachimuthu, Tiruppur Versus The Commissioner of Prohibition and Excise, Chepauk, Chennai & Others High Court of Judicature at Madras
26-10-2020 Oriental Insurance Co. Ltd Versus Hotel Shakunt National Consumer Disputes Redressal Commission NCDRC
26-10-2020 Oriental Insurance Company Limited, Gujarat Versus Hotel Shakunt, Gujarat National Consumer Disputes Redressal Commission NCDRC
31-07-2020 K. Murali Rao, Managing Director, New Woodlands Hotel Pvt. Ltd. Versus New Woodlands Hotel Employees Union, (Regn. No.3509/CNI) High Court of Judicature at Madras
24-07-2020 M/s. Thalappakatti Naidu Anandha Vilas Biriyani Hotel, Represented by its partner, D. Nagasamy Versus Thalapakattu Biriyani High Court of Judicature at Madras
10-06-2020 Hotel Nikhil Sai International Bar & Restaurant Versus Assistant Commissioner ST Audit & Another High Court of for the State of Telangana
03-03-2020 Hotel Surya, Iritty, Represented by Its Managing Partner, K.T. Mathew Versus The State of Kerala, Represented by Secretary To Government, Department of Commercial Taxes, Thiruvananthapuram High Court of Kerala
26-02-2020 Indian Bank (erstwhile Allahabad Bank), through its Branch Manager, Singrauli Versus M/s. Hotel Tiger Inn, through its proprietor Jakir Siddique, Singrauli & Another Debts Recovery Appellate Tribunal at Allahabad
11-02-2020 The Deputy Director, Sub-Regional Office, Employees State Insurance Corporation, Thiruvananthapuram & Another Versus Surendra Das, Proprietor, Hotel Sree Visakh, Thiruvananthapuram & Others High Court of Kerala
11-02-2020 The Deputy Director, Sub-Regional Office, Employees State Insurance Corporation, Thiruvananthapuram & Another Versus Surendra Das, Proprietor, Hotel Sree Visakh, Thiruvananthapuram & Others High Court of Kerala
10-02-2020 Achal Bisht Versus Chandigarh Institute of Hotel Management & Catering Technology & Another High Court of Punjab and Haryana
06-02-2020 Kerala Financial Corporation, Represented by Its Deputy Manager (LEGAL), Vellayambalam, Thiruvananthapuram & Another Versus M/s. Mas Hotel, Ernakulam, Represented by Its Managing Partner, K.M. Ibrahimkutty Mather High Court of Kerala
27-01-2020 Hotel Soorya International, Represented by its Partner, S. Arumugam Versus The Secretary to Government, Home, Prohibition & Excise, Chennai & Others High Court of Judicature at Madras
03-01-2020 State Bank of India and Others. V/S Daaj Hotel And Resorts Pvt. Limited and Others. Debts Recovery Tribunal Hyderabad
02-01-2020 Palladian Hotels Private Limited Versus Hotel Horizon Private Limited High Court of Judicature at Bombay
16-12-2019 M/s. Thalappakatti Naidu Anandha Vilas Biriyani Hotel Versus Star Thalapakattu Biriyani High Court of Judicature at Madras
12-12-2019 M/s. Sangeetha Caterers & Consultants LLP Represented by its Designated Partners: P. Rajagopal & Another V/S Hotel Sangeetha, Pure Vegetarian, Represented by its Proprietrix, R. Vasanthi High Court of Judicature at Madras
14-11-2019 Taj Mahal Hotel Versus United India Insurance Company Ltd. & Others Supreme Court of India
08-11-2019 Indian Overseas Bank Versus Hotel Natraj Assam State Consumer Disputes Redressal Commission Gauhati
01-11-2019 M/s. Adyar Gate Hotel Ltd., Rep. by its Managing Director, Chennai Versus The Assistant Commissioner (CT), Mandaveli Assessment Circle, Chennai High Court of Judicature at Madras
15-10-2019 Ameer, Proprietor, Kasaragod & Another Versus M/s. B. Amoo & Brothers, Proprietor, Hotel Airlines, Kasaragod, Represented by Its Managing Partners, B. Abdul Rahiman, B. Abdulla & Others High Court of Kerala
24-09-2019 Rashtriya Mul Niwasi Bahujan Karmachari Sangh, through its Secretary Versus Hotel TriStar Inn Pvt. Ltd. through its General Manager In the High Court of Bombay at Nagpur
20-09-2019 M/s. Adayar Gate Hotel Ltd., Rep. by its Managing Director, Chennai Versus The Commissioner of Income Tax, Chennai-I High Court of Judicature at Madras
17-09-2019 The Bihar State Power holding Company Ltd., Patna Versus M/s Hotel Satkar Pvt. Limited, Patna & Others High Court of Judicature at Patna
03-09-2019 M/s. Hotel Roop Basant Pvt. Ltd. Versus Jana Small Finance Bank Ltd. National Consumer Disputes Redressal Commission NCDRC
30-08-2019 M/s. Hotel Sri Sampoorna, Represented by its Proprietor, S. Soundararajan, Coimbatore Versus M/s. Ess. Emm. Corporation, Represented by its Managing Partner, M. Sathish Kumar, Coimbatore High Court of Judicature at Madras
19-08-2019 Kodaikanal Hotel and Resort Owners Association, Rep. by its Secretary, S.Abdul Gani Raja Versus The State of Tamil Nadu, Rep. by its Secretary, Department of Housing and Urban Development, Chennai & Others Before the Madurai Bench of Madras High Court
16-08-2019 Ajay Bangur & Others Versus B. Majumdar Samajpati & Sons Hotel Pvt. Ltd. High Court of Judicature at Calcutta
07-08-2019 Malayala Manorama, Represented By Its Chief Editor, Mammen Mathew & Others Versus M/s Future Gaming & Hotel Services Private Limited High Court of Sikkim
02-08-2019 Parameshwari Devi Versus Oriental Hotels Ltd., Owning Taj Coromandel Hotel, Represented by Direcotr (Operates) cum G.M., Chennai High Court of Judicature at Madras
01-08-2019 M/s. Hotel Marina & Another Versus Vibha Mehta High Court of Delhi
25-07-2019 M/s. Hotel Asia the Dawn Versus Laxmi Chand High Court of Himachal Pradesh
23-05-2019 In Re: Mr. Kuntal Chowdhary 3, West Bengal, India Versus Macleods Pharmaceuticals Limited Atlanta Arcade, Near Leela Hotel, Andheri, Kurla Road, Andheri (East), Mumbai Maharashtra, India & Others Competition Commission of India
21-05-2019 The Management of M/s. The Lily Hotel, Assam Versus The State of Assam & Others High Court of Gauhati
16-05-2019 Ashok Hotel Mazdoor Janta Union Versus Management of Ashok Hotel High Court of Delhi
10-05-2019 Ram Parshotam Mittal & Others Versus Hotel Queen Road Pvt. Ltd. & Others Supreme Court of India
16-04-2019 Hotel Theni International, Rep. by its Managing Director Vinod Mathew Versus The Assistant Commissioner(CT), Commercial Tax Department, Theni-II Before the Madurai Bench of Madras High Court
12-04-2019 B. Vijaya Sai & Others Versus Renaissance Hotel Holdings Inc High Court of Karnataka
02-04-2019 Pr. Commissioner of Income Tax - 10, Mumbai Versus Hotel Leela Venture Ltd. High Court of Judicature at Bombay
13-03-2019 Swagath Hotels Private Limited., rep. by Managing Director, M. Kishore Reddy Versus M/s. Hotel Swagath rep. by its Partner D. Ravinder High Court of for the State of Telangana
13-03-2019 Swagath Hotels Private Limited., rep. by Managing Director, M. Kishore Reddy Versus M/s. Hotel Swagath rep. by its Partner D. Ravinder High Court of for the State of Telangana
25-02-2019 Kanwal Kant Chagti Versus Hotel Queen Road Pvt. Ltd. High Court of Delhi
25-02-2019 Kone Elevator India Ltd., Through its General Manager Versus M/s. Hotel Padma Private Ltd., Through its Managing Director & Others Before the Madurai Bench of Madras High Court
25-02-2019 Kanwal Kant Chagti Versus Hotel Queen Road Pvt. Ltd. High Court of Delhi
25-02-2019 Kanwal Kant Chagti Versus Hotel Queen Road Pvt. Ltd. High Court of Delhi
25-02-2019 Kone Elevator India Ltd., through its General Manager Versus M/s. Hotel Padma Private Ltd., through its Managing Director & Others High Court of Judicature at Madras
24-01-2019 The Commercial Tax Officer, Changanassery & Others Versus M/s. Hotel Breezeland Ltd., Changanassery, Represented by Its Managing Director Joseph Cherian & Another High Court of Kerala
17-01-2019 Indian Hotel & Restaurant Association (Ahar) & Another Versus The State of Maharashtra & Others Supreme Court of India
08-01-2019 Hotel Corporation of India Ltd. Versus BD & P Hotels (India) Pvt. Ltd. High Court of Judicature at Bombay
05-12-2018 S Franses Ltd. Versus The Cavendish Hotel (London) Ltd. United Kingdom Supreme Court
05-12-2018 Kiran Shankar Rawool & Others Versus Eastern International Hotel & Others High Court of Judicature at Bombay
09-11-2018 M/s. Brigade Gardens Resort & Hotel Pvt. Ltd. Represented by its Managing Director, Y.R. Manohar Versus Harish Kumar Oberai & Another High Court of Karnataka
26-10-2018 Mountain Inn Hotel Pvt. Ltd. & Another Versus State of West Bengal & Others High Court of Judicature at Calcutta
10-10-2018 Punjab National Bank Versus Joy Hotel & Resort Pvt. Ltd. & Others Debts Recovery Appellate Tribunal at Delhi
14-09-2018 Indralok Hotel Private Limited, Chennai Versus The Corporation of Chennai Rep. by its Commissioner, Chennai & Others High Court of Judicature at Madras
10-09-2018 United Hotel & Resort & Others Versus State Bank of India & Others Debts Recovery Appellate Tribunal at Delhi
06-09-2018 Hotel Nedous Versus State High Court of Jammu and Kashmir
03-09-2018 M/s. Hotel Woodside, Mangalore Versus Assistant Commissioner of Income Income Tax Appellate Tribunal Bangalore
21-08-2018 M/s. Chandigarh Institute of Hotel Versus Cit (Exemptions), Chandigarh Income Tax Appellate Tribunal Chandigarh
02-08-2018 The Ito, Ward-1(1), Junagadh Versus M/s. Hotel Shree Paramount Income Tax Appellate Tribunal Rajkot
16-07-2018 Hotel Leelaventure Limited & Another Versus Airports Authority of India High Court of Judicature at Bombay
09-07-2018 Pramod Chandra Rath Versus Hotel Aristocrat Pvt. Ltd. National Company Law Appellate Tribunal
04-07-2018 ESI Corporation, Sub-Regional Office, Madurai & Another Versus M/s. Sri Jayavilas Meals Hotel, Madurai & Another Before the Madurai Bench of Madras High Court
29-06-2018 Food Inspector, Mattannur Municipality Versus K.P. Jamal, Hotel Raza, Mattannur & Another High Court of Kerala
28-06-2018 Amitava Chakraborty Versus Subhas Bose Institute of Hotel Management West Bengal State Consumer Disputes Redressal Commission Kolkata
27-06-2018 Hotel Leela Venture Ltd V/S Commissioner(Audit), Central Excise & CGST, Jodhpur Customs Excise Service Tax Appellate Tribunal New Delhi
26-06-2018 Kerala State Electricity Board, Rep. by Its Secretary, Kerala State Electricity Board, Thiruvananthapuram & Others Versus Hotel Mariya, Rep. by Its Partner, Mathew Cyriac, Pala & Another High Court of Kerala
12-06-2018 M/s. Hotel Milestonnez India Private Ltd., Rep. by its Managing Director M. Rajamanickam Versus State Bank of India, Rep. by its Authorised Officer, Chennai High Court of Judicature at Madras
31-05-2018 M/S. Hotel New Indraprastha, Adoor, Rep. by Its Managing Partner, K.P. Karthikeyan Versus State of Kerala, Represented by Secretary, Taxes(A) Department, Govt. Secretariat, Thiruvananthapuram & Others High Court of Kerala
23-05-2018 DINA Institute of Hotel and Business Management V/S Commissioner of Central Excise, Pune-III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
09-05-2018 M/s. Adyar Gate Hotel Limited, Rep.by its Director, Chennai Versus Union of India, Ministry of Commerce & Industry, New Delhi & Others High Court of Judicature at Madras
24-04-2018 The Commissioner of Prohibition and Excise & Another Versus Golden Sun Hotel Beach Resorts, Rep. by its Director, R.L. Jain, Kanchipuram High Court of Judicature at Madras
07-03-2018 Custom Street Hotel Limited Versus Plus Construction NZ Limited & Others Court of Appeal of New Zealand



Directors
DIN Name Since
01784514 VEERARAGHAVA REDDY PERUMALSWAMY REDDY 25-10-1990
03246722 RATHIDEVI NARAYANAN 07-04-2017

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