HOTEL & RESTAURANT ASSOCIATION OF EASTERN INDIA

Activity: Trading in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U55101WB1961NPL025187
ROC
RoC-Kolkata
Incorporation Date
18-07-1961
Class
Public
Category
Company Limited by Guarantee
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
No of Members
24  
Registration Number
025187
Registration Date
18-07-1961
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
18-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information

E-Mail Address
info@hraei.co.in
Registered Address
18A/1 EVEREST HOUSE 18TH FLOOR46C CHOWRINGHEE ROAD KOLKATA WB 700071 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to HOTEL & RESTAURANT ASSOCIATION OF EASTERN INDIA

Last Checked Past / Closed Litigation On 20-09-2023 02:40
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for HOTEL & RESTAURANT ASSOCIATION OF EASTERN INDIA.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




Directors

DIN Name Since
00932577 AJAY KUMAR SINGH 02-09-2015
01316466 GOPAL DAS AGRAWAL 09-09-2016
01493843 DEEPAK KUMAR JALAN 18-09-2019
01833557 AMIT RUIA 26-09-2012
01896933 PRANAV SINGH 29-09-2011
02044540 SYED HAFIZUR RAHMAN 06-09-2018
01089596 RAJIV SHAILENDRA KOTHARI 25-09-2013
02633313 GIRISH ARORA 18-09-2019
01299186 TEJINDER SINGH WALIA 29-09-2011
03025998 RAHUL AGARWAL 18-09-2019
00051164 VIJAY DEWAN 26-09-2012
00192152 VINAAY MALHOTRA 26-09-2014
00482698 DEEPAK KAPOOR 18-09-2019
06818615 MOHAMMED AMINUL HAQUE 06-09-2018
00560120 SUDESH KUMAR PODDAR 26-09-2014
00714653 NITIN SHIVJI KOTHARI 26-09-2012
00716871 MAHABIR PRASAD AGARWAL 26-09-2014
00776966 SUBORNO BOSE 30-08-2017
00918737 PRADEEP LATA 09-09-2016
00052037 RAJEEV SINGH DUGAL 18-09-2019
00562928 ALKA SEHGAL 26-09-2014
03197487 SOUVAGYA KUMAR MOHAPATRA 09-09-2016
00548681 MOHAMMED AZHAR 02-09-2015
00282035 BRIJ RAJ OBEROI 18-09-2019
00518262 HARBANS SINGH BAGGA 06-09-2018
00774973 ASHOKE SINGH 25-09-2013
00058357 APURVA SALARPURIA 02-09-2015

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