HOME CREDIT INDIA FINANCE PRIVATE LIMITED

Activity: Finance in Haryana.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
20 Available. Click Here.
PAN No
AABCR6548L
CIN
U65910HR1997PTC047448
ROC
RoC-Delhi
Incorporation Date
01-10-1997
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
047448
Registration Date
01-10-1997
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
24-09-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. 210000,00,000
Paid Up Capital
Rs. 97658,31,830



Contact Information

E-Mail Address
gaurav.sharma@homecredit.co.in
Registered Address
THIRD FLOOR, TOWER C DLF INFINITY TOWERS, DLF CYBER CITY PHASE II GURGAON Gurgaon HR 122002 IN
Alternate Address
THIRD FLOOR, TOWER 'C', DLF INFINITY TOWERS, DLF CYBER CITY, PHASE II, GURUGRAM 122002 HR IN







Some PAST Judgements / Case Laws similar to HOME CREDIT INDIA FINANCE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 07-03-2023 07:24
18-06-2019 Goutam Saha Versus Branch Credit Manager, ICICI Home Finance Co. & Others High Court of Judicature at Calcutta



GST Number(s) for HOME CREDIT INDIA FINANCE PRIVATE LIMITED

CHANDIGARH 04AABCR6548L1Z4  
HARYANA 06AABCR6548L1Z0  
TELANGANA 36AABCR6548L1ZX  
ANDHRA PRADESH 37AABCR6548L1ZV  
MAHARASHTRA 27AABCR6548L1ZW  
MADHYA PRADESH 23AABCR6548L1Z4  
UTTAR PRADESH 09AABCR6548L1ZU  
HARYANA 06AABCR6548L2ZZ  
BIHAR 10AABCR6548L1ZB  
CHATTISGARH 22AABCR6548L1Z6  
DELHI 07AABCR6548L1ZY  
GUJARAT 24AABCR6548L1Z2  
JHARKHAND 20AABCR6548L1ZA  
KARNATAKA 29AABCR6548L1ZS  
KERALA 32AABCR6548L1Z5  
ODISHA 21AABCR6548L1Z8  
RAJASTHAN 08AABCR6548L1ZW  
TAMIL NADU 33AABCR6548L1Z3  
UTTARAKHAND 05AABCR6548L1Z2  
WEST BENGAL 19AABCR6548L1ZT  



Directors

DIN Name Since
00358658 TAMALI SENGUPTA 27-07-2018
06683247 PAVEL ROZEHNAL 30-08-2013
08062828 PAVEL KRBEC 31-01-2018
HLWPK3483H ONDREJ KUBIK 01-08-2018
AGBPM9917D ANIRBAN MAJUMDER 01-12-2017
01617643 VIJAY DHINGRA 17-02-2016
08194580 ONDREJ KUBIK 28-08-2018
BYBPS7694N GAURAV SHARMA 01-09-2012
07734199 DAVID MINOL 21-02-2017

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