HIRANMAYE ENERGY LIMITEDActivity: Electricity, Gas & Water companies in West Bengal.Active |
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GST Number(s) 19AABCI9477P1ZK |
PAN No AABCI9477P |
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CIN U40105WB2008PLC125220 |
ROC RoC-Kolkata |
Incorporation Date 28-04-2008 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 125220 |
Registration Date 28-04-2008 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-12-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 102000,00,000 |
Paid Up Capital Rs. 51182,46,100 |
Contact Information |
E-Mail Address secretarial@hiranmayeenergy.com |
Registered Address PLOT X 1, 2&3, 2ND FLOOR, BLOCK-EP, SECTOR-V SALT LAKE Kolkata WB 700091 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to HIRANMAYE ENERGY LIMITEDLast Checked Past / Closed Litigation On 29-03-2023 19:36
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for HIRANMAYE ENERGY LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for HIRANMAYE ENERGY LIMITED |
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WEST BENGAL | 19AABCI9477P1ZK |
Directors |
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DIN | Name | Since |
01560140 | RUPANJANA DE | 20-03-2015 |
02107792 | AMIT KIRAN DEB | 20-03-2015 |
00690650 | JYOTI KUMAR PODDAR | 28-04-2008 |
00119488 | RAJENDRA PRASAD RITOLIA | 18-04-2019 |
06852162 | JYOTIRMAY BHAUMIK | 19-03-2014 |
AFLPK4559G | PURUSHOTTAM KEJRIWAL | 23-12-2016 |
00891755 | SANJIV GARG | 27-12-2013 |
05103633 | GAURISANKAR PATRA | 24-12-2015 |
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