HINDUSTAN CORPORATION LIMITED

Activity: Others in Maharashtra.
Dissolved
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999MH1949PLC007790 		ROC
RoC-Mumbai 		Incorporation Date
21-09-1949
Class
Public 		Category
Company Limited by Guarantee 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
007790 		Registration Date
21-09-1949 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
MH IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to HINDUSTAN CORPORATION LIMITED

Last Checked Past / Closed Litigation On 23-08-2021 04:48
10-08-2021 Hindustan Oil Exploration Company Limited Versus Hardy Exploration & Production (India) Inc. High Court of Gujarat At Ahmedabad
06-04-2021 Satya Prakash & Another Versus M/s. Hindustan Petroleum Corp. Ltd. & Others High Court of Judicature at Calcutta
12-03-2021 Cima Roadliners & Another Versus Hindustan Petroleum Corporation Ltd. & Others High Court of Judicature at Calcutta
05-03-2021 Hindustan Unilever Limited, Represented by its Manager-Indirect Taxes, Mumbai Versus Union of India, Represented by Secretary to Government, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Judicature at Madras
02-03-2021 Hindustan Media Ventures Ltd. Versus Press Council of India & Others High Court of Delhi
24-02-2021 Hindustan Zinc Ltd. Versus Durha Construction Pvt. Ltd. High Court of Delhi
16-02-2021 Hindustan Petroleum Corporation Ltd. Versus Delhi Transport Corporation High Court of Delhi
09-02-2021 Hindustan Petroleum Corporation Ltd., Rep. by its Senior Manager-Retail Upgradation, Chennai Versus Banu Constructions, Civil & Electrical Engineering Contractors, Chennai & Another High Court of Judicature at Madras
11-01-2021 Kalinga Allied Industries India Pvt. Ltd. Versus Hindustan Coils Ltd. National Company Law Appellate Tribunal
16-12-2020 Jain Automobiles H.P.C. Dealer Through Its Dealer And Proprietor D.C. Jain Versus Hindustan Petroleum Corporation Limited High Court of Judicature at Allahabad
04-12-2020 NHPC Ltd. Versus M/s. Hindustan Construction Company Ltd. High Court of Delhi
24-11-2020 M/s. Hindustan Coca - Cola Beverages Pvt.Ltd., Represented by its Authorised Signator J.V.R. Joga Rao Versus State of Kerala, Represented by Secretary, Department of Finance, Thiruvananthapuram High Court of Kerala
17-11-2020 Hindustan Oil Exploration Company Versus Erstwhile Committee of Creditors Jekpl Pvt. Ltd. & Others National Company Law Appellate Tribunal
09-11-2020 Meena Yadav Versus Hindustan Petroleum Corporation Limited & Others High Court of Punjab and Haryana
05-11-2020 Hindustan Unilever Limited Versus The State of Madhya Pradesh Supreme Court of India
25-09-2020 Himachal Pradesh Power Corporation Limited Versus Hindustan Construction Company Limited High Court of Delhi
22-09-2020 Hindustan Construction Co. Ltd. Versus National Hydro Electric Power Corporation Ltd. High Court of Delhi
08-09-2020 Masila Mani & Others Versus Hindustan Aeronautics Limited a Government of India Undertaking, Rep. by the Chairman & Managing Director & Others High Court of Karnataka
01-09-2020 R. Raja Rajagopal Thondaiman Versus M/s. Hindustan Petroleum Corporation Ltd. & Others Before the Madurai Bench of Madras High Court
27-08-2020 Hindustan Construction Co. Ltd. Versus National Hydro Electric Power Corporation Ltd. High Court of Delhi
20-08-2020 Ghanshyam Sharma & Another Versus Hindustan Petroleum Corporation Limited High Court of for the State of Telangana
14-08-2020 Hindustan Petroleum Corporation Ltd. & Others Versus M/s. I.A.S. Transport Corporation & Others High Court of Judicature at Calcutta
24-07-2020 Hindustan Insecticides Ltd., Through Its Authorized Representative, New Delhi Versus Thakar & Others National Consumer Disputes Redressal Commission NCDRC
18-06-2020 Farhana Yesmin, Assam Versus Hindustan Petroleum Corporation Ltd & Others High Court of Gauhati
12-06-2020 Hindustan Unilever Limited Versus Endurance Domains Technology LLP & Others High Court of Judicature at Bombay
08-06-2020 EHVEES, Hindustan Petroleum Corporation Limited Dealer, Manjeri, Represented by M. Muhammed Gadhafi, Power of Attorney Holder, Shoukathali Versus The District Collector, Malappuram & Others High Court of Kerala
02-06-2020 M/s. Centrotrade Minerals & Metals Inc. Versus Hindustan Copper Ltd. Supreme Court of India
02-06-2020 The Board of Trustees for the Port of Kolkata & Another Versus Hindustan Steel Works Construction Ltd. & Others High Court of Judicature at Calcutta
08-05-2020 Hindustan Steelworks Construction Limited Versus The Board of Trustees For The Port of Kolkata & Another Supreme Court of India
24-04-2020 S.K. Talim Ali Versus Hindustan Petroleum Corporation Ltd. & Others High Court of Orissa
22-04-2020 Reckitt Benckiser (India) Ltd. Versus Hindustan Unilever Ltd. High Court of Delhi
22-04-2020 Reckitt Benckiser (India) Ltd V/S Hindustan Unilever Ltd High Court of Delhi
18-03-2020 Hindustan Unilever Ltd V/S Reckitt Benckiser (India) Pvt. Ltd High Court of Judicature at Bombay
09-03-2020 Hindustan Oil Exploration Company Ltd., (Rep. by its Managing Director Manish Maheswari) & Another Versus The Assistant Commissioner (CT), Mandaveli Assessment Circle & Others High Court of Judicature at Madras
06-03-2020 Hindustan Everest Tools Ltd. Versus Inderjeet & Others High Court of Punjab and Haryana
04-03-2020 Hindustan Construction Company Ltd. Versus NHPC Ltd. & Another Supreme Court of India
03-03-2020 T.N. Selvarangam Versus Hindustan Petroleum Corp Ltd. & Another High Court of for the State of Telangana
27-02-2020 Hindustan Unilever Limited Versus Sanjay Dattu Patil High Court of Judicature at Bombay
24-02-2020 M/s. Hindustan Automobiles Through Its Manager Ramanuj Mishra Versus Chief Election Officer of U.P.Lucknow & Others High Court Of Judicature At Allahabad Lucknow Bench
18-02-2020 Balbir Singh Rawat Versus The Hindustan Petroleum Corporation Ltd. & Others High Court of Madhya Pradesh Bench at Gwailor
04-02-2020 Hindustan Home Needs Partnership Firm & Others Versus Drat & Another High Court of Judicature at Madras
31-01-2020 Hiteshkumar Jashvantsinh Rathod Versus Hindustan Petroleum Corporation Ltd. High Court of Gujarat At Ahmedabad
23-01-2020 M/s. URC Constructions Private Limited, Rep. by its Direction, V. Ganesan Versus M/s. Hindustan Aeronautics Limited, Rep. by its Additional General Manager (Works), Bangalore High Court of Karnataka
16-01-2020 Sukhbir Singh Versus M/s. Hindustan Petroleum Corporation Ltd. High Court of Delhi
08-01-2020 J. Nirmala Devi & Others Versus The Hindustan Petroleum Corporation Limited, Vijayawada-Dharmapuri Pipeline project, Rep., by its General Manager, Mumbai & Others High Court of Andhra Pradesh
06-01-2020 Hindustan Aeronautics Ltd Avionics Division Korwa Through Versus Deputy Chief Labour Commissioner (C) & Others High Court Of Judicature At Allahabad Lucknow Bench
03-01-2020 Harji Engineering Works Pvt. Ltd. Versus Hindustan Steelworks Construction Ltd. High Court of Judicature at Calcutta
19-12-2019 Jayant Ghadia Versus Hindustan Tradex & Manufacturing Pvt. Ltd. & Others High Court of Delhi
06-12-2019 Hindustan Antibiotics Ltd. & Another Versus Union of India & Others High Court of Judicature at Bombay
04-12-2019 Hindustan Zinc Limited (H.Z.L.) Versus Ajmer Vidyut Vitran Nigam Limited Supreme Court of India
04-12-2019 M/s. Hindustan Steel Works Construction Limited, Rep. by its General Manager, V.S. Prasad Versus Government of Tamil Nadu, Rep. by its Project Director, Tamil Nadu Road Sector Project, Chennai & Others High Court of Judicature at Madras
03-12-2019 Vrinda Engineers Pvt. Ltd. Versus Hindustan Steelworks Construction Limited & Another High Court of Judicature at Calcutta
26-11-2019 Hindustan Unilever Ltd. Versus The State of Maharashtra & Another High Court of Judicature at Bombay
08-11-2019 Hindustan Unilver Limited, Represented by its Senior Legal Executive, Puducherry Versus The Presiding Officer, Pondicherry & Another High Court of Judicature at Madras
05-11-2019 B.N. Singh Versus M/s. Hindustan Antibiotics Limited High Court of Delhi
30-10-2019 Hindustan Unilever Limited Versus Rahul Shaw High Court of Judicature at Calcutta
25-10-2019 Hindustan Engineering Training Centre, Rep. By its President 40, Chennai Versus The Chief Commissioner of Income Tax –III 121, Chennai & Others High Court of Judicature at Madras
27-09-2019 Rakesh Arora & Another Versus Hindustan Sales Haldwani High Court of Uttarakhand
27-09-2019 Hindustan Petroleum Corporation Limited & Another Versus Union of India & Others High Court of Judicature at Calcutta
27-09-2019 Hindustan Aeronautics Limited, Represented by its, Bengaluru & Another Versus Peer Bhaktar & Others High Court of Karnataka
25-09-2019 M/s. Hindustan Unilever Ltd., Tea Factory Manager Puducherry Versus The Presiding Officer, Labour Court, Puducherry & Another High Court of Judicature at Madras
13-09-2019 The Hindustan Cables Workers' Union & Others Versus Union of India & Others High Court of Judicature at Calcutta
11-09-2019 Mangalam Chaudhary Company Versus Hindustan Construction Company Ltd. High Court of Judicature at Bombay
06-09-2019 Hindustan Petroleum Corporation Limited, Represented by its Power of Attorney Holder, R. Radhakrishnan Versus The Deputy Commissioner (CT) I, Fast Track Assessment Circle – II, Chennai High Court of Judicature at Madras
21-08-2019 Hindustan Agro Chemicals Limited Versus Registrar Of Companies, Rajasthan Corporate Bhawan High Court of Rajasthan Jaipur Bench
31-07-2019 Hindustan Petroleum Corporation Ltd. Versus Mohanjit Singh (Deceased) Through Legal Heirs High Court of Delhi
22-07-2019 M/s. Kalvarayan Farmers Producers Company Limited, Represented by its Chairman T. Senthil Kumar Versus The General Manager, M/s. Hindustan Petroleum Corporation Limited High Court of Judicature at Madras
03-07-2019 The Hindustan Aeronautics Limited, Represented by its Chairman Versus Hemavathy & Others High Court of Karnataka
25-06-2019 Hindustan College of Science & Technology Versus All India Council for Technical Education & Another High Court of Judicature at Allahabad
14-06-2019 Hindustan Motor Finance Corporation Limited, Adhigathur Village, Thiruvallur Versus The Superintendent of Police, Thiruvallur & Others High Court of Judicature at Madras
30-05-2019 Hindustan Security Co & Another Versus State of U.P & Others High Court of Judicature at Allahabad
09-05-2019 Hindustan Petroleum Corporation Limited & Others Versus Lyntibashisha Nongrum & Another High Court of Meghalaya
03-05-2019 Disposafe Health & Life Care Ltd. & Others Versus Hindustan Syringes & Medical Devices Ltd. & Another High Court of Delhi
29-04-2019 Hindustan Sanitaryware and Industries Ltd. & Others Versus State of Haryana & Another Supreme Court of India
16-04-2019 Hindustan Petroleum Corporation, Represented by its Managing Director, Egmore & Others Versus A. Mahaboob Basha & Others Before the Madurai Bench of Madras High Court
11-04-2019 Hindustan Zinc Ltd. Versus Shree R.N. Metals (India) Pvt. Ltd. High Court of Rajasthan
09-04-2019 Caretel Infotech Ltd. Versus Hindustan Petroleum Corporation Limited & Others Supreme Court of India
02-04-2019 A. Manimaran Versus Hindustan Petroleum Corporation Ltd., Rep. by its Senior Regional Manager, Chennai & Another High Court of Judicature at Madras
27-03-2019 Hindustan Unilever Limited Versus Emami Limited High Court of Delhi
25-03-2019 Principal Commissioner of Income Tax, 12 Versus Hindustan Oil Exploration Company Ltd. High Court of Judicature at Bombay
15-03-2019 Life Containers (P) Ltd. & Others Versus Hindustan Petroleum Corporation Limited Government of India Undertaking & Others High Court of Judicature at Bombay
15-03-2019 Life Containers (P) Ltd. & Others Versus Hindustan Petroleum Corporation Limited Government of India Undertaking & Others High Court of Judicature at Bombay
15-03-2019 Life Containers (P) Ltd. & Others Versus Hindustan Petroleum Corporation Limited Government of India Undertaking & Others High Court of Judicature at Bombay
14-03-2019 The Deputy Director, Regional Office (Pondicherry) Employees' State Insurance Corp, Pondicherry Versus M/s. Hindustan Lever Limited, Tea Factory, Pondicherry & Others High Court of Judicature at Madras
08-03-2019 Raw Edge Industrial Solutions Ltd. Versus Hindustan Zinc Ltd. High Court of Rajasthan
25-02-2019 M/s. Hindustan Newsprint Ltd. Versus Assistant Commissioner of Income-Tax High Court of Kerala
22-02-2019 A.N. Pradeep Kumar Versus Hindustan Petroleum Corporation Ltd. High Court of Karnataka
21-02-2019 Pioneer Distilleries Limited, Rep. by its Authorized Signatory, Hyderabad Versus Hindustan Petroleum Corporation Ltd. & Another High Court of Judicature at Madras
18-02-2019 Hindustan Multi State Co-operative Housing Society Ltd. Versus The Government of Tamil Nadu, Rep by Secretary to Government, Commercial Taxes & Registration Department & Another High Court of Judicature at Madras
14-02-2019 Toughalt India Versus Hindustan Petroleum Corporation Ltd. High Court of Judicature at Bombay
06-02-2019 K. Shankaran & Others Versus Ponds Hindustan Lever Ltd., Ex. Mercury, Employees Welfare Association Rep. by its President, Kodaikanal & Others High Court of Judicature at Madras
30-01-2019 Deepa @ Dipa Sarkar Versus Senior Regional Manager, Hindustan Petrolatum Corporation Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
29-01-2019 Hindustan Lever Limited Versus Joint Commissioner of Income Tax, Calcutta & Others High Court of Judicature at Calcutta
29-01-2019 M/s. Hindustan Engineering & Industries Ltd. & Another Versus The State of West Bengal & Others High Court of Judicature at Calcutta
28-01-2019 Hindustan Oil Exploration Co. Ltd. Versus JEKPL Pvt. Ltd. & Another National Company Law Appellate Tribunal
22-01-2019 Hindustan Petroleum Corporation Versus Dhanpal Meena Son of Banwar & Others High Court of Rajasthan Jaipur Bench
11-01-2019 Hindustan Unilever Limited Versus Prashant & Another In the High Court of Bombay at Nagpur
10-01-2019 M3NERGY Sdn.Bhd. Versus Hindustan Petroleum Corporation Ltd. & Another High Court of Judicature at Bombay
09-01-2019 M/s Hindustan Petroleum Corporation Limited Versus Petroleum & Natural Gas Regulatory Board Appellate Tribunal for Electricity Appellate Jurisdiction
07-01-2019 M/s. Hindustan Lever Ltd., Rep. by its Chairman / Managing Director, Mumbai Versus V. Elumalai & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai



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