HIMGIRI AUTOMOBILES PRIVATE LIMITEDActivity: Business Services in Delhi.Active |
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GST Number(s) 06AAACH0825K1ZT |
PAN No AAACH0825K |
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CIN U74899DL1986PTC024945 |
ROC RoC-Delhi |
Incorporation Date 28-07-1986 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 024945 |
Registration Date 28-07-1986 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 25-11-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 100,00,000 |
Contact Information |
E-Mail Address himgiri@heromotocorp.biz |
Registered Address 74-AKANTI NAGAR MAIN ROAD KRISHNA NAGAR DELHI DL 110051 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to HIMGIRI AUTOMOBILES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 28-09-2023 06:36
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21-12-2020 | M/s. Himgiri Automobiles Pvt. Ltd. Versus Regional P.F. Commissioner-II, Delhi (East) | High Court of Delhi |
21-12-2020 | M/s. Himgiri Automobiles Pvt. Ltd. Versus Regional P.F. Commissioner-II, Delhi (East) | High Court of Delhi |
GST Number(s) for HIMGIRI AUTOMOBILES PRIVATE LIMITED |
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HARYANA | 06AAACH0825K1ZT |
Directors |
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DIN | Name | Since |
00276872 | DIMPLE GOEL | 20-02-1997 |
00072008 | ANIL GOEL | 01-12-1998 |
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