HFCL LIMITED

Activity: Transport, storage and Communications in Himachal Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
L64200HP1987PLC007466
ROC
RoC-HimachalPradesh
Incorporation Date
11-05-1987
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
007466
Registration Date
11-05-1987
 
   



Listing Info

National Stock Exchange (NSE) listing as HFCL since 09-03-2011.

  ISIN Number: INE548A01028 ,   Instrument: EQ ,   Face Value: Rs. 1 ,   Paid-Up Value: Rs. 1




Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
28-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 76000,00,000
Paid Up Capital
Rs. 12843,77,194



Contact Information

E-Mail Address
secretarial@hfcl.com
Registered Address
8 ELECTRONICS COMPLEX CHAMBAGHAT,SOLAN HIMACHAL PRADESH HP 173213 IN



TradeMarks

Total 61 marks found.
iCon8000, Class 9, Accepted & Advertised
ion4, Class 9, Accepted & Advertised
ion4l, Class 9, Accepted & Advertised
iCon, Class 9, Registered
iCon Mobile, Class 9, Registered
ion8e, Class 9, Registered
ion8i, Class 9, Registered
CONNECT - EXPERIENCE NEW WORLDS, Class 9, Registered
HFCL, Class 9, Removed
HFCL GROUP (LABEL), Class 5, Removed
HFCL, Class 25, Removed
HFCL GROUP ( LABEL), Class 10, Registered
HFCL GROUP (LABEL), Class 3, Removed
HFCL GROUP ( LABEL), Class 4, Removed
HFCL GROUP (LABEL), Class 31, Removed
HFCL GROUP (LABEL), Class 1, Removed
HFCL (LABEL), Class 32, Removed
HFCL (LABEL), Class 33, Removed
HFCL GROUP., Class 29, Removed
HFCL, Class 21, Removed
HFCL, Class 19, Registered
HFCL GROUP, Class 14, Removed
HFCL GROUP, Class 34, Removed
HFCL, Class 20, Registered
HFCL, Class 23, Removed
HFCL, Class 24, Registered
HFCL, Class 27, Removed
HFCL GROUP, Class 28, Removed
HFCL, Class 17, Removed
HFCL (LABLE), Class 18, Removed
HFCL, Class 15, Removed
HFCL, Class 22, Removed
HFCL, Class 30, Removed
HFCL, Class 26, Removed
HFCL, Class 13, Formalities Chk Pass
HFCL (DEVICE LABEL) (label), Class 16, Removed
supportonclick.com, Class 9, Registered
'SMILE', Class 9, Registered
HFCL GROUP, Class 9, Registered
ion4i, Class 9, Objected
IO Networks, Class 9, Objected
ion, Class 9, Objected
ion4le, Class 9, Objected
ion8l, Class 9, Objected
ion8le, Class 9, Objected
ion12, Class 9, Objected
ion12e, Class 9, Objected
INFINITE POSSIBILITIES, Class 9, Objected
io infinite possibilities logo, Class 9, Objected
ion4e, Class 9, Objected
ion8, Class 9, Objected

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to HFCL LIMITED

Last Checked Past / Closed Litigation On 26-02-2023 18:08
03-06-2022 M/s. HFCL Limited Versus M/s. Telecommunications Consultants India Ltd. High Court of Delhi
02-04-2014 Punjab State Electricity Board through its Sub-Divisional Officer Versus M/s. H.F.C.L. Infotel Ltd. Punjab State Consumer Disputes Redressal Commission Chandigarh
08-11-2010 Sailas Wahab Versus HFCL Infotel Limited & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
23-07-2010 Vivek Kumar Gupta Versus HFCL Infotel Limited & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
05-04-2010 Y.K. Taneja Versus Coonnect H.F.C.L. Infotel Ltd. Union Territory Consumer Disputes Redressal Commission UT Chandigarh
15-01-2010 HFCL INFOTEL LTD., PUNJAB VERSUS BHARAT SANCHAR NIGAM LIMITED Telecom Disputes Settlement Appellate Tribunal New Delhi
12-09-2008 Ish Kumar versus HFCL Infotel Ltd. & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
19-08-2004 HFCL Infotel Limited Versus Ashok Pathania Union Territory Consumer Disputes Redressal Commission UT Chandigarh
19-09-1997 Hfcl Bezeq Telecom Limited Versus Union of India High Court of Delhi



Directors

DIN Name Since
00052977 MAHENDRA PRATAP SHUKLA 14-06-2004
07977478 RANJEET ANANDKUMAR SONI 07-11-2017
00052270 ARVIND KHARABANDA 01-06-2012
00485623 VED KUMAR JAIN 27-08-2018
AALPJ8603K VIJAY RAJ JAIN 30-04-2014
AHJPB7936Q MANOJ BAID 31-10-2006
00358658 TAMALI SENGUPTA 24-12-2018
07595264 SURENDRA SINGH SIROHI 27-08-2018
00052898 MAHENDRA NAHATA 11-05-1987
00053059 RANJEET MAL KASTIA 07-02-1996

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