HERMAN MILKFOODS LIMITEDActivity: Manufacturing (Food stuffs) in Chandigarh.Active |
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CIN L15209CH1992PLC011926 |
ROC RoC-Chandigarh |
Incorporation Date 16-01-1992 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 011926 |
Registration Date 16-01-1992 |
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Listing Info |
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Bombay Stock Exchange (BSE) listing as HERMMLK with code 519428 . |
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ISIN Number: NA
, Status: DELISTED
, Instrument: EQUITY
, Face Value: Rs. 10
Industry:- Packaged Foods. |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 30-09-2014 |
Last Balance Sheet Date 31-03-2014 |
Financials |
Authorized Capital Rs. 1000,00,000 |
Paid Up Capital Rs. 986,22,200 |
Contact Information |
E-Mail Address ravinderca8@gmail.com |
Registered Address SCO 834, IST FLOOR CHAMBER I, NAC MANIMAJRA CHANDIGARH Chandigarh CH 160101 IN |
TradeMarksTotal 2 marks found. |
HERMAN, Class 29, Registered |
FRESH Dairy, Class 29, Abandoned |
Some PAST Judgements / Case Laws similar to HERMAN MILKFOODS LIMITEDLast Checked Past / Closed Litigation On 05-03-2023 12:31
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for HERMAN MILKFOODS LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00503141 | RAVINDER GARG | 25-04-2006 |
01828996 | VIRSA SINGH SIDHU | 16-01-1992 |
01964286 | GURMIT SINGH SIDHU | 08-05-2000 |
01878359 | RACHNA GARG | 25-04-2006 |
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