HERITAGE RESORTS PRIVATE LIMITED

Activity: Construction in Orissa.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
5 Available. Click Here.
PAN No
AAGCM2463G
CIN
U45203OR1995PTC004155
ROC
RoC-Cuttack
Incorporation Date
28-09-1995
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
004155
Registration Date
28-09-1995
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. 48,00,000
Paid Up Capital
Rs. 8,00,000



Contact Information

E-Mail Address
legal@toshali.org
Registered Address
C 40 MARKET BUILDINGSAHEED NAGAR BHUBANESWSAR OR 751007 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to HERITAGE RESORTS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 12-03-2023 16:38
05-11-2020 Heritage Conservators Through: Its Proprietor Mr. Gurpreet Singh Versus Espire Resorts Private Limited (Formerly Known As Cosmos Buildwell Private Limited) High Court of Delhi
21-07-2011 Smt.Parimi Bhavani Versus Heritage Homes ( A Division of Moon & Moon Resorts India (P) Ltd.,) Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad



GST Number(s) for HERITAGE RESORTS PRIVATE LIMITED

RAJASTHAN 08AAGCM2463G1ZH  
UTTARAKHAND 05AADCG8564H1ZG  
RAJASTHAN 08AAECR4177Q1ZM  
DELHI 07AAFCR0391H1ZE  
RAJASTHAN 08AABCJ9990L1ZS  



Directors

DIN Name Since
AMPPP1045B AMARESH PRADHAN 27-03-2007
01262981 NIBEDITA PATRA 08-03-2013
00837285 BABITA RANI PATRA 20-05-2019
02052865 TARNALA DEV KUMAR PATRA 20-05-2019
05319328 TARNALA MAMATA PATRA 20-05-2019

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