DIN: 01090319

HEMCHANDRA GURUNATH JAVERI

Companies Associated
CIN Company Name Status
U67120KA2007PTC043173 FORUM SYNERGIES (INDIA) PE FUND MANAGERS PRIVATE LIMITED Active
U91120KA2017NPL102672 YPO GOLD BANGALORE CHAPTER Active
U93000KA2013PTC071493 ZEVEN SPORTS PRIVATE LIMITED Active
U52300MH2007PTC173130 NUBIA TRADING PRIVATE LIMITED Active
AAO-6306 GRAND FORMACION SKILLTECH & EDUCATION LLP Defunct
U72900TN2001PTC047220 NET AVENUE TECHNOLOGIES PRIVATE LIMITED Active


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