DIN: 00280010

HAYAGREEVA RAVIKUMAR PURANAM

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CIN Company Name Status
U74999MH2015PTC265627 UTPL CORPORATE TRUSTEES PRIVATE LIMITED Active
L74899HR1944PLC039088 ESCORTS LIMITED Active
U65992UP2016PLC082804 UTKARSH SMALL FINANCE BANK LIMITED Active
U65929DL2017PLC326899 KISAN RURAL FINANCE LIMITED Active
U74999TG2016PTC113115 FINSEC AA SOLUTIONS PRIVATE LIMITED Active
L25209PN1961PLC012046 BHARAT FORGE LTD Active
L67120GJ2007PLC058890 ADITYA BIRLA CAPITAL LIMITED Active
U74140MH2008PTC179360 ADITYA BIRLA PE ADVISORS PRIVATE LIMITED Active
U72900TG2016PTC109756 FINTECH PRODUCTS AND SOLUTIONS (INDIA) PRIVATE LIMITED Active
U65922MH2005PLC272501 VASTU HOUSING FINANCE CORPORATION LIMITED Active
U65923MH2013PLC248741 MOTILAL OSWAL HOME FINANCE LIMITED Active
L65999MH2003PLC250504 BHARAT FINANCIAL INCLUSION LIMITED Amalgamated


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