DIN: 00210342

HARSH CHARANDAS MARIWALA

Companies Associated
CIN Company Name Status
L15140MH1988PLC049208 MARICO LIMITED Active
U24233MH2012PLC229972 MARICO CONSUMER CARE LIMITED Amalgamated
U93090MH2009NPL193455 MARICO INNOVATION FOUNDATION Active
U93000MH2017PTC289343 AQUA CENTRIC PRIVATE LIMITED Active
U93090MH2010PTC206711 INDIAN SCHOOL OF COMMUNICATIONS PRIVATE LIMITED Active
L29299PN1980PLC022787 THERMAX LIMITED. Active
L27102MH1994PLC152925 JSW STEEL LIMITED Active
L85190MH2003PLC139763 KAYA LIMITED Active
L93030MH2013PLC239859 MARICO KAYA ENTERPRISES LIMITED Amalgamated
U17120MH1965PLC015806 ETERNIS FINE CHEMICALS LIMITED Active
L72200PN1963PLC012621 ZENSAR TECHNOLOGIES LIMITED Active
U24240MH2011PTC239427 HALITE PERSONAL CARE INDIA PRIVATE LIMITED Under Liquidation
U74120MH2015NPL265575 ASCENT INDIA FOUNDATION Active
AAN-7390 HARSH MARIWALA ENTERPRISES LLP Active
U29299MH1995PTC088253 SCIENTIFIC PRECISION PRIVATE LIMITED Active


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