HARI OVERSEAS PVT LTDActivity: Trading in West Bengal.Active |
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CIN U51226WB1973PTC028717 |
ROC RoC-Kolkata |
Incorporation Date --- |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed --- |
Suspended at Exchange --- |
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Registration Number --- |
Registration Date 03-03-1973 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 25,00,000 |
Paid Up Capital Rs. 14,61,000 |
Contact Information |
E-Mail Address EIUL.KOL@GMAIL.COM |
Registered Address 18 NETAJI SUBHAS RD KOLKATA WB IN 000000 |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to HARI OVERSEAS PVT LTDLast Checked Past / Closed Litigation On 27-01-2021 19:02
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05-06-2020 | Hari Chand Versus Indian Overseas Bank & Another | High Court of Punjab and Haryana |
01-05-2019 | Triloki Nath Chaudhary Versus Shri Hari Overseas (P) Ltd. | High Court of Delhi |
01-05-2019 | Amresh Kumar Versus Shri Hari Overseas (P) Ltd. | High Court of Delhi |
15-10-1990 | ARYAVART OVERSEAS PRIVATE LIMITED VERSUS HARI NAGAR SUGAR MILLS LIMITED | High Court of Delhi |
Directors |
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DIN | Name | Since |
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