HARI OVERSEAS PVT LTDActivity: Trading in Delhi.Active |
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CIN U51226DL1973PTC329143 |
ROC RoC-Delhi |
Incorporation Date 03-03-1973 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 329143 |
Registration Date 03-03-1973 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 25,00,000 |
Paid Up Capital Rs. 14,61,000 |
Contact Information |
E-Mail Address csrocmca@gmail.com |
Registered Address B-41 Maharani Bagh, New Delhi South Delhi DL 110065 IN |
Alternate Address 145 GT ROAD SAHIBABAD GAZIABAD 201005 UP IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to HARI OVERSEAS PVT LTDLast Checked Past / Closed Litigation On 30-12-2020 05:25
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05-06-2020 | Hari Chand Versus Indian Overseas Bank & Another | High Court of Punjab and Haryana |
01-05-2019 | Triloki Nath Chaudhary Versus Shri Hari Overseas (P) Ltd. | High Court of Delhi |
01-05-2019 | Amresh Kumar Versus Shri Hari Overseas (P) Ltd. | High Court of Delhi |
15-10-1990 | ARYAVART OVERSEAS PRIVATE LIMITED VERSUS HARI NAGAR SUGAR MILLS LIMITED | High Court of Delhi |
Directors |
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DIN | Name | Since |
07778680 | SANDEEP AGGARAWAL | 06-03-2018 |
07778614 | RAM SINGH | 06-03-2018 |
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