Some PAST Judgements / Case Laws similar to H. V. JAIN & CO PRIVATE LIMITED.
Last Checked Past / Closed Litigation On 14-01-2021 13:56
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09-12-2020 |
Nirmal Devi & Others Versus Rakesh Kumar Jain & Others |
High Court of Delhi |
26-11-2020 |
Rajendra Prasad Jain & Another Versus Sureshchand Jain & Others |
High Court of Chhattisgarh |
11-11-2020 |
Kamlesh Steels, Rep. by its Proprietor Milap Chand Jain Bokadia Versus The Deputy State Tax Officer, IDA Gandhinagar Circle, Hyderabad Rural, Hyderabad & Others |
High Court of for the State of Telangana |
06-11-2020 |
Trishla Jain & Others Versus Securities & Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
03-11-2020 |
Vikas Jain Versus Brijwasi Infratech Pvt. Ltd. |
High Court of Delhi |
29-10-2020 |
Insolvency & Bankruptcy Board of India Versus Lalit Kumar Jain & Others |
Supreme Court of India |
21-10-2020 |
Kunal Jain Versus State of NCT of Delhi & Others |
High Court of Delhi |
06-10-2020 |
Rikhab Jain Versus M/S. Trackon Couriers Private Limited, New Delhi & Others |
National Consumer Disputes Redressal Commission NCDRC |
28-09-2020 |
Vaibhav Jain & Others Versus State of U.P. |
High Court of Judicature at Allahabad |
16-09-2020 |
Vinod O Jain Versus Union of India, rep. by its Secretary, Ministry of Environment, Forests and Climate Change, Inidra Paryavaran Bhawan, New Delhi & Others |
High Court of Judicature at Madras |
01-09-2020 |
For the Appellant: R.K. Jain Advocate. For the Respondents: None. |
High Court of Jammu and Kashmir |
28-08-2020 |
Jayant Kumar Jain Versus State |
High Court of Delhi |
28-08-2020 |
Hilomi Samirbhai Deliwala (Jain) Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
19-08-2020 |
Post Graduate Institute of Medical Education & Research & Another Versus Arun Kumar Jain & Others |
High Court of Punjab and Haryana |
17-08-2020 |
T. Nagaiah Versus M/s. Jain Irrigation Systems Pvt Ltd., Through Its Chief Executive Officer, Maharashtra & Others |
National Consumer Disputes Redressal Commission NCDRC |
04-08-2020 |
M/s. Connaught Plaza Restaurants Ltd., Through Its Company Secretary, Devinder Jain Versus Kapil Mitra |
National Consumer Disputes Redressal Commission NCDRC |
22-07-2020 |
M/s. TDI Infrastructure Ltd. (Through Its Authorised Representative), New Delhi Versus Sukhmal Jain & Another |
National Consumer Disputes Redressal Commission NCDRC |
09-07-2020 |
Jain Irrigation System Ltd. Versus Kis Anrao & Others |
National Consumer Disputes Redressal Commission NCDRC |
02-07-2020 |
Life Insurance Corporation of India, through Manager (L & HPF), (CG) Versus Dhanya Kumar Jain & Others |
High Court of Chhattisgarh |
29-06-2020 |
Mohan Lal Jain Versus Insolvency & Bankruptcy Board of India & Another |
High Court of Delhi |
26-06-2020 |
MRS. Prisca Caroline Fernandes & Another Versus Pravin Kumar B. Jain & Others |
National Consumer Disputes Redressal Commission NCDRC |
24-06-2020 |
Life Insurance Corporation of India, Zonal Manager, LIC of India & Others Versus Rekha Jain |
Delhi State Consumer Disputes Redressal Commission New Delhi |
23-06-2020 |
M/s. Jain Textiles, Ashok Jain Versus United India Insurance Company Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
12-06-2020 |
Rakesh Jain Versus State of M.P. & Another |
High Court of Madhya Pradesh Bench at Gwailor |
12-06-2020 |
Pankaj Jain Versus Parul Jain |
High Court of Delhi |
09-06-2020 |
State rep. by the Drugs Inspector, O/o. Director of Drugs Control, Tamil Nadu, Chennai Versus M/s. National Pharmaceuticals [A-3], A Division of Rider Pharmaceuticals Pvt. Ltd., Rep. by Kamalchand Jain, Director & Another |
High Court of Judicature at Madras |
19-05-2020 |
M/s. Bharat Steels represented by its Proprietor Gulraj M. Jain Versus The Commercial Tax Officer, Broadway Assessment Circle |
High Court of Judicature at Madras |
06-05-2020 |
Shashi Bala Jain Versus State of U.P & Others |
High Court of Judicature at Allahabad |
20-03-2020 |
Oriental Insurance Company Limited Through Chief Manager Versus Arvind Kumar Jain |
National Consumer Disputes Redressal Commission NCDRC |
17-03-2020 |
Pooja Vinay Jain Versus Securities and Exchange Board of India SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
16-03-2020 |
Satish Kumar Khandelwal V/S Rajendra Jain & Others |
High Court of Madhya Pradesh Bench at Indore |
12-03-2020 |
Nitin Kumar Jain Versus Union of India, Through, Human Resources Development, Department of School Education & Literacy, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
10-03-2020 |
Priyanka Kumari Jain Versus M/s. Spencer's Travel Services Limited |
National Company Law Tribunal Chennai |
06-03-2020 |
Sri Munish Jain Versus State of U.P. & Another |
High Court of Judicature at Allahabad |
03-03-2020 |
Abhishek Jain Versus Sandwoods Infratech Projects Pvt. Ltd. & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
03-03-2020 |
Sanjay Jain (Dhariwal) Versus State Of Chhattisgarh |
High Court of Chhattisgarh |
02-03-2020 |
The Superintendent of Post Office, Bolangir Division, Bolangir, Odisha Versus Jambu Kumar Jain & Others |
Supreme Court of India |
02-03-2020 |
Scindia Potteries & Services Pvt. Ltd. Versus Ankur Jain & Others |
High Court of Delhi |
02-03-2020 |
Udbhav Kumar Jain Versus High Court of Delhi & Another |
High Court of Delhi |
02-03-2020 |
Nitin Jain & Others Versus State & Another |
High Court of Delhi |
02-03-2020 |
Mayukh Bhusan & Another Versus Varun Jain & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
27-02-2020 |
M/s. Jain Housing and Construction Ltd Versus Pushpa Roche & Another |
High Court of Judicature at Madras |
27-02-2020 |
M/s. Hansa Enterprises, Rep by its Proprietrix Pinky Jain Versus The Principal Commissioner & Commissioner of Commercial Taxes & Others |
High Court of Judicature at Madras |
26-02-2020 |
Anuj Jain Interim Resolution Professional for Jaypee Infratech Limited V/S Axis Bank Limited & Others |
Supreme Court of India |
26-02-2020 |
Harish Jain Versus Haveli Restaurant & Resorts Ltd. Through its Managing Director, Jalandhar (Punjab) & Others |
National Company Law Appellate Tribunal |
24-02-2020 |
M/s. Sha Poosajee Samrathmull (HUF) rep by its Karta Mr.Champalal Jain, Chennai Versus Sha Ganeshmal Nathmal Jain & Others |
High Court of Judicature at Madras |
20-02-2020 |
M/s. Jain Farms Private Ltd., Rep.by its Managing Director Shri Mangalchand Jain, Bangalore Versus C. Muniyappa & Others |
High Court of Judicature at Madras |
19-02-2020 |
Arun Kumar Jain & Another Versus Bhagwant Singh Pabla & Another |
High Court of Delhi |
19-02-2020 |
M/s. Pankaj Trading Company Proprietor Mr. Manoj Jain & Others Versus National Insurance Company Ltd. Rajnandgaon Chhattisgarh |
National Consumer Disputes Redressal Commission NCDRC |
17-02-2020 |
M/s. Hitachi Power Europe GmbH, Represented by the Authorised Signatory of its Project Office, Chennai, Pravesh P. Jain Versus Income tax Settlement Commission Additional Bench, Chennai Ministry of Finance Department of Revenue & Others |
High Court of Judicature at Madras |
17-02-2020 |
National Insurance Co. Ltd. Versus Veena Jain |
Delhi State Consumer Disputes Redressal Commission New Delhi |
14-02-2020 |
Simple Jain Versus The Joint Director, The Directorate of Government Examination, Chennai & Another |
High Court of Judicature at Madras |
13-02-2020 |
Nenmal Jain Versus Preeti & Another |
High Court of Judicature at Madras |
11-02-2020 |
Narender Kumar Jain & Others V/S Life Insurance Corporation pf India, Haryana And Others |
National Consumer Disputes Redressal Commission NCDRC |
04-02-2020 |
M/s. Arvind Kumar Jain Versus Union of India |
High Court of Delhi |
30-01-2020 |
M/s. Alfred Berg & Co. (I) Pvt. Ltd., Rep. by its Director, Kamalesh K Jain & Another Versus TamilNadu State Rep by Senior Drugs Inspector, Villupuram Range I/c Cuddalore |
High Court of Judicature at Madras |
29-01-2020 |
Sachin V. Jain Versus State, by Inspector of Police CBI, Chennai |
High Court of Judicature at Madras |
29-01-2020 |
Atul Kumar Jain & Another Versus Shourya Towers Pvt. Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
27-01-2020 |
Pankaj Kumar Versus Praveen Jain |
High Court of Rajasthan Jaipur Bench |
27-01-2020 |
Shailendra K Jain & Another Versus State of Karnataka through Assistant Director of Factories, Hubballi |
High Court of Karnataka Circuit Bench At Dharwad |
22-01-2020 |
Navin Raheja Versus Shilpa Jain |
National Company Law Appellate Tribunal |
22-01-2020 |
D. Mahendra Kumar Jain V/S R. Damodaran & Others |
High Court of Judicature at Madras |
21-01-2020 |
S. Umedraj Jain Versus Sadasivam |
High Court of Judicature at Madras |
15-01-2020 |
Union of India Versus Oghadmal Hiralal Jain & Another |
High Court of Judicature at Bombay |
15-01-2020 |
Union of India Versus Narendra Ratanchand Jain & Another |
High Court of Judicature at Bombay |
13-01-2020 |
Prakash Chandra Jain Versus Director, Danish Grih Nir Sanstha MYDT |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
13-01-2020 |
The State of Maharashtra Versus Laxmichand Nagaji Jain & Others |
High Court of Judicature at Bombay |
13-01-2020 |
Hans Raj Jain Versus Election Commission of India |
High Court of Delhi |
13-01-2020 |
Union of India through, Deputy Chief Controller of Imports & Exports Versus Hukmichand Jain & Others |
High Court of Judicature at Bombay |
10-01-2020 |
Neeraj Jain & Co. Versus M/s. Unitech Limited & Others |
National Consumer Disputes Redressal Commission NCDRC |
08-01-2020 |
Arvind Jain Versus The Income Tax Officer, West Tambaram, Chennai & Another |
High Court of Judicature at Madras |
08-01-2020 |
Adesh Prakashchand Jain (Borudiya) Versus Harish Punamchand Une & Another |
In the High Court of Bombay at Aurangabad |
02-01-2020 |
Anant K. Jain Versus M/s. Ireo Pvt. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
02-01-2020 |
Munni Devi Kanwar & Others Versus Digamber Jain Bhawan & Others |
High Court of Judicature at Calcutta |
23-12-2019 |
Anil Kumar Jain & Others Versus Nexgen Infracon Private Limited |
National Consumer Disputes Redressal Commission NCDRC |
20-12-2019 |
Milap Devi Jain & Others Versus Bank of Baroda & Others |
Debts Recovery Appellate Tribunal at Allahabad |
18-12-2019 |
Ambika Jain & Others Versus Ram Prakash Sharma & Others |
High Court of Delhi |
16-12-2019 |
Rani Bhatia Versus Sadhna Jain & Another |
High Court of Delhi |
06-12-2019 |
P. Tarachand Versus Seshamal M. Jain & Others |
High Court of Karnataka |
04-12-2019 |
Ford. India Pvt. Ltd. Versus Uttamchand Jain & Others |
Chhatisgarh State Consumer Disputes Redressal Commission Raipur |
26-11-2019 |
A. Murugan & Others Versus M/s. Rainbow Foundation Ltd, Anoop Chand Jain, Chennai & Others |
High Court of Judicature at Madras |
26-11-2019 |
Champalal Kapoorchand Jain Versus M/s. Navyug Cloth Stores & Others |
High Court of Judicature at Bombay |
26-11-2019 |
M/s. Hallmark Capital Pvt. Ltd., Rep. by its Director, Anand Jain, T. Nagar, Chennai Versus The District Collector, Kanchipuram & Others |
High Court of Judicature at Madras |
26-11-2019 |
Akash Jain Versus The State of Telangana & Another |
High Court of for the State of Telangana |
18-11-2019 |
Sandeep Mehta, Director, Jain Housing & Constructions Limited, Chennai & Another Versus Rani Paul, Represented by her husband G. Paul Vijayarajan |
High Court of Judicature at Madras |
13-11-2019 |
Gouri Shankar Jain Versus Punjab National Bank & Another |
High Court of Judicature at Calcutta |
11-11-2019 |
Anila Jain Versus Emaar Mgf Land Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
08-11-2019 |
Suresh Kumar Jain & Others Versus Madanlal Jain & Others |
High Court of Judicature at Calcutta |
08-11-2019 |
Rahul Jain Versus Rave Scans Pvt. Ltd. & Others |
Supreme Court of India |
07-11-2019 |
Surender Kumar Versus M/s. Khandelwal Jain Society & Another |
High Court of Delhi |
31-10-2019 |
Reckitt Benckiser (India) P. Ltd V/S Surekhaben L. Jain and Others |
High Court of Delhi |
31-10-2019 |
Kashish Jain Versus The State (Govt. of NCT of Delhi) |
High Court of Delhi |
29-10-2019 |
Vinod Kumar Jain Versus U.T. Administration, through Secretary Engineering, Chandigarh & Others |
Central Administrative Tribunal Chandigarh Bench |
24-10-2019 |
Rajender @ Rajesh @ Raju; Raj Kumar @ Raju; Sharda Jain Versus State (Nct of Delhi) |
High Court of Delhi |
23-10-2019 |
M/s. Brijwasi Infratech Pvt. Ltd. Versus Vikas Jain |
High Court of Delhi |
18-10-2019 |
Ranvir Singh Versus Rajinder Kumar Jain |
High Court of Delhi |
17-10-2019 |
Sai Wellness, Represented by its Partner Manav Jain, Coimbatore Versus The Commissioner of Police, Gopalapuram, Coimbatore & Another |
High Court of Judicature at Madras |
14-10-2019 |
Chanchal Jain Versus State of Rajasthan |
High Court of Rajasthan Jodhpur Bench |
11-10-2019 |
Bhartiya Govansh Rakshan Sanvardhhan Parishad Through its authorized representative Dr. Vinod B. Kothari Jain Versus The State of Maharashtra & Others |
High Court of Judicature at Bombay |
10-10-2019 |
Parasmal Daulatram Jain Versus Rameshwar Rathanlal Karwa |
High Court of Judicature at Bombay |