Some PAST Judgements / Case Laws similar to H V FORESTS INDIA LIMITED
Last Checked Past / Closed Litigation On 18-04-2021 16:54
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| 12-03-2021 |
C.H. Venkata Narayana Reddy Versus The State of Karnataka, Department of Forests, Bengaluru & Others |
High Court of Karnataka |
| 01-03-2021 |
The Tamil Nadu Forest Department, Driver's Association, Represented by its State President, T. Jayakodi Versus Government of Tamil Nadu, Rep. by its Secretary to Government, Environment and Forests Department, Chennai & Another |
High Court of Judicature at Madras |
| 24-02-2021 |
Vasant Laxman Buran & Others Versus State of Maharashtra, through its Secretary, Dept. of Revenue and Forests, Mantralaya & Others |
In the High Court of Bombay at Nagpur |
| 16-02-2021 |
Rajib Kr. Das, IFS Versus The State of Assam, Through the Commissioner & Secretary to the Government of Assam Environment & Forests, Dispur & Another |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 14-01-2021 |
The Principal Chief Conservator of Forests (Planning & Development) Versus Suresh Mathew |
High Court of Kerala |
| 16-09-2020 |
Vinod O Jain Versus Union of India, rep. by its Secretary, Ministry of Environment, Forests and Climate Change, Inidra Paryavaran Bhawan, New Delhi & Others |
High Court of Judicature at Madras |
| 31-08-2020 |
The Principal Chief Conservator of Forests, Head of Department No.1, Chennai & Others Versus K. Vijayan |
High Court of Judicature at Madras |
| 05-05-2020 |
Dr. Abhijit Rabha, Principal Chief Conservator of Forest, Karbi Anglong Versus The Union of India, Represented by the Under Secretary to the Government of India, Ministry of Environment, Forests & Climate Change, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 06-03-2020 |
Ballarpur Industries Limited & Another V/S The State of Maharashtra, through Secretary, Department of Forests, Mantralaya |
In the High Court of Bombay at Nagpur |
| 27-02-2020 |
Charudatta & Another Versus The State of Maharashtra, through its Principal Secretary, Revenue & Forests Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
| 13-02-2020 |
Jesu Rethinam Versus The Union of India, Rep. by its Secretary to Government Ministry of Environment & Forests, New Delhi & Others |
High Court of Judicature at Madras |
| 12-02-2020 |
Bhima Shivram Salunke & Others Versus State of Maharashtra through Principal Secretary, Revenue and Forests Department & Others |
In the High Court of Bombay at Aurangabad |
| 04-02-2020 |
N. Mohan Versus State of Tamilnadu, Rep. by its Secretary, Forests Department, Chennai & Others |
High Court of Judicature at Madras |
| 31-01-2020 |
Giriraj Parikrama Sanrakshan Sansthan & Others Versus Department of Environment & Forests & Others |
National Green Tribunal Principal Bench New Delhi |
| 06-01-2020 |
Deputy Conservator of Forests, Chickmagalur & Others Versus K.R. Chandrashekhar |
High Court of Karnataka |
| 02-01-2020 |
M. Balakrishna Reddy, IFS, Shillong Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Environment & Forests & Climate Change, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 20-12-2019 |
Samarendra Das, IFS, East Agartala, West Tripura Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Environment & Forests, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 08-11-2019 |
Yasminbegum & Others Versus The State of Maharashtra, Through its Secretary, Department of Revenue & Forests & Others |
In the High Court of Bombay at Aurangabad |
| 07-11-2019 |
K. Raju Thomas Versus The Union of India, Represented by the Secretary to Government of India, Ministry of Environment, Forests & Climate Change, New Delhi & Others |
Central Administrative Tribunal Ernakulam Bench |
| 26-09-2019 |
Dr. Manimozhi Versus State of Tamil Nadu, Rep. by its Secretary, Environment & Forests, Chennai & Others |
High Court of Judicature at Madras |
| 08-08-2019 |
The State of Andhra Pradesh, Rep. by its Special Chief Secretary to Government Environment, Forests, Science & Technology Department, Secretariat, Guntur District & Others Versus R.V. Prakash |
High Court of Andhra Pradesh |
| 15-05-2019 |
Agrawal Graphite Industries & Another Versus Authorised Officer-Cum-Assistant Conservator of Forests |
High Court of Orissa |
| 30-04-2019 |
A. Sagaya Jacintha Versus Principal Chief Conservator of Forests & Others |
High Court of Judicature at Madras |
| 30-04-2019 |
S. Kannan Versus Principal Chief Conservator of Forests & Others |
High Court of Judicature at Madras |
| 12-04-2019 |
Ravendra Mohal Dayal, IFS (Retired) Versus Union of India, through the Secretary, Ministry of Enviroment, Forests & Climatic Changes, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
| 05-04-2019 |
X. Charles Ravi Versus The Principal Chief Conservator of Forests, (Head of Forest Force), Chennai & Others |
High Court of Judicature at Madras |
| 14-02-2019 |
M. Sundararaj Versus The Principal Secretary to Government, Environment & Forests (FR.8) Department, Secretariat, Chennai & Another |
High Court of Judicature at Madras |
| 04-02-2019 |
S. Chandrasekaran Versus The Principal Chief Conservator of Forests, Tamil Nadu Forest Department, Chennai & Another |
High Court of Judicature at Madras |
| 01-02-2019 |
The Principal Chief Conservator of Forests Versus G. Gunasekaran |
High Court of Judicature at Madras |
| 14-01-2019 |
Southern Plantations Ltd. Represented by Its Director, Dr. Joe Thomas Versus State of Kerala Rep. by Secretary, Department of Forests, Government of Kerala, Thiruvananthapuram & Others |
High Court of Kerala |
| 08-01-2019 |
Praveen Kakar & Others Versus Ministry of Environment & Forests & Others |
National Green Tribunal Principal Bench New Delhi |
| 19-12-2018 |
K.K. Ramesh Versus Government of India, Rep. by its Secretary, Ministry of Environment & Forests, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
| 11-10-2018 |
G.S. Rawat, IFS, Principal Chief Conservator of Forests & Chairman, Arasu Rubber Corporation Limited, Chennai Versus The Union of India, Rep. by The Secretary to Government, M/o Environment & Forest, New Delhi & Others |
Central Administrative Tribunal Madras Bench |
| 11-10-2018 |
Mohd. Yakub Pasha & Another Versus The Union of India, Rep. by its Principal Secretary, Ministry of Environment Forests & Others |
In the High Court of Judicature at Hyderabad |
| 04-10-2018 |
The Chief Conservator of Forests, Pune (T) & Another Versus Janabai Sonaba Sarpale |
High Court of Judicature at Bombay |
| 16-08-2018 |
Rajpal Singh Yadav Versus Ministry of Environment and Forests & Others |
National Green Tribunal Principal Bench New Delhi |
| 17-07-2018 |
R. Ramalekshmi Versus The State of Tamil Nadu, Represented by the Secretary, Environment & Forests Department, Chennai & Others |
High Court of Judicature at Madras |
| 18-06-2018 |
Meer Mubhashir Ali Versus The State of Telangana, rep.by its Prl. Secretary to Government, Environment, Forests, Science & Technology Department |
In the High Court of Judicature at Hyderabad |
| 03-05-2018 |
Tej Ram Manjhi Versus Union of India The Secretary, Ministry of Environment & Forests, Delhi & Others |
High Court of Chhattisgarh |
| 19-04-2018 |
Jaladi Sita Rama Koteswara Rao & Others Versus Government of Andhra Pradesh, Rep. by its Addl. Secretary, Energy, Forests, Environment & Others |
In the High Court of Judicature at Hyderabad |
| 04-04-2018 |
Shobhit Chauhan Versus Union of India, Through the Secretary, Ministry of Environment, Forests and Climate Change, New Delhi & Others |
National Green Tribunal Principal Bench New Delhi |
| 08-03-2018 |
Federation of Rainbow Warriors Versus The Deputy Conservator of Forests (North Goa Division) Forest Department & Others |
In the High Court of Bombay at Goa |
| 23-02-2018 |
E. Thillai Natarajan & Another Versus Govt. of Tamil Nadu, Rep. by Secretary to Government, Environment & Forests Department, Secretariat & Others |
Before the Madurai Bench of Madras High Court |
| 14-02-2018 |
Lalzawmliana & Others Versus State of Mizoram through the Principal Secretary-cum-Principal Chief Conservator of Forests, Mizoram, Aizawl & Others |
High Court of Gauhati |
| 13-02-2018 |
S.P. Muthuraman Versus Union of India Rep. by the Secretary to Government, Ministry of Environment and Forests, Government of India, Paryavaran Bhavan, New Delhi & Others |
National Green Tribunal Principal Bench New Delhi |
| 31-01-2018 |
M/s. P.G. Stone Crushing Industries, Randhisar Hill, District Churu through its Partner Jethmal Khatri Versus Union of India, to be served through the Inspector General of Forests, Paryavaran Bhawan, New Delhi & Others |
High Court of Punjab and Haryana |
| 15-01-2018 |
State of Kerala, Represented by The Chief Secretary to Government, General, Administration (Special C) Department, Government Secretariat & Others Versus Jupudi Prasad IFS, Conservator of Forests (Waiting For Posting), Office of The Chief Conservator of Forests, Thiruvananthapuram & Another |
High Court of Kerala |
| 08-12-2017 |
Paramanand Versus State of Maharashtra Through its Secretary Revenue & Forests Department Mantralaya & Others |
In the High Court of Bombay at Nagpur |
| 04-12-2017 |
The Principal Chief Conservator of Forests, Chennai & Another Versus T. Paramasivam |
High Court of Judicature at Madras |
| 16-11-2017 |
Agile Real Estate Private Limited Versus State of Maharashtra, Through the Ministry of Forests and Revenue, Through Office of Government Pleader (A.S.) & Others |
High Court of Judicature at Bombay |
| 02-11-2017 |
Ktunaxa Nation Council & Kathryn Teneese, on their own behalf & on behalf of all citizens of the Ktunaxa Nation Versus Minister of Forests, Lands & Natural Resource Operations & Glacier Resorts Ltd & Others |
Supreme Court of Canada |
| 30-10-2017 |
Lakshmanan Versus The Principal Chief Conservator of Forests, 'Panagal Building', Chennai |
High Court of Judicature at Madras |
| 28-07-2017 |
K. Mariswamy Versus The Principal Chief Conservator Of Forests Department Of Forest, Bangalore |
High Court of Karnataka |
| 02-06-2017 |
M.V.R.L.S. Ravikanth Versus The State of Andhra Pradesh, rep. by its Prl.Secretary, Envioronment, Forests, Science & Technology Department, Secretariat, Hyderabad & Others |
In the High Court of Judicature at Hyderabad |
| 05-04-2017 |
K. Murugadas Versus The Principal Chief Conservator of Forests,(Head of Department), Panagal Maaligai, Saidapet, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 23-02-2017 |
The Government of Tamil Nadu rep. by its Principal Secretary to Government Environment & Forests Department & Another Versus V. Naganathan IFS & Others |
High Court of Judicature at Madras |
| 21-02-2017 |
S. Mahendrakumar Versus The Principal Chief Conservator of Forests, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 03-02-2017 |
Vellai Versus The Conservator of Forests, Research, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 20-01-2017 |
C. Paramasamy Versus The Principal Chief Conservator of Forests & Others |
Before the Madurai Bench of Madras High Court |
| 18-01-2017 |
K. Susila Versus The Additional Chief Secretary to Government Environment & Forests Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 10-01-2017 |
Sri Narendra Debbarma Versus The State of Tripura, Represented by the Secretary to the Department of Forests & Others |
High Court of Tripura |
| 21-12-2016 |
New World Investment (P) Limited represented by its Director S. Sunilkumar Versus The State of Kerala represented by Secretary Forests & Wildlife Department & Others |
High Court of Kerala |
| 16-12-2016 |
S. Sivaraja Versus The Conservator of Forests Chennai Circle Chennai & Others |
High Court of Judicature at Madras |
| 08-12-2016 |
Shanthi Krishnan, Vice President, Kalakshetra Colony Welfare Association Rukmani Road Playground, Kalakshetra Colony, Chennai Versus The Union of India rep.by its Secretary to Government, Ministry of Environment and Forests & Others |
High Court of Judicature at Madras |
| 05-12-2016 |
The Principal Chief Conservator of Forests, Chennai & Others Versus K. Nagarajan (Deceased) & Others |
High Court of Judicature at Madras |
| 02-12-2016 |
S. Mani Versus The Principal Chief Conservator of Forests & Head of Forest Department, Saidapet, Chennai & Another |
High Court of Judicature at Madras |
| 01-12-2016 |
S. Murugan Versus The Government of Tamil Nadu, Rep. by the Secretary to Government, Environment & Forests Department & Others |
Before the Madurai Bench of Madras High Court |
| 18-10-2016 |
A. Dhakshanamoorthy Versus The Principle Chief Conservator of Forests, Panagal Building & Others |
High Court of Judicature at Madras |
| 27-09-2016 |
K. Ravi Versus The State of Tamil Nadu Rep. by the Secretary to Government, Environment & Forests, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 02-09-2016 |
J. Wilfred & Others Versus Ministry of Environment and Forests, Through the Principal Secretary & Others |
National Green Tribunal Principal Bench New Delhi |
| 05-08-2016 |
R. Vanaraj Versus The Principal Chief Conservator of Forests, Panagal Buildings, Saidapet, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 26-07-2016 |
R. Vanaraj Versus The Principal Chief Conservator of Forests, Panagal Buildings, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 20-07-2016 |
Bakulkumar Ravishankar Jani Versus Principal Chief Conservator of Forests & Others |
High Court of Gujarat At Ahmedabad |
| 19-07-2016 |
O. Jayarajan Versus Union of India, represented by its Secretary, Ministry of Environment and Forests, Paryavaran Bhawan, CGO Complex & Another |
Central Administrative Tribunal Ernakulam Bench |
| 21-06-2016 |
------ Versus Union of India, through its Secretary, Ministry of Environment & Forests & Others |
In the High Court of Bombay at Goa |
| 01-06-2016 |
N. Perumal Versus The Principal Chief Conservator of Forests & Head of Forest Force & Others |
High Court of Judicature at Madras |
| 31-05-2016 |
Jalbiradari & Another Versus Ministry of Environment & Forests, Through its Secretary & Others |
National Green Tribunal Principal Bench New Delhi |
| 04-05-2016 |
Raghuwar Dutt Tiwari & Another Versus Union of India, Ministry of Environment & Forests, Through its Secretary, New Delhi & Others |
National Green Tribunal Principal Bench New Delhi |
| 11-04-2016 |
Dr. Mrs. Aruna Basu Sarcar & Others Versus State of Tamil Nadu Rep. By Principal Secretary to Government Department of Environment and Forests Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 17-03-2016 |
State of Jammu and Kashmir Through the Conservator of Forests Versus M/s R.B. Jodha Mal & Co.(Pvt) Ltd., Through Sh. Joginder Lal Kuthiala, Managing Director, Canal Road, Jammu, near Toph Bridge & Others |
High Court of Jammu and Kashmir |
| 10-03-2016 |
Kanyakumari District Planters Association, Nagarcoil rep., by its Secretary & Others Versus The State of Tamil Nadu, rep., by the Commissioner & Secretary to Government, Forests & Fisheries Department, Chennai & Others |
High Court of Judicature at Madras |
| 24-02-2016 |
N.P. Sons Constructions Versus The Principal Chief Conservator of Forests & Others |
High Court of Judicature at Madras |
| 08-02-2016 |
In the Matter of: V.V. Minerals Represented by its Managing Partner, S. Vaikundarajan Tisaiyanvilai Versus Ministry of Environment, Forests & Climate Change, New Delhi & Others |
National Green Tribunal Southern Zone Chennai |
| 15-01-2016 |
Anuj Joshi & Another Versus Chief Conservator of Forests & Others |
Supreme Court of India |
| 03-12-2015 |
P. Periyasamy & Another Versus The Principal Chief Conservator of Forests, & Others |
Before the Madurai Bench of Madras High Court |
| 17-11-2015 |
Lucille D'souza & Another Versus Union of India, through the Ministry of Environment and Forests, Department of Environment, Forests & Wildlife, Government of India & Another |
In the High Court of Bombay at Goa |
| 14-10-2015 |
Supran Versus State of Kerala, represented by The Secretary To Government, Department of Forests & Others |
High Court of Kerala |
| 13-10-2015 |
The Principal Chief Conservator of Forests Tamil Nadu Forest Department Panagal Maaligai, Saidapet & Others Versus M/s. Gupta Exports represented by its Partner M.M. Gupta & Another |
High Court of Judicature at Madras |
| 01-10-2015 |
Subhash Versus State of Maharashtra ? Through the Principal Secretary and Officer on Special Duty (Appeals), Revenue & Forests Department & Others |
In the High Court of Bombay at Nagpur |
| 08-09-2015 |
Nain Singh Versus Union of India through the Secretary, Govt. of India, Ministry of Environment & Forests, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
| 02-09-2015 |
M/s. Penna Cement Industries Ltd. Versus The Principal Chief Conservator of Forests, Hyderabad & Others |
In the High Court of Judicature at Hyderabad |
| 28-08-2015 |
Mahadev Sitaram Sinai Kakodkar & Another Versus The Conservator of Forests, Government of Goa & Others |
In the High Court of Bombay at Goa |
| 17-08-2015 |
G. Thiagarajan Versus The Principal Secretary to the Government, Department of Environment and Forests & Others |
Before the Madurai Bench of Madras High Court |
| 31-07-2015 |
E.D. Prabhu Versus The Conservator of Forests cum Field Director, Sathyamangalam Tiger Sanctuary, Erode Circle, Erode & Another |
High Court of Judicature at Madras |
| 24-07-2015 |
The Chief Conservator of Forests, (Social Forestry), Madras & Another Versus Mir.Ziaudin |
High Court of Judicature at Madras |
| 13-07-2015 |
The Additional Chief Secretary to Government, Environment & Forests Department, Chennai & Another Versus V.T. Kandasamy, IFS., & Others |
High Court of Judicature at Madras |
| 10-07-2015 |
P. Suresh Versus The Principal Chief Conservator of Forests & Another |
High Court of Judicature at Madras |
| 09-07-2015 |
V. Palanivel Versus The State of Tamil Nadu, rep. by its Secretary to Government, Environment & Forests Department, Chennai & Others |
High Court of Judicature at Madras |
| 08-07-2015 |
K.S. Fazil Versus The Govt. of A.P., rep. by the Prl.Chief Conservator of Forests, Hyderabad & Another |
In the High Court of Judicature at Hyderabad |
| 18-06-2015 |
Jala Prabhu Das Versus The State of A.P., rep. by its Principal Chief Conservator of Forests & Others |
In the High Court of Judicature at Hyderabad |
