H S ESTABLISHMENTS PRIVATE LIMITED

Activity: Real Estate and Renting in Chandigarh.
Strike Off
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U70109CH2010PTC032642 		ROC
RoC-Chandigarh 		Incorporation Date
23-12-2010
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
032642 		Registration Date
23-12-2010 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
mrchechi21@rediffmail.com
Registered Address
HOUSE NO. 134, VILLAGE: BEHLANA, NEAR AIRPORT CHANDIGARH Chandigarh CH 160003 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to H S ESTABLISHMENTS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 22-03-2021 04:33
04-05-2020 M/s. Cognizant Technology Solutions India Pvt. Ltd., rep. by its Authorized Signatory Versus The Appellate Authority under Section 48(1) of the A.P. Shops & Establishments Act, 1988 & Others High Court of for the State of Telangana
14-02-2020 B.V. Viswanathan & Another Versus Deputy Commissioner of Labour (Minimum Wages) (Appellate Authority under the Tamil Nadu Shops & Establishments Act), Chennai & Another High Court of Judicature at Madras
28-11-2019 K.M. Chinnasamy & Others Versus The Inspector of Labour, Appointed under Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981, Erode & Others High Court of Judicature at Madras
28-11-2019 The Superintending Engineer, Vellore Electricity Distribution Circle, Tamil Nadu Generation and Distribution Corporation Limited, Vellore Versus The Inspector of Labour, Authority under the Industrial Establishments (Conferment of Permanent Status to Workmen) Act, Vellore & Others High Court of Judicature at Madras
04-11-2019 Mahindra Holidays & Resorts India Ltd., Rep., by its Vice President – Human Resources, Chennai & Another Versus Appellate Authority under Tamilnadu Shops and Establishments Act-1947, Special Deputy Commissioner of Labour, Teynampet, Chennai & Another High Court of Judicature at Madras
18-10-2019 Vitalo Plastics Solutions India Pvt. Ltd., Represented by its General Manager, Chennai & Another Versus The Deputy Labour Commissioner (Minimum Wages), (Appellate Authority under Tamil Nadu Shops and Establishments Act, 1947), Chennai & Another High Court of Judicature at Madras
24-04-2019 Race Course Circle, Vadodara Versus The Special Deputy Commissioner of Labour, (Appellate Authority under Tamil Nadu Shops and Establishments Act, 1947) Teynampet, Chennai & Another High Court of Judicature at Madras
25-09-2018 The Management of Indian Overseas Bank Ltd., Chennai Versus The Special Deputy Commissioner of Labour, (Appellate Authority under Tamil Nadu Shops & Establishments Act), Chennai & Another High Court of Judicature at Madras
13-06-2018 All Bank Appraisers' Federation, Tamil Nadu, Rep. by its General Secretary, K. Vijayarangan, Cuddalore Versus The Inspector of Labour, Authority under the Tamilnadu Industrial Establishments (Conferment of Permanent status Workmen) Act, 1981, Salem & Another High Court of Judicature at Madras
10-02-2017 The Manager, The Poompuhar Shipping Corporation Ltd., Kanyakumari Ferry Service, Rep.by its present Manager, Kanyakumari & Another Versus The Labour Inspector, Nagercoil, Authority under the Tamilnadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981 & Others Before the Madurai Bench of Madras High Court
10-02-2015 The Management, A.2823 Thirunagar Co-operative Urban Credit Society Limited, Madurai Versus The Appellate Authority under the Tamil Nadu Shops and Establishments Act, (Deputy Commissioner of Labour), Madurai & Another Before the Madurai Bench of Madras High Court
02-12-2014 South Indian Bank Ltd., represented by its Managing Director & CEO & Another Versus The Deputy Commissioner of Labour Authority under the Tamil Nadu Shops & Establishments Act & Another Before the Madurai Bench of Madras High Court
17-09-2012 P.N. Writer & Co. Rep. by its General Manager Versus The Special Deputy Commissioner of Labour, Appellate Authority, (Under the Tamil Nadu Shops and Establishments Act, 1947) & Another High Court of Judicature at Madras
07-06-2012 The Management S.P(Spl.)90 Viswanathan Primary Agricultural Co-operative Bank,' Versus The Appellate Authority under the Tamilnadu shops and Establishments Act, (The Deputy Commissioner of Labour) & Another Before the Madurai Bench of Madras High Court
31-10-2011 The Special Officer, Salem Cooperative Sugar Mills Versus The Deputy Chief Inspector of Factories, authority under the Tamil Nadu Industrial Establishments (Conferment of Permanent Status) Act, 1981 & Another High Court of Judicature at Madras
15-09-2011 Hyderabad Co-Operative Central Trading Society Ltd., Hyderabad Versus The Second Appellate Authority Under Section 48(3) Of The A.P. Shops And Establishments Act, 1988 And Deputy Commissioner Of Labour, Hyderabad & Others High Court of Andhra Pradesh
26-08-2011 National Textile Corporation (APKK&N) Limited. Versus The Authority under Shops and Establishments Act, 1988 and Deputy Commissioner of Labour (FAC), Anantapur & Another High Court of Andhra Pradesh
03-08-2011 The Management, rep. by Special Officer, Agricultural Co-operative Bank Ltd. Versus The Appellate Authority under the Tamil Nadu Shops and Establishments Act & Another Before the Madurai Bench of Madras High Court
02-08-2011 The Management, Co-operative Bank, Pallathur Versus The Appellate Authority under Section 41 of Tamil Nadu Shops and Establishments Act, Deputy Commissioner of Labour & Another Before the Madurai Bench of Madras High Court
07-07-2011 The Special officer Versus The Appellate Authority, under the Tamil Nadu Shops and Establishments Act & Another Before the Madurai Bench of Madras High Court
15-12-2010 The Special Officer, Urban Co-operative Bank Ltd Versus The Appellate Authority Under Sec 41 of Tamilnadu Shops and Establishments Act & Another Before the Madurai Bench of Madras High Court
22-11-2010 The Management, Varaganeri Co-operative Bank Limited, Tiruchirappalli Versus The Appellate Authority under Tamil Nadu Shops and Establishments Act, (Deputy Commissioner of Labour) Tiruchirappalli & Another High Court of Judicature at Madras
21-01-2010 The Management of Tiruchirappalli Agricultural Producers Co-operative Marketing Society Limited, Rep. By its Special Officer Versus The Deputy Commissioner of Labour (Authority under the Tamil Nadu Shops and Establishments Act 1981) & Another High Court of Judicature at Madras
12-11-2009 The Management of Tamilnadu Mercantile Bank Ltd., rep.by its Chairman Versus The Appellate Authority under The Tamil Nadu Shops and Establishments Act, Tirunelveli & Another Before the Madurai Bench of Madras High Court
02-02-2009 B K Singh Versus Appellate Authority Under Mp Shops And Establishments Act.Assistant Labour Commissioner High Court of Chattisgarh
23-01-2009 Tamilnadu Mercantile Bank Limited rep. By its Chairman Versus The Deputy Commissioner (Labour) (Appellate Authority under the Tamil Nadu Shops and Establishments Act) & Another High Court of Judicature at Madras
30-07-2008 The Management Salem District Consumers Co-Operative Whole- Sale Stores Ltd. Salem Versus The Inspector of Labour Authority under T.N. Industrial Establishments, Salem & Others High Court of Judicature at Madras
30-07-2008 The Management of Tamil Nadu Civil Supplies Corporation Ltd. Versus Inspector Of Labour [Authority Under The Industrial Establishments [Conferment Of Permanent Status To Workmen] & Others High Court of Judicature at Madras
29-07-2008 The Pulimeru Large Scale Cooperative Society Ltd. & Another Versus The Authority appointed Under Section 48 of the A.P. Shops and Establishments Act 1988 & Assistant Commissioner of Labour & Another High Court of Andhra Pradesh
09-06-2008 N. Mohammed Mohideen Sahana Versus The Deputy Commissioner of Labour (Inspection) (Beedi and Cigar Establishments High Court of Judicature at Madras
17-12-2007 The Management of Praxair Limited Versus The Deputy Commissioner of Labour (Minimum Wages) (Appellate Authority under Tamil Nadu Shops & Establishments Act 1947), Chennai 600 006 & Others High Court of Judicature at Madras
12-09-2007 The Special Officer, 0.574, Arumugamangalam Primary Agricultural Co-operative Bank Ltd Versus Deputy Commissioner of Labour, Appellate Authority, (Tamil Nadu Shops and Establishments Act 1947)Tirunelveli & Another Before the Madurai Bench of Madras High Court
25-07-2007 P. Manohar Reddy versus Appellate Authority Under Section 53 of The A.P. Shops And Establishments Act And Assistant Commissioner Of Labour And Others. High Court of Andhra Pradesh
15-06-2007 The Management Elumalai Primary Agricultural Co-operative Bank, Elumalai, Peraiyur(TK) Madurai District, through its Special officer Versus The Appellate Authority under the Tamil Nadu Shops and Establishments Act, (The Deputy Commissioner of Labour)& Another Before the Madurai Bench of Madras High Court
13-06-2007 R. Pandian Versus Appellate Authority under the Tamil Nadu Shops & Establishments Act, Madurai & Another Before the Madurai Bench of Madras High Court
11-06-2007 Zulash Clearing & Shipping Agency Versus Chairman, Railway Goods Clearing and Forwarding Establishments Labour Board & Others High Court of Judicature at Bombay
22-01-2007 I.K. Lodi Versus The Appellate Authority under Tamil Nadu Shops & Establishments Act & Another High Court of Judicature at Madras
20-12-2006 Vasavi Cooperative Urban Bank Limited, Head Office Malakapet Hyderabad Versus The Authority Appointed under Section 48 (1) of A.P. Shops & Establishments Act & Others High Court of Andhra Pradesh
23-08-2006 Landmark Establishments (Pvt.)Ltd. Versus Gauhati Municipal Corporation High Court of Assam
31-03-2004 Madurai District Pandiyan Consumer Co-operative Wholesale Stores Limited, Madurai, rep. by its Secretary, Madurai Versus The Deputy Commissioner of Labour (Appellate Authority under Tamil Nadu Shops and Establishments Act), 5/2, Kooturavu Maligai, Indra Nagar, Anna Nagar East, Madurai 625 020 and another High Court of Judicature at Madras
06-01-2004 The Hyderabad Co-operative Trading Society Ltd. Versus The Authority Under A.P. Shops and Establishments Act & Others High Court of Andhra Pradesh
14-11-2003 The Management of Melur Co-operative Urban Bank Limited, 317, Alagar Koil Road, Melur-625 106, Madurai District Versus The Deputy Commissioner of Labour (Appellate Authority under Tamil Nadu Shops and Establishments Act), 5/2, Kutturavu Malligai, Indira Nagar, Anna Nagar East, Madurai-29 and two others High Court of Judicature at Madras
09-10-2001 Management of Lakshmi Vilas Bank Limited Karur Versus Appellate Authority Under Section 41(2) of The Tamil Nadu Shops and Establishments Act (Deputy Commissioner of Labour), Salem and Another High Court of Judicature at Madras
15-06-2001 HINDUSTAN COCA-COLA BEVERAGES (P) LTD. VERSUS AUTHORITY UNDER A.P. SHOPS AND ESTABLISHMENTS ACT, 1988 High Court of Andhra Pradesh
23-03-2001 HINDUSTAN COCA-COLA BEVERAGES PRIVATE LIMITED, AREA GENERAL MANAGER VERSUS AUTHORITY UNDER SECTION 48 (1) OF THE A. P. SHOPS AND ESTABLISHMENTS ACT, 1988-CUM-THE ASSISTANT COMMISSIONER OF LABOUR High Court of Andhra Pradesh
19-01-2001 N. Madhavan Versus Dy. Commissioner of Labour (Appellate Authority Under The Tamil Nadu Shops and Establishments Act, 1947), Coimbatore and Another High Court of Judicature at Madras
17-10-2000 Kulandaivelu K Versus Appellate Authority Under Tamil Nadu Shops and Establishments Act, 1947 and Another High Court of Judicature at Madras
16-02-2000 Chundru Ammanna Versus The Authority Under A.P. Shops And Establishments Act (1988) & Another High Court of Andhra Pradesh
22-06-1998 Kothari (Madras) Ltd., Now Known As Kothari Industrial Corporation Limited, Fertilizer Division, Madras Versus The Appellate Authority Under The Tamil Nadu Shops And Establishments Act (Dy. Commissioner Of Labour) Coimbatore & Another High Court of Judicature at Madras
19-12-1997 The Management, Agricultural Research Station, Tamil Nadu Agricultural University, Velayuthapuram, Kovilpatti Vs. Commissioner of Labour (Authority Under Sec. 51 of The Tamil Nadu shops and establishments Act, 1947) Labour welfare Board Buildings. D.M.S. Compound, Madras and another High Court of Judicature at Madras
29-01-1996 Management of Air France Versus Deputy Commissioner of Labour (Appeals), Madras (Appellate Authority Under The Tamil Nadu Shops and Establishments Act, 1948) and Others High Court of Judicature at Madras
17-09-1993 Rajendra Kumar Soni Versus Authority Under Sec. 20 of Rajasthan Shops & Commercial Establishments Act & Others High Court of Rajasthan Jaipur Bench
20-09-1985 Dipti Kumar Basu Versus Chief Inspector (Shops & Establishments) High Court of Judicature at Calcutta
31-01-1984 D.S.Vasavada, Vice President, G.R.C.Employees Union Versus Chief Inspector Bombay Shops And Establishments Act High Court of Gujarat At Ahmedabad
04-11-1982 The Management of Kalpana Textiles, 185 Palace Road, Madurai Versus The Additional Commissioner for Work, mens ompensation, Madurai (Appellate Authority under the Tamil Nadu Shops and Establishments Act, 1947) & Another High Court of Judicature at Madras
28-03-1980 Bayer (India) Ltd. Bombay by P.W. Pawaskar, & Others Versus The Appellate Authority under Section 41 of the A.P. Shops & Establishments Act, & Asst. Commissioner of Labour, Hyderabad & Others High Court of Andhra Pradesh
25-09-1973 Silver Jubilee Tailoring House and Others Versus Chief Inspector of Shops and Establishments and Another Supreme Court of India
25-05-1964 West Coast Weaving Establishments Versus State of Kerala High Court of Kerala
05-09-1960 Pathak D V Inspector Shops And Establishments Versus Ramchandra High Court of Madhya Pradesh
10-10-1956 Babajan Versus Inspector of Shops And Establishments, Bangaloee City Area High Court of Karnataka
25-03-1952 Matrumal Sharma Versus Chief Inspector of Shops and Commercial Establishments High Court of Judicature at Allahabad



Directors
DIN Name Since
03306247 SARAVPREET KAUR 23-12-2010
00689935 HARBANS SINGH 23-12-2010

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