H R V INTERNATIONAL PRIVATE LIMITED

Activity: Business Services in Uttar Pradesh.
Amalgamated
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74899UP1993PTC057665 		ROC
RoC-Kanpur 		Incorporation Date
22-03-1993
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
057665 		Registration Date
22-03-1993 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
27-09-2017
Last Balance Sheet Date
31-03-2017



Financials
Authorized Capital
Rs. 150,00,000
Paid Up Capital
Rs. 80,21,250



Contact Information
E-Mail Address
companyservices11@gmail.com
Registered Address
H-1/4,KRISHNA PURAM G.T. ROAD ,HARJINDER NAGAR KANPUR Kanpur UP 208007 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to H R V INTERNATIONAL PRIVATE LIMITED

Last Checked Past / Closed Litigation On 16-10-2021 20:49
23-09-2021 M/s. Videocon Industries Ltd. (Formerly Known As Videocon International Ltd.) (Videocon Narmada Glass) Ahmednagar Versus Oriental Insurance Co. Ltd., Divisional Manager, Ahmednagar National Consumer Disputes Redressal Commission NCDRC
22-09-2021 Darshan Jitendra Jhaveri Versus Commissioner of Income Tax (International Taxation) & Others High Court of Judicature at Bombay
16-09-2021 Tapas Kumar Basak Versus Assistant Director of Income Tax, International Taxation-II & Others High Court of Judicature at Calcutta
08-09-2021 M/s. Pyramid Saimira Productions International Limited, Rep by its Director, N. Narayanan & Others Versus M/s. Raajkamal Films International, Represented by its Partner, S. Chandrahasan & Others High Court of Judicature at Madras
01-09-2021 Cairn India Ltd., (Formerly Known as Cairn Energy India Private Limited), Rep.by its Authorised Signatory, Navin Jain Versus Deputy Director of Income Tax-I, (International Taxation) Chennai High Court of Judicature at Madras
31-08-2021 Dr. Sreedhar S Mayavan & Others Versus M/s. LifeCell International Private Limited, Represented by Authorised Signatory, D. Mahesh High Court of Judicature at Madras
27-08-2021 Narangs International Hotels Private Limited Versus Delhi International Airport Limited High Court of Delhi
25-08-2021 BLS International Services Limited Versus M/s. Digicall Global Private Limited High Court of Delhi
19-08-2021 Cairn India Ltd., (Formerly known as Cairn Energy India Private Limited) Represented by its Authorised Signatory, Navin Jain Versus Deputy Director of Income Tax, (International Taxation) High Court of Judicature at Madras
19-08-2021 A.M. Gopalan, Rep. by Power Agent V.C. Praveen Versus Eros International Media Limited, Mumbai High Court of Judicature at Madras
18-08-2021 Times Travel (UK) Ltd. Versus Pakistan International Airline Corporation United Kingdom Supreme Court
10-08-2021 M/s. Cornerstone School of International Studies Pvt. Ltd. Rep. By its Managing Director, Christopher John Versus Union of India, Rep. by Secretary, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
10-08-2021 SRK International CBSE School (Affiliated to CBSE) Rep. by its Correspondent Versus The Central Board of Secondary Education, Rep. by its Secretary & Others High Court of Judicature at Madras
05-08-2021 Ashish Patel Versus Edubridge International School Wadilal A Patel Marg, (through the Principal) & Others High Court of Judicature at Bombay
27-07-2021 P. Tanveer Ahmed & Another Versus The Authorised Officer, M/s. Bank of Baroda, International Business Branch, Chennai High Court of Judicature at Madras
13-07-2021 Frost International Limited & Others Versus Punjab National Bank High Court of Delhi
07-07-2021 M/s. International Maritime Academy, Rep. by its Managing Director, J. Senthil Kumar Versus The Korattur Panchayat Board, Rep. by its President, Poonamallee Panchayat Union High Court of Judicature at Madras
24-06-2021 M/s. ARS Steels & Alloy International Pvt. Ltd., Rep. By its Deputy Director: N. Prabu Versus The State Tax Officer, Group – I, Inspection, Intelligence – I, Chennai High Court of Judicature at Madras
23-06-2021 M/s. K.I. International Limited, Represented by its Director Vinod Kothari Versus The Commissioner of Customs (Appeal-II), Chennai & Others High Court of Judicature at Madras
22-06-2021 First Choice International, Rep., by its Partner, R. Kesavaram Versus The Commissioner of Customs, Customs House, Chennai & Others High Court of Judicature at Madras
17-06-2021 M/s. Aabis International, Rep. by its Managing Partner Riyas N.I Versus The Commissioner of Customs Chennai Customs II Commissionerate Customs & Another High Court of Judicature at Madras
16-06-2021 Bhadra International (India) Pvt. Ltd., Rep. by its General Manager – HR A-9, Chennai Versus Union of India, Rep. by Secretary to Government, Ministry of Civil Aviation, New Delhi & Others High Court of Judicature at Madras
11-06-2021 Jayalakshmi Versus M/s. Transystem Logistics International (P) Ltd., Karnataka & Another High Court of Karnataka
28-04-2021 Watanmal Boolchand & Co., Ltd.,(a body corporate established under the laws of Hong Kong, Rep., by its Authorised Representative, M/s. C. Ramaswamy & B. Srinivasan, Chartered Accountants, N.S. Sriram Versus The Assistant Director of Income Tax, International Taxation-II, Nungambakkam & Others High Court of Judicature at Madras
23-04-2021 International Insurance Company of Hanover Ltd. Versus Burnett or Grant United Kingdom Supreme Court
22-04-2021 ADM International Sarl A One Business Centre, L Piece 3 & Others Versus Sunraja Oil Industries Private Limited Rep. by its Managing Director K. Gandhi Rajan & Others High Court of Judicature at Madras
15-04-2021 Ambalal Sarabhai Enterprises Limited Versus International Asset Reconstruction Company Private Limited & Another Debts Recovery Appellate Tribunal At Mumbai
07-04-2021 Victoria International Container Terminal Limited Versus Lunt High Court of Australia
25-03-2021 Vasavi Clubs International Rep by its International Secretary & Others Versus Gella Krishna Veni High Court of for the State of Telangana
25-03-2021 Vasavi Clubs International Rep by its International Secretary & Others Versus Gella Krishna Veni High Court of for the State of Telangana
22-03-2021 Samsung Electronics Co. Ltd., C/o Samsung India Electronics Pvt. Ltd., Haryana Versus ACIT, International Taxation - 3(1)(2), New Delhi Income Tax Appellate Tribunal Delhi
09-03-2021 The Commissioner of Income Tax, Chennai Versus M/s. Scope International Pvt. Ltd., Chennai High Court of Judicature at Madras
03-03-2021 Tarun International Ltd. Versus Vikram Bajaj (Rp For Anil Special Steel Industries Ltd) & Others National Company Law Appellate Tribunal
02-03-2021 M/s. DMJ Exports, Represented by its Partner M.Dhandapani, Tirupur District Versus M/s. UPK International, Proprietrix Mrs. K. Yumarani, Represented by its Power Holder M. Kalimuthu, Tirupur District & Others High Court of Judicature at Madras
01-03-2021 J & P Sand & Aggregates International Pvt. Ltd., Kizhakkambalam, Represented by Its Managing Director, Peter John Versus State of Kerala, Represented by Its Chief Secretary to Government, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
19-02-2021 Rajeswari Iyer, Rep. by Power of Attorney, Sumithra Ravichandran Versus The Income Tax Officer, (International Taxation)-1 (2), Chennai High Court of Judicature at Madras
18-02-2021 The Special Tahsildar, Land Acquisition, International Airport, Pallimukku, Thiruvananthapuram Versus Chandramathy & Others High Court of Kerala
16-02-2021 International Car & Motors Limited Versus Shyam Sunder Sen & Others National Consumer Disputes Redressal Commission NCDRC
12-02-2021 The International Association For Protection of Intellectual Property (India Group) Versus Union of India Supreme Court of India
12-02-2021 The International Association For Protection of Intellectual Property (India Group) Versus Union of India Supreme Court of India
02-02-2021 Manu Nair, Proprietor, Pearl International, Ernakulam Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala, Ernakulam & Others High Court of Kerala
02-02-2021 Ayangaran Film International Media Pvt. Ltd. & Others Versus S. Venmathi & Others High Court of Judicature at Madras
29-01-2021 Racksapce US, Inc., (W)Mumbai Versus Deputy Commissioner of Income Tax, International Taxation 4(1)(1), Mumbai Income Tax Appellate Tribunal Mumbai
27-01-2021 Dell India Private Limited (Now Dell International Services India Private Limited), Represented herein by its Tax Director, Amit Gupta, Bangalore Versus The Joint Commissioner of Income Tax, Bangalore & Another High Court of Karnataka
27-01-2021 Dell India Private Limited (Now Dell International Services India Private Limited), Represented herein by its Tax Director, Amit Gupta, Bangalore Versus The Joint Commissioner of Income Tax, Bangalore & Another High Court of Karnataka
25-01-2021 M/s. Palpap Ichinichi Software International Limited, Rep. by its Chairman cum CEO Senthilkumar, Chennai & Another Versus The Assistant Director High Court of Judicature at Madras
25-01-2021 M/s. Best Mega International, Rep. by its Propreitor Rajes Khetterpal Versus The Commissioner of Customs (Gr.5), Chennai II Commissionerate, Chennai & Others High Court of Judicature at Madras
25-01-2021 M/s. Lifecell International Private Limited, Represented by S. Abhaya Kumar Srisrimal Versus Assistant Commissioner of Income Tax Corporate Circle – 4(1) (“AO”) & Another High Court of Judicature at Madras
22-01-2021 The Manager, Life Valley International School, Kottayam & Others Versus The State of Kerala, Rep. by The Secretary to Government, General Education Department, Secretariat, Thiruvananthapuram & Others High Court of Kerala
19-01-2021 Tamilnadu Road Sector Project II, Represented by Project Director, Chennai Versus M/s. IRCON International Ltd. & Sumber Mitra Jaya (J.V.), New Delhi & Another High Court of Judicature at Madras
19-01-2021 Tamilnadu Road Sector Project II, Highways Department Represented by Project Director, Chennai Versus M/s.IRCON International Ltd. And Sumber Mitra Jaya (J.V.) Palika Bhavan, New Delhi & Another High Court of Judicature at Madras
19-01-2021 Tamilnadu Road Sector Project II, Highways Department Represented by Project Director, Chennai Versus M/s.IRCON International Ltd. And Sumber Mitra Jaya (J.V.) Palika Bhavan, New Delhi & Another High Court of Judicature at Madras
15-01-2021 Lite Bite Foods Private Limited, Represented by Its Authorized Representative Neerav Bhatnagar Versus Airports Authority of India Calicut International Airport, Kerala, Through Airport Director & Another High Court of Kerala
14-01-2021 JIS International Exports Pvt. Ltd., Represented by Managing Director, Dominic Sebastian Versus State of Kerala, Represented by Secretary to Industries & Commerce, Thiruvananthapuram & Others High Court of Kerala
13-01-2021 Shailendra Sharma Director of R & M International Pvt. Ltd. Versus Ercon Composites National Company Law Appellate Tribunal
08-01-2021 Faiza Hameed Versus The Income Tax Officer, International Taxation, Ward-1(2), Chennai Income Tax Appellate Tribunal Chennai
05-01-2021 Delhi International Airport Limited Versus Airport Authority of India & Another High Court of Delhi
23-12-2020 M/s. B.S. Medical International Versus Metro Railway, Kolkata & Others High Court of Judicature at Calcutta
23-12-2020 Indus International School Division of M/s. Indus Trust Billapura Cross, Represented by Group CEO Lt. Gen Arjun Ray (Retd), Bengaluru Versus M.A. Cariappa, Proprietor Jessicaa Gensets High Court of Karnataka
10-12-2020 M/s. Unicorn Maritimes (India) Private Limited, Rep. by Its Director, Arul Augustin Joseph, Chennai Versus Valency International Trading Pvt. Limited, Rep. by its Director, Singapore & Others High Court of Judicature at Madras
27-11-2020 Mumbai International Airport Limited Versus Airports Authority of India & Another High Court of Delhi
27-11-2020 Mumbai International Airport Limited Versus Airports Authority of India & Another High Court of Delhi
18-11-2020 Narinder Bhushan Aggarwal Versus Little Bee International Pvt. Ltd & Another National Company Law Appellate Tribunal
29-10-2020 International Asset Reconstruction Co Pvt Ltd. Versus Ambalal Sarabhai Enterprises Limited & Another High Court of Judicature at Bombay
29-10-2020 Ram Ratna International Versus Union of India & Others High Court of Judicature at Bombay
21-10-2020 M/s. International Corporation Versus Export Credit Guarantee Corporation of India Ltd. National Consumer Disputes Redressal Commission NCDRC
14-10-2020 K.I. (International) Limited, Versus LSS Ocean Transport DMCC, Represented by its Authorised Signatory High Court of Judicature at Madras
09-10-2020 M/s.Redington Distribution Pvt. Ltd., Rep. By its Director, Raj Shankar Versus Deputy Commissioner of Income Tax, International Taxation Circle-2(1), Chennai, Tamil Nadu & Another High Court of Judicature at Madras
06-10-2020 Director of Income-Tax, International Taxation, Bangalore Versus Intel Capital (Cayman) Corporation, Bangalore High Court of Karnataka
06-10-2020 Tvl. Rising International Co., Rep. by Its Proprietor, B. Kailashkumar Versus Commissioner of Central GST & Central Excise, Bibikulam & Others Before the Madurai Bench of Madras High Court
01-10-2020 Bhilai Steel Plant Steel Authority of India Limited Through Its Chief Executive Officer, Chhattisgarh & Another Versus International Commerce Limited Through Its Managing Director Mr. Shri Kumar Lakhotiya, Chhattisgarh High Court of Chhattisgarh
22-09-2020 Elite International Pvt. Ltd., Mumbai Versus United India Insurance Co. Ltd., Chennai & Another National Consumer Disputes Redressal Commission NCDRC
15-09-2020 Lindsay International Private Limited & Others Versus Laxmi Niwas Mittal & Others High Court of Judicature at Calcutta
09-09-2020 Pichaikaran Versus I.C.L. International Ltd., Dheen Buildings, Chennai & Others High Court of Judicature at Madras
08-09-2020 Ambalal Sarabhai Enterprises Ltd. Versus International Asset Reconstruction Co. Pvt. Ltd. & Another Debts Recovery Appellate Tribunal At Mumbai
07-09-2020 Karle International Private Ltd. Versus Assistant Commissioner of Income-Tax Reserve Bank of India Bangalore High Court of Karnataka
27-08-2020 M/s. Web International Cargo Ltd., Rep. by its proprietor Srinivas P. Bhat Versus M/s. Magnum Logistics Ltd., Rep. by its Director, Jayaram High Court of Karnataka
26-08-2020 Huawei Technologies (UK) Co Ltd. & Another Versus Unwired Planet International Ltd. & Another United Kingdom Supreme Court
24-08-2020 The Director of Income-Tax International Taxation, Bangalore & Another Versus The Executive Engineer, M/s. Bangalore Water Supply & Sewerage Board, Bangalore & Another High Court of Karnataka
20-08-2020 M/s. Life Cell International Private Limited, Represented by its Company Secretary D. Mahesh, Chennai Versus Vinay Katrela High Court of Judicature at Madras
03-08-2020 International Flavours Fragrances India Pvt Ltd Represented by its Director P.Ramprasad Chennai Versus The Joint Commissioner, Chennai & Others High Court of Judicature at Madras
22-07-2020 Director of Income Tax-II (International Taxation) New Delhi & Another Versus M/s. Samsung Heavy Industries Co. Ltd. Supreme Court of India
17-07-2020 Paras International Exports Versus Export Credit Guarantee Corporation of India Limited Delhi State Consumer Disputes Redressal Commission New Delhi
17-07-2020 ICICI Lombard General Insurance Company Ltd. Versus Delhi International Airport Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
09-07-2020 Ishwar Chand Goel & Others Versus Shree Ambica International Food Pvt Limited & Others High Court of Delhi
29-06-2020 Coromandel International Ltd. (Earlier Known As Coromandel Fertillisers Ltd.) Through its Authorized Representative, Vishakhapatnam & Others Versus Kamrubai & Others National Consumer Disputes Redressal Commission NCDRC
26-06-2020 IRCON International Ltd. Versus M/s. Meumal Athwani High Court of Judicature at Calcutta
23-06-2020 M/s. Angelique International Limited Versus Public Electricity Corporation & Others High Court of Delhi
12-06-2020 Aberdeen Asia Pacific Including Japan Equity Fund Versus Deputy Commissioner of Income Tax (International Taxation)-1(1)(1) & Another High Court of Judicature at Bombay
10-06-2020 Director of Income-Tax, International Taxation Versus M/s. Sasken Communication Technologies Ltd. High Court of Karnataka
10-06-2020 Hotel Nikhil Sai International Bar & Restaurant Versus Assistant Commissioner ST Audit & Another High Court of for the State of Telangana
09-06-2020 Ircon International Limited Versus Government of Andhra Pradesh rep by its Chief Engineer High Court of for the State of Telangana
05-06-2020 Lindsay International Private Limited & Others Versus Laxmi Niwas Mittal & Others High Court of Judicature at Calcutta
05-06-2020 Sun Pharma Laboratories Limited Versus BDR Pharmaceuticals International Pvt. Ltd. & Another High Court of Delhi
01-06-2020 Sri Vinayaka Caterors & Consultants, Partnership Firm, Represented by its Partners, K. Eshwar Versus The Executive Warden, International Hostels, Anna University, Chennai & Others High Court of Judicature at Madras
19-05-2020 M/s. Shriram Capital Limited, A Limited Company represented by its Vice-President, N. Mani Versus The Director of Income Tax, (International Taxation) & Another High Court of Judicature at Madras
04-05-2020 Bhansali Productions Pvt.Ltd. Versus Eros International Medial Ltd. & Others High Court of Judicature at Bombay
01-05-2020 M/s. Inter Ads Exhibition Pvt. Ltd. Versus Busworld International Cooperatieve Vennootschap Met Beperkte Anasprakelijkheid High Court of Delhi
30-04-2020 Banyan Tree Growth Capital L.L.C. Versus Axiom Cordages Limited (Previously Known as Axion Impex International Ltd.) & Others High Court of Judicature at Bombay
28-04-2020 Flemingo Travel Retail Limited, Having Registered Office at Turbhe, Navi Mumbai, Represented by Its Authorised Signatory Nixon Varghese Versus Kannur International Airport Limited, Mattannur, Represented by Its Managing Director & Another High Court of Kerala



Directors
DIN Name Since
06703429 SHIV NARAIN AGARWAL 01-10-2013
06482974 MOHIT GARG 26-11-2013

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