Some PAST Judgements / Case Laws similar to H R PRODUCTS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 11-06-2022 04:31
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29-04-2022 |
Mercuria Energy Trading PTE Ltd. Versus Image Mine Products Pvt. Ltd. |
High Court of Gujarat At Ahmedabad |
25-04-2022 |
Haris Marine Products Versus Export Credit Guarantee Corporation (ECGC) Limited |
Supreme Court of India |
23-03-2022 |
Halonix Technologies Private Limited, Gautam Budh Nagar(UP), Rep. by its Constituted Attorney Shashwat Gaur Versus Cema Electric Lighting Products India Pvt. Ltd., Adyar |
High Court of Judicature at Madras |
16-03-2022 |
Md. Akhtarul Islam Laskar Versus M/s. National Food Products & Others |
High Court of Gauhati |
11-03-2022 |
The Managing Director, CEESI Food Products Private Ltd., Kalady Versus Abdul Rahman & Others |
High Court of Kerala |
02-03-2022 |
M/s. Maruti Quality Products Pvt. Ltd, Rep. By Its Commercial Manager Of Assam, Sri Parag Lohia, Assam & Another Versus State of Assam Rep. By The Pp, Assam & Another |
High Court of Gauhati |
11-02-2022 |
Bharat Petroresources Limited Versus JSW Ispat Special Products Limited |
High Court of Delhi |
31-01-2022 |
Gul Raj Bhatia, Director of M/s. Pfizer Products India Pvt. Limited, Mumbai & Others Versus The State of Tamil Nadu, Rep. by Deepa Joseph, Drugs Inspector, Chennai |
High Court of Judicature at Madras |
31-01-2022 |
M/s. Vaigai Agro Products Ltd. Rep.through Nagarajan Assistant General Manager, Tirunelveli & Another Versus The Assistant Provident Fund Commissioner Employees Provident Fund Organization Regional Office, Tirunelveli & Another |
Before the Madurai Bench of Madras High Court |
25-01-2022 |
Tainwala Personal Care Products Pvt. Ltd., Mumbai Versus Royal Subdaram Alliance Insurance Co. Ltd., Chennai |
National Consumer Disputes Redressal Commission NCDRC |
07-01-2022 |
Modi-Mundipharma Beauty Products Private Limited Versus S.M Enterprises Through Its Proprietor & Another |
High Court of Delhi |
20-10-2021 |
M/s. DSM Nutritional Products Ltd. Versus Union of India & Others |
Supreme Court of India |
30-09-2021 |
Kundan Care Products Limited Through Its Director Versus Union Of India & Others |
High Court of Delhi |
20-09-2021 |
M/s. ABI Showatech India Ltd. (Formerly known as M/s. Light Alloy Products Ltd.) Vellore Versus Commissioner of GST & Central Excise, Anna Nagar |
Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Chennai |
06-09-2021 |
Tirumala Milk Products Private Limited, Represented by its Manager (Legal) S. Mukundh Versus Tirumala Dairy Limited, Rep by its Director Suresh Dnyanobarao Kute, Maharashtra & Others |
High Court of Judicature at Madras |
01-09-2021 |
Pomsy Food Products (P) Ltd., Rep. by its General Manager Versus Union of India, Rep by Secretary, Ministry of Commerce & Industry, New Delhi & Others |
High Court of Kerala |
26-08-2021 |
A.D. Padmasingh Isaac & Another Versus M/s. Pooja Food Products, Dollygunj |
High Court of Judicature at Madras |
13-08-2021 |
The Management of Palani Agricultural Products Cooperative Marketing Society Limited, Rep. by its Special Officer Versus The Deputy Commissioner of Labour, (Appellate Authority under the Tamil Nadu Shops and Establishment Act), Dindigul & Another |
High Court of Judicature at Madras |
10-08-2021 |
Morzaria Products LLP Versus Marvel Omega Builders Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
22-07-2021 |
M/s. Malayoram Rock Products Pvt. Ltd., Represented by its Managing Director Versus Vanimel Grama Panchayat, Represented by its Secretary & Another |
High Court of Kerala |
22-07-2021 |
M/s. Caprican Wire Products, rep. by its Partner, Tmt.M.Unnamalai, Coimbatore & Others Versus The Tamil Nadu Industrial Investment Corporation Ltd., Coimbatore & Others |
High Court of Judicature at Madras |
22-07-2021 |
M/s. Caprican Wire Products, rep. by its Partner, Tmt.M.Unnamalai, Coimbatore & Others Versus The Tamil Nadu Industrial Investment Corporation Ltd., Coimbatore & Others |
High Court of Judicature at Madras |
15-07-2021 |
M/s. Vaigai Agro Products Ltd., Rep.through Nagarajan, Assistant General Manager, Tirunelveli Versus The Assistant Provident Fund Commissioner Employees Provident Fund Organization, Tirunelveli |
Before the Madurai Bench of Madras High Court |
30-06-2021 |
M/s. P.P. Rubber Products P. Ltd. Versus M/s. The New India Assurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
17-06-2021 |
M/s. Orintal Veneer Products Ltd., Mumbai Versus Union of India, Represented by its General Manager, Integral Coach Factory, Chennai & Others |
High Court of Judicature at Madras |
21-05-2021 |
Oriental Insurance Co. Ltd. Versus Diamond Products Ltd. |
High Court of Delhi |
21-05-2021 |
Oriental Insurance Co. Ltd. Versus Diamond Products Ltd. |
High Court of Delhi |
27-04-2021 |
M/s. SSMP Industries Limited, New Delhi Versus M/s. Aambis Food Products Private Limited, Vellore |
National Company Law Tribunal Chennai |
20-04-2021 |
M/s. Bajrangballi Wire Products Pvt.Ltd. Versus State of Orissa, represented by the Commissioner of Sales Tax, Odisha |
High Court of Orissa |
19-04-2021 |
Tirumalaa Daairy Limited, Rep. by its Director Suresh Dnyanobarao Kute & Others Versus Thirumala Milk Products Private Limited, Rep.by its Manager (Legal), S. Mukudh |
High Court of Judicature at Madras |
08-04-2021 |
State Bank of India Versus Vitthal Agro Products Pvt. Ltd. & Another |
Debts Recovery Appellate Tribunal At Mumbai |
29-03-2021 |
M/s.Vijay Dairy & Farm Products (P) Ltd., Peramangalam Village, Musiri Taluk, Tiruchy Versus The Commissioner of Income Tax, Tiruchirapalli |
High Court of Judicature at Madras |
08-03-2021 |
M/s. Palm Products Pvt. Ltd. Versus T.V.L. Narsimha Rao |
National Company Law Appellate Tribunal |
01-03-2021 |
Rajena Agro Products Pvt. Ltd. Versus Assistant Commissioner of Income Tax |
High Court of Gujarat At Ahmedabad |
26-02-2021 |
M/s. T.A.V. Products Private Ltd., Tondiarpet Versus The Deputy Director, Employees State Insurance Corporation, Chennai |
High Court of Judicature at Madras |
26-02-2021 |
M/s. T.A.V. Products Private Ltd., Tondiarpet Versus The Deputy Director, Employees State Insurance Corporation, Chennai |
High Court of Judicature at Madras |
11-02-2021 |
Ashish Krishnaswamy Versus Money Focus Infrastructure Products Private Limited, Bangalore & Others |
High Court of Karnataka |
04-02-2021 |
The Management of Godrej Consumer Products Ltd., a Public Limited Company incorporated under the Companies Act, 1956 and having its Registered office at Pirojshanagar, Maharashtra, represented by its Constituted Attorney, Mr. Rathnakar Salian, Associate Vice President of the Writ Appellant Versus The State of Assam Represented by the Secretary, Department of Labour and Employment, Assam, Dispur, Guwahati, Assam & Others |
High Court of Gauhati |
04-02-2021 |
The Management of Godrej Consumer Products Ltd., a Public Limited Company incorporated under the Companies Act, 1956 and having its Registered office at Pirojshanagar, Maharashtra, represented by its Constituted Attorney, Mr. Rathnakar Salian, Associate Vice President of the Writ Appellant Versus The State of Assam Represented by the Secretary, Department of Labour and Employment, Assam, Dispur, Guwahati, Assam & Others |
High Court of Gauhati |
04-02-2021 |
The Management of Godrej Consumer Products Ltd., a Public Limited Company incorporated under the Companies Act, 1956 and having its Registered office at Pirojshanagar, Maharashtra, represented by its Constituted Attorney, Mr. Rathnakar Salian, Associate Vice President of the Writ Appellant Versus The State of Assam Represented by the Secretary, Department of Labour and Employment, Assam, Dispur, Guwahati, Assam & Others |
High Court of Gauhati |
30-01-2021 |
P.P. Rubber Products Pvt. Ltd. Versus New India Assurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
28-01-2021 |
Ispat Industries Ltd. (Now JSW Steel Coated Products Ltd. Versus Maharashtra Airport Development Company Limited (MADC) acting through its Managing Director/Joint Managing Director |
In the High Court of Bombay at Nagpur |
22-01-2021 |
Silvassa Cement Products Pvt. Ltd Versus Noor India Buildcon Pvt. Ltd |
National Company Law Appellate Tribunal |
11-01-2021 |
A.D. Padmasingh Isaav, Proprietor, Aachi Spices and Foods, Chennai - 600 040 & Another Versus K. Periandavar, Proprietor, Suji Tast Food Products, Nilakottai - 624 208, Dindigul District. |
High Court of Judicature at Madras |
08-01-2021 |
M/s. Amity Rock Products, Ranni, Represented by Its Managing Director, Abraham K. Thomas Versus The District Collector Kottayam & Another |
High Court of Kerala |
07-01-2021 |
M/s. Ravina Wire Products & Others Versus State Bank of India & Others |
High Court of Punjab and Haryana |
06-01-2021 |
Crustum Products Private Limited, Hyderabad Versus Dy. CIT, Circle-1(2), Hyderabad |
Income Tax Appellate Tribunal Hyderabad |
05-01-2021 |
Caress Beauty Care Products Pvt. Ltd., Chennai Versus The Deputy Commissioner of Income Tax, Chennai |
High Court of Judicature at Madras |
05-01-2021 |
J.M. Imran Khan Versus G.R. Apparaj, President, Chintadripet Fish & Perishable Products Traders Society, Chennai & Others |
High Court of Judicature at Madras |
05-01-2021 |
J.M. Imran Khan Versus G.R. Apparaj, President, Chintadripet Fish & Perishable Products Traders Society, Chennai & Others |
High Court of Judicature at Madras |
23-12-2020 |
M/s. Roca Bathroom Products Private Limited, Rep. by its Managing Director, K.E. Ranganahan Versus The Dispute Resolution Panel-2, Bangalore & Others |
High Court of Judicature at Madras |
24-11-2020 |
Pranathmaka Ayurvedics Pvt. Ltd., Pathanamthitta, Represented by Its CEO, Bismi Aji & Others Versus Cocosath Health Products, Ernakulam, Represented by Its Managing Partner, Kuriachan Chacko & Others |
High Court of Kerala |
20-11-2020 |
N. Palpandi Versus The Managing Director, A.1254, Theni Agricultural Products Producers, Cooperative Sales Society, Theni & Others |
Before the Madurai Bench of Madras High Court |
19-11-2020 |
M/s. Bethal Products (India), Represented by its Proprietor, A.V. Thomas, Bengaluru Versus Jayakumar, Director M/s. Organic Gold Pvt. Ltd., Bengaluru & Another |
High Court of Karnataka |
19-11-2020 |
M/s. Bethal Products (India), Represented by its Proprietor, A.V. Thomas, Bengaluru Versus Jayakumar, Director M/s. Organic Gold Pvt. Ltd., Bengaluru & Another |
High Court of Karnataka |
02-11-2020 |
India Furniture Products Limited, represented herein by its Whole Time Director Pervesh Kumar Gandhi Versus The Commissioner of Income Tax, Aaykar Bhavan, Patto, Panaji, Goa |
In the High Court of Bombay at Goa |
26-10-2020 |
M/s. Arora Products Versus Commissioner, Central Excise Respondent & Central Goods & Service Tax |
Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi |
06-10-2020 |
Kotak Mahindra Bank Limited Versus Capricorn Food Products India Ltd., |
Debts Recovery Tribunal Chennai |
05-10-2020 |
Padmini Products (P) Ltd. Versus Deputy Commissioner of Income Tax, Bengaluru |
High Court of Karnataka |
01-10-2020 |
Parthasarathy Versus M/s. Souther Pins and Products Pvt. Ltd., Rep. by its Director A. Venkataramani |
High Court of Judicature at Madras |
01-10-2020 |
Parthasarathy Versus M/s. Souther Pins and Products Pvt. Ltd., Rep. by its Director A. Venkataramani |
High Court of Judicature at Madras |
29-09-2020 |
M/s. VA Tech Wabag Ltd., Through Power of Attorney holder of S. Varadarajan, Director & Chief Growth Officer, Chennai Versus M/s. Travancore Titanium Products Ltd., Through Its Managing Director, Thiruvananthapuram |
High Court of Kerala |
18-09-2020 |
Sagufa Ahmed & Others Versus Upper Assam Plywood Products Pvt. Ltd. & Others |
Supreme Court of India |
02-09-2020 |
M/s. National Asphalt Products and Construction Company, Chennai Versus The State of Tamil Nadu, Represented by the Secretary to Government, Department of Commercial Taxes and Religious Endowments, Chennai & Another |
High Court of Judicature at Madras |
31-08-2020 |
Dujodwala Products Ltd Versus National Insurance Co. Ltd |
National Consumer Disputes Redressal Commission NCDRC |
17-08-2020 |
National Urban Cooperative Bank Ltd., Uttar Pardesh & Another Versus M/s. Khandelwal Rubber Products Pvt. Ltd., Uttar Pradesh & Another |
National Consumer Disputes Redressal Commission NCDRC |
31-07-2020 |
National Insurance Co. Ltd. Through Rajesh Kumar Dy. Manager, New Delhi Versus Biking Food Products (P) Ltd., Telangana |
National Consumer Disputes Redressal Commission NCDRC |
28-07-2020 |
The Travancore Titanium Products Ltd & Others Versus Santhosh Kumar Yadav & Others |
High Court of Kerala |
26-06-2020 |
Bismi Aquatic Products, Rep by its Partner, M. Ashraf Ali Versus The Superintending Engineer, Ramanathapuram Electricity Distribution Circle, TANGEDCO, Ramanathapuram & Another |
Before the Madurai Bench of Madras High Court |
18-05-2020 |
Mohan Products Pvt. Ltd & Others Versus State Bank of India, Stressed Assets Recovery Branch, Raipur & Another |
High Court of Chhattisgarh |
14-05-2020 |
Horlicks Limited & Another Versus Zydus Wellness Products Limited |
High Court of Delhi |
13-03-2020 |
Sheetal Medicare Products Pvt. Ltd., Maharashtra Versus New India Assurance Co. Ltd., Maharashtra & Another |
National Consumer Disputes Redressal Commission NCDRC |
05-03-2020 |
Bimalkumar Manubhai Savalia Shareholder and Director of M/s Radheshyam Agro Products Pvt. Ltd, At-Sajiyavadar, Taluka: Amreli District: Amreli Versus Bank of India, Gujarat & Others |
National Company Law Appellate Tribunal |
04-03-2020 |
Pooja Goplani Versus Simran Food Products & Others |
Debts Recovery Appellate Tribunal at Allahabad |
02-03-2020 |
In The Matter of:Living Consumer Products Private Limited Through its duly Authorized Signatory Jaideep Hotha Versus Play Games 24x7 Private Limited Through its duly Authorized Signatory Prabhu Vijayakumar |
National Company Law Appellate Tribunal |
27-02-2020 |
Prosound Products Partnership Firm, Rep. by its Partner Pradeep Ahuja & Another Versus John Enterprises, Chennai |
High Court of Judicature at Madras |
24-02-2020 |
Roche Products (India) Private Limited & Others Versus Cadila Healthcare Limited & Others |
High Court of Delhi |
19-02-2020 |
Global Consumer Products Private Limited, Rep. by its Executive Vice President Kamal Kumar Agarwal, Teynampet Versus Golden Chocolates Private Limited, Rep. by its Managing Director, Delhi |
High Court of Judicature at Madras |
17-02-2020 |
Steelbird HI-Tech India Ltd. Versus Asia Fibre Glass Products & Another |
High Court of Delhi |
14-02-2020 |
Universal Air Products Private Limited, Represented by its Managing Director Versus Bangalore Electricity Supply Company Limited, Represented by its Managing Director & Another |
High Court of Karnataka |
13-02-2020 |
Commissioner, Commercial Taxes U.P. Lucknow Versus M/s. Narain Vegetable Products Sitapur |
High Court Of Judicature At Allahabad Lucknow Bench |
12-02-2020 |
M/s. Sharadha Terry Products Ltd., Coimbatore Versus Tamil Nadu Sales Tax Appellate Tribunal (Additional Bench), Commercial Taxes Buildings, Coimbatore & Another |
High Court of Judicature at Madras |
10-02-2020 |
John Enterprises, Madurai V/S Prosound Products, Rep. by its Partner Pradeep Ahuja, Mumbai & Another |
High Court of Judicature at Madras |
10-02-2020 |
M/s. Purple Products Private Limited, Mumbai Versus The Commissioner of Customs (Sea Port), Chennai & Others |
High Court of Judicature at Madras |
05-02-2020 |
State Bank of India V/S Suvarnasari Venkateshwara Food Products and Others. |
Debts Recovery Tribunal Nagpur |
04-02-2020 |
Sameera @ ParutheekuzhiyilSameera, Proprietor Versus Reghu, Proprietor, Metro Paper Products, Athanikkal, Malappuram now Proprietor, Malappuram |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
24-01-2020 |
M/s. C.C.L. Products (India) Ltd., Rep., by its Executive Chairman, Challarajendra Prasad & Others Versus The State of Andhra Pradesh, Rep., by its Public Prosecutor & Another |
High Court of Andhra Pradesh |
22-01-2020 |
V.B. Muraleedharan, Proprietor, Amrutha Oil Products, Shoranur V/S The Assistant Commissioner of Food Safety, Office of the Food Safety Commissioner, Kasaragod & Others |
High Court of Kerala |
22-01-2020 |
V.B. Muraleedharan, Proprietor, Amrutha Oil Products, Shoranur V/S The Assistant Commissioner of Food Safety, Office of the Food Safety Commissioner, Kasaragod & Others |
High Court of Kerala |
21-01-2020 |
Municipal Corporation of Greater Bombay Versus Pre-Stress Products (India) |
High Court of Judicature at Bombay |
17-01-2020 |
Morzaria Products LLP Versus Marvel Omega Builders Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
10-01-2020 |
Actis Consumer Grooming Products Ltd. Versus Tigaksha Metallics Private Limited & Others |
High Court of Himachal Pradesh |
19-12-2019 |
The Management of Roca Bathroom Products Private Limited Ranipet Versus Ranipet Labour Union Rep. by its Secretary, S. Nagarajan Ranipet Vellore District & Another |
High Court of Judicature at Madras |
02-12-2019 |
Karnataka State Agro Corn Products Ltd., by its Managing Director Versus M/s. Kerala Agro Seeds, Represented by its Proprietor, Martin Paul |
High Court of Karnataka |
21-11-2019 |
Punjab & Sind Bank Versus M/s. Indo Foreign Commercial Agency Products Private Limited & Others |
High Court of Delhi |
21-11-2019 |
S. Kannan Versus The Management, Hatson Agro Products Limited, Chennai & Another |
High Court of Judicature at Madras |
21-11-2019 |
S. Kannan Versus The Management, Hatson Agro Products Limited, Chennai & Another |
High Court of Judicature at Madras |
18-11-2019 |
M/s. Renowned Auto Products Manufacturers Limited., now known as M/s. Tenneco Automotive India Pvt., Ltd., Rep. by its Director, J. Ambrose, Hosur & Another Versus The Presiding Officer, Labour Court, Salem & Others |
High Court of Judicature at Madras |
13-11-2019 |
Shaji B. John, Kings International Ltd., Quilon & Others Versus The Marine Products Exports Development Authority, Cochin, Represented by Its Secretary, Dr. G. Santhanakrishnan |
High Court of Kerala |
13-11-2019 |
M/s. Renowned Auto Products Manufacturers Ltd., Now known as M/s.Tenneco Automotive India Pvt. Ltd., Rep., by its Director, Ambrose, Tamil Nadu Versus The Presiding Officer, Labour Court, Salem & Another |
High Court of Judicature at Madras |