H R NETWORK PRIVATE LIMITED

Activity: Trading in Delhi.
Under Process of Striking Off
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51909DL2002PTC114862 		ROC
RoC-Delhi 		Incorporation Date
05-04-2002
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
114862 		Registration Date
05-04-2002 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
31-08-2006
Last Balance Sheet Date
31-03-2006



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 100



Contact Information
E-Mail Address
jyotianan@hotmail.com
Registered Address
IIND FLOOR, 657, SURYA HOUSE, MAIN ROHTAK ROAD, MUNDKA, DELHI DL 110041 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to H R NETWORK PRIVATE LIMITED

Last Checked Past / Closed Litigation On 01-07-2022 00:15
07-06-2022 M/s. Sun TV Network Ltd., Rep. by its authorized signatory, M. Jyothi Basu Versus M/s. Parameswara Art Productions, Rep. by its proprietor, B. Ganesh Babu & Another High Court of Judicature at Madras
21-04-2022 Madurai Krishna Network Private Limited, Represented by its Managing Director, P. Sikkandar, Madurai Versus The Commissioner of GST & Central Excise, Madurai & Others Before the Madurai Bench of Madras High Court
21-04-2022 Madurai Krishna Network Private Limited, Represented by its Managing Director, P. Sikkandar, Madurai Versus The Commissioner of GST & Central Excise, Madurai & Others Before the Madurai Bench of Madras High Court
22-02-2022 Sun TV Network A Company incorporated under the Indian Companies Act, 1956, Tamil Nadu Versus Sony Music Entertainment India Private Limited, A Private Limited Company incorporated and registered Under the Indian Companies Act, 1956, Mumbai High Court of Judicature at Madras
18-01-2022 Aroon Purie, Chairman & Whole Time Director, TV Today Network Limited, New Delhi & Others Versus State of Kerala, Through The Public Prosecutor, Kerala High Court, Ernakulam & Another High Court of Kerala
18-01-2022 Autopace Network Pvt. Ltd., authorised Maruti Suzuki Dealer through its Managing Directors Versus Vikas Gogna & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
13-01-2022 Aroon Purie, Chairman & Whole time Director, TV Today Network Limited, New Delhi & Others Versus State of Kerala, Through The Public Prosecutor, Kerala High Court, Ernakulam & Another High Court of Kerala
12-01-2022 M/s. Sun TV Network Ltd., Rep.by its Authorised Signatory, M. Jothi Basu Versus M/s. Super Good Films Private Limited, Rep.by its Managing Director, R.B. Chowdary & Others High Court of Judicature at Madras
12-10-2021 ABP Network Private Limited Versus Malika Malhotra High Court of Delhi
02-08-2021 Vaartha News Network Pvt. Ltd & Others Versus Presiding Officer, Labour Court & Others High Court of Kerala
29-07-2021 Autopace Network Private Limited through its Managing Director Versus Sanjay Kumar & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
20-07-2021 B.K. Chanel Network Versus State of Gujarat High Court of Gujarat At Ahmedabad
02-07-2021 M/s. Chennai Network Infrastructure Ltd., Rep., by its Chief Financial officer, Chennai Versus Assistant Commissioner of Income-tax, Corporate Circle-1(2), Chennai & Others High Court of Judicature at Madras
03-06-2021 T.V. Today Network Limited Versus The Cognate & Others High Court of Delhi
04-01-2021 The Indian Performing Right Society Ltd. & Others Versus Entertainment Network (India) Ltd. & Others High Court of Delhi
04-01-2021 The Indian Performing Right Society Ltd. & Others Versus Entertainment Network (India) Ltd. & Others High Court of Delhi
22-12-2020 M/s. Sun Tv Network Ltd., Represented by its Authorised Signatory, M. Jyothibasu Versus Union of India & Others High Court of Judicature at Madras
17-12-2020 Kurichi Thangabalu Karthick & Another Versus M/s. Raj Television Network Limited, Represented by its Admin Manager Suresh High Court of Judicature at Madras
02-11-2020 M/s. Sri Venkateswara Creations, Rep. by its Managing Partner, Venkata Ramana Reddy & Another Versus M/s. Sun TV Network Limited, Rep. by its Authorised Signatory M. Jyothi Basu & Others High Court of Judicature at Madras
28-10-2020 Kurichi Thangabalu Karthick & Another M/s. Raj Television Network Ltd Rep by its Admin Manager Mr. Suresh, Chennai High Court of Judicature at Madras
28-10-2020 Kurichi Thangabalu Karthick & Another Versus M/s. Raj Television Network Ltd Rep by its Admin Manager, Suresh High Court of Judicature at Madras
18-08-2020 Goods & Service Tax Network Versus Information Commissioner, Cic & Anr High Court of Delhi
05-08-2020 M/s. Siti Cable Network Ltd. & Another Versus Commissioner of Service Tax & Another Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi
04-06-2020 Goods & Services Tax Network, New Delhi & Others Versus M/s. Leo Distributors, Thrissur & Others High Court of Kerala
26-05-2020 Tips Industries Ltd. Versus Entertainment Network (Kindia) Ltd. & Another High Court of Judicature at Bombay
28-02-2020 Super Cassettes Industries Pvt. Ltd Versus Prime Cable Network & Another High Court of Delhi
27-01-2020 M/s. Kannileth Cable TV Network, Alleppey Represented by Its Proprietor C.T. Samuel Versus Asianet Satellite Communications Private Limited, Trivandrum, Represented by Its President & Chief Operating Officer Sankara Narayanan High Court of Kerala
20-01-2020 Proddatur Cable TV Digi Services Versus Siti Cable Network Limited High Court of Delhi
10-07-2019 Shristi Communication Network Versus Technobile Systems Pvt. Ltd. & Another High Court of Delhi
20-06-2019 PDR Network, LLC, Et Al Versus Carlton & Amp; Harris Chiropractic, Inc.(2019) Supreme Court of United States
19-06-2019 Suneeta Virmani Versus CPIO AVP - Legal Goods & Service Tax Network, New Delhi & Another Central Information Commission
28-05-2019 M/s. Teleecare Network India Pvt. Ltd. Versus M/s. Asus Technology Pvt. Ltd. & Others High Court of Delhi
28-05-2019 M/s. Teleecare Network India Pvt. Ltd. Versus M/s. Asus Technology Pvt. Ltd. & Others High Court of Delhi
26-04-2019 Autopace Network Pvt. Ltd. Versus Amit Kumar National Consumer Disputes Redressal Commission NCDRC
16-04-2019 Bharat Broadband Network Limited Versus United Telecoms Limited Supreme Court of India
04-04-2019 Clues Network Pvt. Ltd. Versus Loreal High Court of Delhi
14-03-2019 M/s. Sun Electronics, Represented by its Proprietrix S. Santosh, Chennai Versus Sadasivam Prop. of M/s. Township Cable Network, Vellore High Court of Judicature at Madras
14-03-2019 M/s. Sun Electronics, Represented by its Proprietrix S. Santosh, Chennai Versus Sadasivam Prop. of M/s. Township Cable Network, Vellore High Court of Judicature at Madras
20-02-2019 R. Kariamal Versus The Management of Raj T.V Network Ltd., Teynampet High Court of Judicature at Madras
15-02-2019 Principal Commissioner of Income Tax Versus Comverse Network Systems India Pvt. Ltd. Supreme Court of India
17-01-2019 The General Manager, Network-I, State Bank of India Versus Ram Gopal Musaddi & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
07-01-2019 Digi Cable Network (India) Pvt. Ltd. & Another Versus Union of India & Others Supreme Court of India
01-01-2019 M/s. Network Industries Ltd. & Others Versus CCE & ST, Coimbatore & Others Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
20-11-2018 Acit Non Corporate Circle 20(1) Versus Sun TV Network Limited, Chennai Income Tax Appellate Tribunal Chennai
12-10-2018 Sun Pharmaceutical Industries Ltd V/S Infocom Network Limited and Others High Court of Delhi
12-10-2018 Sun Pharmaceutical Industries Ltd. Versus Infocom Network Limited & Others High Court of Delhi
12-10-2018 Sun Pharmaceutical Industries Ltd. Versus Infocom Network Limited & Others High Court of Delhi
20-09-2018 M/s. Atria Convergence Technologies Pvt. Ltd., Represented by its Authorised Signatory, P. Kailasam & Another Versus M/s.R.G. Network @ M/s.Raghavendra Cable Vision, Represented by N.M. Devaraj High Court of Karnataka
18-09-2018 NGC Network India Pvt. Ltd. Versus Orangefish Entertainment Private Limited High Court of Delhi
20-08-2018 Pr. Commissioner of Income Tax, Delhi ? 1 Versus At & T Global Network Services (India) Pvt. Ltd. High Court of Delhi
08-08-2018 Dhanpat Rai Singla Versus Autopace Network Private Limited & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
06-08-2018 Super Cassettes Industries Private Limited Versus Sky Vision Digital Cable Network High Court of Delhi
06-08-2018 Super Cassettes Industries Private Limited Versus Sky Vision Digital Cable Network High Court of Delhi
13-07-2018 Entertainment Network (India) Ltd. Versus HT Media Limited High Court of Delhi
13-07-2018 Entertainment Network (India) Ltd. Versus HT Media Limited High Court of Delhi
03-07-2018 K.P. Ramachandran Versus C.C. TV Network, Chittur-Thathamangalam Municipality High Court of Kerala
12-06-2018 CCE & ST, Puducherry V/S Tejas Network India Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
30-05-2018 Satlinks Cable Tv Network & Others Versus Motorola India (P) Ltd. & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
14-05-2018 Infocom Network Ltd V/S C.S.T.-Service Tax, Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
16-04-2018 A.V.I Cable Network Versus State of Bihar & Others High Court of Judicature at Patna
08-03-2018 Super Cassettes Industries Ltd Versus Darsh Digital Network Pvt. Ltd High Court of Delhi
19-02-2018 M/s. Sun TV Network Ltd., Rep by its Authorised Signatory, M. Jyothibasu Murasoli Maran Towers, Chennai & Another Versus M/s. Prabhudeva Studios Private Limited, Rep. by its Director, Ishari K. Ganesh, Mylapore & Others High Court of Judicature at Madras
07-02-2018 Raj Television Network Ltd. Versus Sony Music Entertainment High Court of Judicature at Madras
07-02-2018 Super Cassettes Industries Pvt. Ltd. Versus Home Cable Network Pvt. Ltd. High Court of Delhi
06-02-2018 Principal Commissioner of Income Tax Versus Nokia Solutions And Network India Pvt. Ltd. High Court of Delhi
16-01-2018 Telemart Shopping Network P. Ltd. Versus TVC Life Sciences Ltd. & High Court of Delhi
22-11-2017 Bharat Broadband Network Limited Versus United Telecoms Limited High Court of Delhi
15-11-2017 S.V. Sankar Versus State Bank of India, Represented by its General Manager-cum-Disciplinary Authority, Network 2, Circle Top House & Another High Court of Judicature at Madras
09-10-2017 Super Cassettes Industries Private Limited Versus HRCN Cable Network High Court of Delhi
27-09-2017 Polimer Cable Network V/S Commissioner of Central Excise, Salem Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
11-09-2017 CST, Bangalore V/S Ascom Network Testing Pvt. Ltd. and Others. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
23-08-2017 Den Nasik City Cable Network Pvt. Ltd. & Others Versus Milind Dayaram Kapse & Others National Company Law Appellate Tribunal
04-08-2017 Sun TV Network Ltd V/S Commissioner of Cus. (Sea-Port), Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
14-07-2017 Raj Television Network Ltd. Teynampet, Chennai Versus Thaicom Public Company Limited, A company incorporated under the Laws of Thailand, Thailand High Court of Judicature at Madras
28-04-2017 Raj Television Network Ltd. Versus Commissioner of Customs (Airport) Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
18-04-2017 Chennai Network Infrastructure Ltd. & Another Versus The Kalyan Dombivli Municipal Corporation & Others High Court of Judicature at Bombay
14-03-2017 Independent Television Network Limited, Wickremasinghepura, Battaramulla Versus Godakanda Herbals Private Ltd. & Another Supreme Court of Sri Lanka
27-02-2017 Emerson Network Power (India) Pvt. Ltd V/S Commissioner of Central Excise, Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
31-01-2017 Milind Dayaram Kapse Versus Den Nasik City Cable Network(P.) Ltd. National Company Law Tribunal New Delhi
23-11-2016 M/s. Asianet Communications Ltd Versus Sun T.V. Network Limited High Court of Judicature at Madras
23-11-2016 M/s. Asianet Communications Ltd Versus Sun T.V. Network Limited High Court of Judicature at Madras
26-10-2016 Thaicom Public Company Limited Versus Raj Television Network Ltd. High Court of Judicature at Madras
25-10-2016 R.K. Dawra, Deputy Director General (Network Technology), Chandigarh, Telephone Exchange Building, 1st Floor, Sector 70, Mohali Versus Union of India through its Secretary, Ministry of Communication & Information Technology, Government of India, Department of Telecommunication, Sanchar Bhawan, 20 Ashoka Road, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
18-10-2016 Super Cassettes Industries Private Limited Versus Fun Cable Network High Court of Delhi
27-09-2016 In the Matter of: Milind Dayaram Kapse & Others Versus M/s. Den Nasik city Cable Network Pvt. Ltd. & Others Company Law Board Principal Bench New Delhi
31-08-2016 The Indian Performing Right Society Ltd. & Another Versus Entertainment Network (India) Ltd. & Another High Court of Judicature at Bombay
09-08-2016 Sun Tv Network Ltd., Rep. By its Manager (Programming), Chennai Versus M/s. G.K. Film Corporation, Rep. By its Proprietor, Chennai & Others High Court of Judicature at Madras
15-07-2016 Banana Brand Works Pvt. Ltd. Versus Kavan Antani, Director, Bananabandy Network Private Limited & Another High Court of Judicature at Madras
11-05-2016 K.R. Periyakaruppan Versus Jaya Tv Network,Represented by its Authorized Signatory High Court of Judicature at Madras
10-05-2016 UCN Cable Network India Pvt. Ltd. & Another Versus Raj Cable Network & Others Telecom Disputes Settlement Appellate Tribunal New Delhi
29-04-2016 Debjani Cable Network Versus Prosenjit Rana West Bengal State Consumer Disputes Redressal Commission Kolkata
28-04-2016 Hellenic Electricity Distribution Network Operator S.A. Versus Bharat Heavy Electricals Ltd. & Others High Court of Delhi
21-03-2016 Entertainment Network (India) Ltd. Versus HT Media Limited High Court of Delhi
07-03-2016 Ankita Cable Network Versus Dr. Souryendra Nath Sarkar & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
02-03-2016 Sanjay C. Karalkar Versus DEN DIGITAL NETWORK And Others High Court of Delhi
16-12-2015 NGC Network Asia LLC Versus Joint Director of Income-tax (International Taxation), Range -4 Income Tax Appellate Tribunal Mumbai
25-11-2015 M/s. Manipal Media Network Limited Udupi District, Udupi represented by its authorized signatory Sri. P. Vaman Mallya Versus The State of Karnataka Department of Finance by its Secretary, Bangalore High Court of Karnataka
29-09-2015 Union of India Rep. by Secretary Ministry of Information and Broadcasting Government of India & Others Versus M/s. Sun TV Network Ltd. Rep. by its Managing Director K. Vijayakumar & Others High Court of Judicature at Madras
07-07-2015 Rich Udyog Network Ltd. Versus Chief Commissioner of Income-tax High Court of Judicature at Allahabad
02-07-2015 Welcome Cable Network Pvt. Ltd. Versus Taj Television India Pvt. Ltd. Telecom Disputes Settlement Appellate Tribunal New Delhi



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