Some PAST Judgements / Case Laws similar to H R CONSTRUCTION PRIVATE LIMITED
Last Checked Past / Closed Litigation On 25-09-2023 19:21
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14-09-2023 |
M. Pannerselvam Versus The Superintending Engineer (Construction and Maintenance) Highways Department Villupuram & Another |
High Court of Judicature at Madras |
30-08-2023 |
A. Ramesh Versus M/s. Greenchoice Construction Company Private Ltd., Chennai |
High Court of Judicature at Madras |
23-08-2023 |
M/s. Om Gurusai Construction Company Versus M/s V.N. Reddy & Others |
Supreme Court of India |
10-08-2023 |
Abirami Engineering Construction & Co., Namakkal Versus The Commissioner of GST & Central Excise Salem GST Commissionerate, Salem & Others |
High Court of Judicature at Madras |
09-08-2023 |
Andhra Pradesh Electrical & Equipment Co. Ltd., (APEEC) (Prop: Electric Construction & Equipment Co.Ltd.) (name changed to M/s. ECE Industries Limited, Hyderabad & Another Versus Nethinti Appanna & Others |
High Court of Andhra Pradesh |
01-08-2023 |
National Projects Constructions Corporation Ltd., Versus M/s. Interstate Construction |
High Court of Delhi |
25-07-2023 |
Z. 857 Thirubuvanam Co-operative House Construction Society Ltd., By its President Krishnakumar, Thirubuvanam & Another Versus Latha |
Before the Madurai Bench of Madras High Court |
07-07-2023 |
Prabir Kumar Chatterjee Versus M/s. Mira Construction, Kolkata & Others |
National Consumer Disputes Redressal Commission NCDRC |
28-06-2023 |
K. Sugumar Versus The Divisional Engineer, Construction & Maintenance, Erode |
High Court of Judicature at Madras |
28-06-2023 |
M/s Phular Construction Company Pvt Ltd Versus The East Central Railway & Others |
High Court of Judicature at Patna |
28-06-2023 |
DR. Hemant & Another Versus M/s. Zenal Construction Private Limited, Mumbai & Another |
National Consumer Disputes Redressal Commission NCDRC |
06-06-2023 |
M/s. Paulose George Construction Company (P) Ltd., Represented by Its Managing Director, T.V. Paulose, Thuruthiyil Versus Kerala State Electricity Board Ltd., Represented by Its Chairman & Managing Director, Thiruvananthapuram & Another |
High Court of Kerala |
05-06-2023 |
Abdulla R. Khan Versus Construction & Engineering Equipments & Others |
High Court of Judicature at Bombay |
31-05-2023 |
Archi Construction & Another Versus Namita Chakraborty & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
30-05-2023 |
Sabita Saha & Another Versus M/s. Jai Balaji Construction & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
26-05-2023 |
Delhi Jal Board Versus M/s. Hanuman Construction Co |
High Court of Delhi |
19-05-2023 |
Anubhab Construction Versus City Star Ganguly Projects LLP |
National Consumer Disputes Redressal Commission NCDRC |
19-05-2023 |
Engineering Projects India Ltd., Patna Versus The Bihar Police Building Construction Corporation (Undertaking of Bihar Govt.), Through its Director General of Police-cum- Chairman-cum-Managing Director, Patna & Others |
High Court of Judicature at Patna |
11-05-2023 |
Tinku Saha & Another Versus M.B. Construction & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
10-05-2023 |
M/s. Sai Construction, Maharashtra & Another Versus Vaishalee Vinayak Parkhi & Another |
National Consumer Disputes Redressal Commission NCDRC |
04-05-2023 |
Pr. Commissioner of Income Tax-19, Mumbai Versus Vishwashakti Construction, Mumbai |
High Court of Judicature at Bombay |
02-05-2023 |
L & T Construction Equipment Limited, Represented by its Joint General Manager, B. Parandaman, Bangalore Versus State of Karnataka, Through its Principal Secretary, Bengaluru & Others |
High Court of Karnataka |
02-05-2023 |
Rashtriya Ispat Nigam Limited Rep. by its Deputy General Manager (Projects) CRMP Construction, Visakhapatnam Steel Plant, Visakhapatnam Versus M/s. SENCON Systems Private Limited, Rep. by its Managing Director, Visakhapatnam |
High Court of Andhra Pradesh |
02-05-2023 |
Hakim Singh Chauhan & Others Versus JKG Construction Pvt. Ltd., Uttar Pradesh |
National Consumer Disputes Redressal Commission NCDRC |
27-04-2023 |
Mecon Ltd., Mecon Limited, Vivekananda Path, Jharkhand Versus Mycon Constructions Ltd. M/s. The Mysore Construction Company (MCC) Industry House, Rep.by its authorized signatory Shantanu Kalpani Bangalore & Others |
High Court of Judicature at Madras |
24-04-2023 |
Union Of India Versus Pushkarraj Construction P. Ltd. |
High Court of Gujarat At Ahmedabad |
24-04-2023 |
Rockline Construction Company Versus Doha Bank QSC & Others |
Supreme Court of India |
20-04-2023 |
Kamal Sagar Versus M/s. Starworth Infrastructure & Construction Ltd., Represented by its Deputy Manager, Saheb Sadhik Hasan, Bengaluru |
High Court of Karnataka |
10-04-2023 |
Mahendra Prasad Gupta & Another Versus M/s. Ramawati Construction, Kolkata & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
06-04-2023 |
M/s. Shanmuga Construction Services Versus The Commissioner of Service Tax |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
05-04-2023 |
Kathiresan Versus The Assistant Divisional Engineer Construction & Maintenance Theni & Others |
Before the Madurai Bench of Madras High Court |
17-03-2023 |
Indian Railway Construction Company Limited Versus M/s. National Buildings Construction Corporation Limited |
Supreme Court of India |
17-03-2023 |
M/s. K.C. Construction Company, Through its partners & Others Versus Arlinda Dos Anjos Dias Torres E Fernandes & Others |
In the High Court of Bombay at Goa |
16-03-2023 |
Hindustan Steel Works Construction Ltd Versus Sri Bishnupada Saha & others |
High Court of Tripura |
16-03-2023 |
Hindustan Steel Works Construction Ltd Versus Sri Bishnupada Saha & Others |
High Court of Tripura |
16-03-2023 |
M/s. S.K. Engineering and Construction Company, Rep. by its Authorised Signatory, T. Sivakumar, Salem Versus M/s. Bharat Heavy Electrical Ltd., Rep. by its General Manager, Chennai |
High Court of Judicature at Madras |
13-03-2023 |
M/s. Modi Construction Company, Through Navin Modi, Authorized Signatory, Ranchi Versus M/s. Ircon International Limited, Bangalore |
High Court of Delhi |
03-03-2023 |
Ratna Bhaumik & Another Versus M/s. Millennium India Construction & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
01-03-2023 |
M/s. S.K. Engineering & Construction Company, Rep. By its Authorised Signatory, T. Sivakumar, Salem Versus M/s. Bharat Heavy Electricals Ltd., Rep. By its General Manager, Tiruchirappalli. |
High Court of Judicature at Madras |
28-02-2023 |
L.M.J. Construction Private Limited & Another Versus The Board of Trustees for the Port of Kolkata & Others |
High Court of Judicature at Calcutta |
27-02-2023 |
Surya Coach Builders (P) Ltd., Represented by its Managing Director, Bangalore Versus Chief Administrative Officer – Construction, Chennai & Others |
High Court of Judicature at Madras |
23-02-2023 |
Dulari Devi & Another Versus Delhi Building And Other Construction Workers Board & Another |
High Court of Delhi |
22-02-2023 |
Amit Goel Versus Ansal Housing & Construction Limited, New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
16-02-2023 |
M/s. Ashok Leyland Employees Co-operative House Construction Society Ltd., rep. by its President & Another Versus The State of the Tamil Nadu, rep. by its Principal Secretary (Housing), Secretariat, Chennai & Others |
High Court of Judicature at Madras |
16-02-2023 |
Sarada Construction Versus Bhupendra Pramanik & Others |
High Court of Judicature at Calcutta |
14-02-2023 |
Bommi Construction, Rep by its Proprietor, T.Boomi Versus 1. The Chief Engineer, (Highways), Chennai & Others |
High Court of Judicature at Madras |
14-02-2023 |
Jitender Kumar & Another Versus Ansal Housing & Construction Limited, New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
10-02-2023 |
NDMC Versus M/s. Shree Construction Company |
High Court of Delhi |
08-02-2023 |
M/s. Kris Heavy Engineering & Construction SDN BHD, Represented by its Executive Director, A.P. Perumal, Chennai Versus PNHB-LANCO-KHEC-JV, Chennai |
High Court of Judicature at Madras |
07-02-2023 |
M/s. Alcon Construction (Goa) Pvt. Ltd., a Private Limited Company, Represented herein through its authorized signatory, the petitioner no.2 herein, Panjim, Goa & Others Versus State of Goa, Through the Revenue Secretary, Secretariat, Alto Porvorim-Goa & Others |
In the High Court of Bombay at Goa |
06-02-2023 |
M/s. Ratnawat Infra Construction Company LLP. Versus Commissioner, Central Excise & CGST-Jaipur I |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
02-02-2023 |
Sabari Construction & Housing Private Limited Rep. By its Managing Director Mr.C.Thambi Kalaignan Chennai Versus Area Engineer VI Chennai Metropolitan Water Supply & Sewerage Board Chennai & Others |
High Court of Judicature at Madras |
01-02-2023 |
The Deputy Chief Engineer (Construction), Salem Versus R. Saravanan & Others |
Before the Madurai Bench of Madras High Court |
01-02-2023 |
Kashish Developers Limited Registered office at- 87, through its Director Mukesh Kumar, West Champaran Versus The State of Bihar through Principal Secretary-cum- Commissioner Building Construction Department, Government of Bihar, Patna & Others |
High Court of Judicature at Patna |
30-01-2023 |
National Highway Authority Of India, New Delhi Versus KNR Construction Limited, Hyderabad |
High Court of Delhi |
25-01-2023 |
M/s. Rana Construction and Engineers Pvt Ltd. Versus The State of Assam, Represented by the Commissioner and Secretary to the Government of Assam, Public Works Department, Dispur, Guwahati & Others |
High Court of Gauhati |
23-01-2023 |
M/s. Roy Construction Co., Represented by The Managing Partner, Roy Thankachan Versus Union of India, Represented by The Chief Engineer (NW), Military Engineering Services, Kochi & Others |
High Court of Kerala |
20-01-2023 |
M/s. Nanak Construction, Partnership Firm through its Partner PAO holder Versus State of Maharashtra, through its Secretary, Water Supply and Sanitation Department, Mantralaya, Mumbai & Others |
In the High Court of Bombay at Nagpur |
16-12-2022 |
Yash Construction Company, through its partner Pradeep & Others Versus The Secretary Ministry of Road Transport and Highways (MoRT & H), New Delhi & Others |
In the High Court of Bombay at Aurangabad |
15-12-2022 |
M/s. Pitambara Construction & Company, Korba (C.G.) Versus The State of Chhattisgarh, Through Secretary, Department of Public Health & Engineering, Chhattisgarh & Others |
High Court of Chhattisgarh |
13-12-2022 |
M/s. Ghai Construction A Proprietary concerned owned by and represented through Japalsign Hardayalsing Ghai Versus The Maharashtra State Road Development Corporation Ltd., Through its Managing Director & Others |
In the High Court of Bombay at Aurangabad |
06-12-2022 |
M/s. Raj Kishore Engineering Construction (P) Ltd., Rep. by its Managing Director, S. Rajasekaran, Vadapalani, Chennai Versus The Joint Commissioner (Appeals) II Newry Towers, Chennai & Another |
High Court of Judicature at Madras |
05-12-2022 |
B. Umapathy Versus M/s. Sagar Construction, Rep. by its Proprietor, Chennai |
High Court of Judicature at Madras |
01-12-2022 |
Malad Kokil CHS Ltd. & Another Versus Modern Construction Co.Pvt.Ltd. & Others |
High Court of Judicature at Bombay |
29-11-2022 |
M/s. Concrete Products & Construction Company Rep. by its Joint Managing Partner, Chennai Versus Southern Railways, Rep. by its Principal Chief Engineer/ General Manager, Chennai & Another |
High Court of Judicature at Madras |
29-11-2022 |
Rajasthan State Mines & Minerals Ltd. Versus Ace Construction Mines & Minerals Co-Operative Society Ltd. |
High Court of Rajasthan |
24-11-2022 |
M/s. Srinivasa Construction Corporation, Jothi Nagar Extension, Chennai Versus Canara Bank, Rep. by its Senior Manager, Chennai & Others |
High Court of Judicature at Madras |
24-11-2022 |
Sudhir Kumar son of Shankar Prasad Singh, Versus The State of Bihar, through Principal Secretary, Building Construction Department, Bihar, Patna. & Others |
High Court of Judicature at Patna |
18-11-2022 |
The State of Madhya Pradesh Versus M/s. Sew Construction Limited & Others |
Supreme Court of India |
18-11-2022 |
M/s. Asiatech Engineering Associates, Represented by its Power of Attorney Holder, S. Joneslight, Kanyakumari Versus The Superintending Engineer (Highways) Construction & Maintenance, Tirunelveli & Others |
Before the Madurai Bench of Madras High Court |
16-11-2022 |
M/s. N.C.C. Limited through authorised signatory Ch. Soma Raju, Hyderabad & Another Versus State of Chhattisgarh through Ministry of WRDA, Water Resources Survey & Barrage Construction, Chhattisgarh & Others |
High Court of Chhattisgarh |
14-11-2022 |
Rekha Sanjay Pal Versus Rockline Construction Co., Through Its Sole Proprietor Narinderpal Gupta & Another |
National Consumer Disputes Redressal Commission NCDRC |
03-11-2022 |
Surendra Kapur Versus M/s. Puja Construction Ltd., Jaipur & Others |
National Consumer Disputes Redressal Commission NCDRC |
28-10-2022 |
R. Palaniappan & Another Versus M/s. Sri Surya Construction, Rep. by its Partner, R. Uma, wife of Ravi, Chennai & Others |
High Court of Judicature at Madras |
28-10-2022 |
M/s. Sneha Construction Co. (P) Ltd., Rep. by its authorised representative, Amitava Goswami Versus HDFC Ergo General Insurance Co. Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
20-10-2022 |
Jay Gurudev Construction Co. Rajkot Versus C.C.E. & S.T., Rajkot |
Customs Excise And Service Tax Appellate Tribunal Regional Bench at Hyderabad |
14-10-2022 |
C. Kumar Versus The Divisional Engineer, Highways and Rural Works Department (Construction and Maintenance) Chengalpattu, Kancheepuram District |
High Court of Judicature at Madras |
22-09-2022 |
Jasmin Ali Versus M/s. D.S. Construction, Rep. by its prop., Shila Patwari & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
22-09-2022 |
M/s. Rajashree Construction Versus Nantu Dey & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
19-09-2022 |
Sepco Electric Power Construction Corporation Versus Power Mech Projects Ltd. |
Supreme Court of India |
16-09-2022 |
Suresh Paswan Versus M/s. Kla Construction Technologies Pvt. Ltd. & Others |
Supreme Court of India |
13-09-2022 |
M/s. Soumyaritu Construction & Others Versus M/s. Sma Laha & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
09-09-2022 |
Yukti Construction Pvt. Ltd. Versus Asha Sharma & Another |
High Court of Uttarakhand |
08-09-2022 |
Mohanesh Malik & Another Versus Puri Construction Pvt. Ltd., New Delhi & Others |
National Consumer Disputes Redressal Commission NCDRC |
05-09-2022 |
G. Raja & Others The Superintending Engineer, General Construction Circle, Tamilnadu Electricity Board, TANTRANSCO Trichy & Others |
High Court of Judicature at Madras |
25-08-2022 |
Ram Kripal Singh Construction Private Limited, Ranchi Versus State of Jharkhand & Others |
High Court of Jharkhand |
24-08-2022 |
M/S. Sonjoli Construction Co., The Proprietor Mr. Mahesh Aggrawal, Jodhpur Versus Union Of India, (Ministry Of Finance), Delhi & Others |
High Court of Rajasthan Jodhpur Bench |
10-08-2022 |
Fulena Construction Pvt. Ltd. through its Director, Shashi Singh Versus The State of Bihar through Principal Secretary, Water Resources Department, Patna & Others |
High Court of Judicature at Patna |
05-08-2022 |
N.K. Sreedhar Versus Vishnu Construction Company, Presently Know As Vishnu Infra Projects Pvt. Ltd., Rep. By Its Director, K. Krishana Prasad & Others |
National Consumer Disputes Redressal Commission NCDRC |
02-08-2022 |
Santosh Construction Versus Union of India & Others |
High Court of Jharkhand |
29-07-2022 |
National Petroleum Construction Company Versus Deputy Commissioner Of Income Tax, Circle 2(2), International Taxation, New Delhi & Another |
Supreme Court of India |
29-07-2022 |
Pr. Commissioner of Income Tax-28 Versus Crescent Construction Co. |
High Court of Judicature at Bombay |
24-07-2022 |
The Deputy Chief Engineer (Construction), N.F. Railway, Tripura Versus Kajali Shil & Others |
High Court of Tripura |
22-07-2022 |
General Manager East Coast Railway Rail Sadan & Another Versus Hindustan Construction Co. Ltd. |
Supreme Court of India |
19-07-2022 |
M/s. Gharpure Engg. & Construction (Pvt) Ltd., Rep. by its Manager, Coimbatore Versus Assistant Commissioner (ST), Coimbatore |
High Court of Judicature at Madras |
14-07-2022 |
Arijit De Versus M/s. Amarnath Construction & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
13-07-2022 |
Sachin Goel & Another Versus M/s. Ansal Housing & Construction Limited, New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
11-07-2022 |
Commissioner of Central Excise, Raipur Versus M/s. Sepco Electric Power Construction Corporation |
Supreme Court of India |
11-07-2022 |
B. Chopda Construction Private Limited Versus Union of India & Others |
High Court of Judicature at Bombay |
06-07-2022 |
M/s. D.P. Construction Versus M/s. Vishvaraj Environment Pvt. Ltd. |
In the High Court of Bombay at Nagpur |