H N FOOD PRODUCTS PRIVATE LIMITEDActivity: Manufacturing (Food stuffs) in Uttar Pradesh.Active |
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GST Number(s) 09AABCH4222P1ZD |
PAN No AABCH4222P |
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CIN U15146UP1990PTC011540 |
ROC RoC-Kanpur |
Incorporation Date 01-01-1990 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 011540 |
Registration Date 01-01-1990 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance --- |
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Last AGM Date 30-09-2019 |
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Last Balance Sheet Date 31-03-2019 |
Financials |
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Authorized Capital Rs. 20,00,000 |
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Paid Up Capital Rs. 15,33,000 |
Contact Information |
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E-Mail Address rajkamal.hn@gmail.com |
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Registered Address 229PREM NAGAR BAREILLY UTTAR PRADESH UP 243001 IN |
TradeMarksTotal 0 marks found. |
GST Number(s) for H N FOOD PRODUCTS PRIVATE LIMITED |
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| UTTAR PRADESH | 09AABCH4222P1ZD | |
Directors |
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| DIN | Name | Since |
| 07833354 | JAI KISHAN | 01-06-2017 |
| 01233841 | RAVI KUMAR | 10-01-1990 |
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