H M W METAL WORKS PVT LTD

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74899DL1975PTC007992 		ROC
RoC-Delhi 		Incorporation Date
28-11-1975
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
007992 		Registration Date
28-11-1975 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 4,15,000



Contact Information
E-Mail Address
hmwagra@gmail.com
Registered Address
A 17, SECOND FLOOR FRIENDS COLONY EAST NEW DELHI DL 110065 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to H M W METAL WORKS PVT LTD

Last Checked Past / Closed Litigation On 03-07-2022 04:10
03-03-2022 Tvl. Sri Amman Metal Works, Represented by its Proprietor, P. Karuppasamy Versus The State Tax Officer, Tirunelveli Before the Madurai Bench of Madras High Court
11-02-2022 U.P.S.E.B. Hathras Versus M/s. Hindustan Metal Works Hathras High Court of Judicature at Allahabad
11-10-2021 Ashik R. Shah & Others Versus Metal Rolling Works Ltd. & Another High Court of Judicature at Bombay
05-04-2018 Shiv Shakti Metal Works & Another Versus M/s. Thukral Steel Corp. High Court of Delhi
27-10-2017 Tirupati Metal Works and Others V/S Commissioner of Central Excise, Delhi-II Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
17-04-2017 Gurunanak Metal Works V/S Commissioner of Central Excise, Mumbai I CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL WEST ZONAL BENCH, MUMBAI
04-02-2016 M/s. Lakshmi Metal Works Proprietor K. Rajasekar, Karnataka & Another Versus State rep. by the Inspector of Police, Coimbatore & Another High Court of Judicature at Madras
05-08-2015 Dee Gee Sews And Metal Works Versus Union of India High Court of Judicature at Allahabad
20-03-2015 M/s. SESCOT Sheet Metal Works Ltd. Chennai Versus The Customs, Excise & Service Tax Appellate Tribunal Chennai & Another High Court of Judicature at Madras
11-04-2014 The Indian Seamless Metal Tubes Limited (Tubes Works) Versus Kailash Nampelli Ushakoyal & Another In the High Court of Bombay at Aurangabad
06-03-2014 C.C., ICD, TKD, New Delhi Versus M/s. Krishna Metal Works Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
11-10-2012 GRT Metal Works & Another Versus Village Panchayat of Querim & Another In the High Court of Bombay at Goa
21-05-2012 Dakshinanchal Vidyut Vitran Nigam Ltd. Versus Prakancha Metal Works Pvt Ltd. High Court of Judicature at Allahabad
20-07-2010 Laxmi Metal Pressing Works Pvt. Ltd. Versus Commissioner of Central Excise, Aurangabad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
07-07-2010 Commissioner of Income Tax-20 Versus King Metal Works High Court of Judicature at Bombay
02-12-2009 Bombay Metal Works (P) Ltd. Versus Registrar Of Trade Marks & Another. High Court of Delhi
20-04-2009 Canara Bank v/s Precision Metal Works (India) Private Limited and others Debt Recovery Appellate Tribunal At Delhi
21-11-2008 Commissioner of Income Tax Versus Delhi Brass & Metal Works Ltd. High Court of Delhi
30-07-2007 Punjab Metal Works (P) Ltd. Versus Pareekh Marine Agencies Pvt. Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
16-07-2007 CCE Chennai Versus Everest Metal Works Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
29-01-2007 Bombay Metal Works Private Limited v/s Tara Singh Copyright Board
29-01-2007 Bombay Metal Works (P) Ltd. Versus Tara Singh COPYRIGHT BOARD at DELHI
15-05-2006 Bombay Metal Works (P) Ltd. Versus Tara Singh High Court of Delhi
19-04-2006 Mittal Metal Works Versus Promila Rani High Court of Punjab and Haryana
09-03-2006 The Managing Committee Masjid-e-lbrahimia Rep. Secretary A.M Versus The Hyderabad Allwyn Metal Works Ltd., Now called as Voltas Ltd., Hyderabad High Court of Andhra Pradesh
16-02-2005 D. Loganathan. Versus Venkatachalapathy Metal Works, represented by N. Duraisamy & Others High Court of Judicature at Madras
20-12-2004 M/s. Belmaks Metal Works Versus The Member Secretary High Court of Judicature at Madras
13-10-2004 Delhi Brass and Metal Works Limited Versus Delhi Vidyut Board and Anr High Court of Delhi
23-08-2004 Pabitra Kumar Dutta Versus Kumardhubi Metal Casting Engineering Works Ltd High Court of Jharkhand
27-02-2003 M/s. Hindustan Metal Pressing Works Versus Commissioner of Central Excise, Pune Supreme Court of India
09-10-2002 Veetrag Investments and Finance Company Versus Premier Brass And Metal Works Private Limited And Mrs. Sushilaben C. Shah High Court of Judicature at Bombay
09-10-2002 M/s.Veetrag Investments And Finance Company Versus M/s.Premier Brass And Metal Works Private Limited High Court of Judicature at Bombay
07-02-2002 Veetrag Investments & Finance Co. (Plaintiffs) Versus Premier Brass & Metal Works Pvt. Ltd. (Defendants) and Seskaria Sons Pvt. Ltd. (Applicants) and Court Receiver, High Court, Bombay (Respondent) High Court of Judicature at Bombay
30-03-2001 Bijay Metal Works, S.C.I. India Limited High Court of Bihar
12-03-2001 Pragati Metal Works Versus Regional Provident Fund Commissioner High Court of Judicature at Bombay
04-10-2000 P.S.Metal Works Versus Rezwan AH High Court of Madhya Pradesh
22-08-2000 Punjab Metal Works Private Limited Versus Union of India High Court of Delhi
20-07-2000 METAL ROLLING WORKS PRIVATE LIMITED VERSUS GENERAL LABOUR UNION (RED FLAT) High Court of Judicature at Bombay
04-11-1997 Jayaram Metal Works represented by its Partner Subramanian Versus G. Jaganathan & Another High Court of Judicature at Madras
28-07-1997 Commissioner of Income-Tax Versus Agrawal Metal Works (P) High Court of Punjab and Haryana
02-07-1997 Bombay Okara Carrier Versus G D Iron And Metal Works High Court of Punjab and Haryana
05-02-1997 Natubhai Ukabhai Versus Naran Lala Metal Works Ltd High Court of Gujarat At Ahmedabad
01-12-1995 Rajeev Metal Works and Others Versus Mineral and Metal Trading Corporation of India Limited Supreme Court of India
11-10-1995 Jai Maakali Aluminium Metal Works Versus Tilak High Court of Judicature at Allahabad
14-08-1995 Ashok Foundry and Metal Works Versus Union of India High Court of Delhi
07-02-1995 Brig. S. Ramachandran Versus Hyderabad Allwyn Metal Works Limited, Sanathnagar, Hyderabad and Others Supreme Court of India
09-01-1995 Commissioner of Sales Tax, Maharashtra State, Bombay Versus Iron And Metal Works High Court of Judicature at Bombay
03-01-1995 Ratna Metal Works Versus State of Tamil Nadu High Court of Judicature at Madras
07-11-1994 Durg Brass Metal Works Versus Dinesh Kumar Khare High Court of Madhya Pradesh
25-08-1994 Shree Mahavir Metal Works Versus Union of India and Others Supreme Court of India
18-04-1994 Star Sheet Metal Works Private Limited Versus West Bengal Commercial Taxes Tribunal Calcutta High Court of Judicature at Calcutta
11-01-1994 Deependra Metal Works Versus Commissioner of Sales Tax U P Lucknow High Court of Judicature at Allahabad
15-12-1993 Keshav Metal Works and Another Versus Jitender Kumar Verma High Court of Delhi
14-12-1992 DESSAI METAL WORKS VERSUS ESIC High Court of Judicature at Bombay
24-11-1992 Commissioner of Income-tax Versus Hindustan Metal Works High Court of Judicature at Allahabad
03-01-1992 Rado Watch Co. Ltd., Switzerland Versus Warrior Metal Works, Ludhiana Registrar of Trade Marks Delhi
23-09-1991 Parkash Metal Works Versus Square Automation (P) Ltd. High Court of Delhi
23-11-1990 BHAVANI METAL WORKS VERSUS PANDURANG R. SAWANT High Court of Judicature at Bombay
15-11-1990 State of Tamil Nadu Versus Bhaskaran Blue Metal Works High Court of Judicature at Madras
28-08-1989 SWASTIKA METAL WORKS VERSUS UNION OF INDIA High Court of Delhi
28-08-1989 SWASTIKA METAL WORKS VERSUS UNION OF INDIA High Court of Delhi
31-07-1989 SACHDEVA METAL WORKS VERSUS MODERN PAN INDUSTRIES High Court of Delhi
31-07-1989 SACHDEVA METAL WORKS VERSUS MODERN PAN INDUSTRIES High Court of Delhi
09-12-1988 Union of India, owning Southern Railway represented by General Manager and Another Versus Tiruchi Metal Works represented by its partner R.M. Sundaram High Court of Judicature at Madras
12-09-1988 Commissioner of Income-tax Versus National Alloy and Metal Works (P.) Ltd. High Court of Judicature at Calcutta
28-06-1988 Commissioner of Income-tax Versus Binani Metal Works Ltd. High Court of Judicature at Calcutta
11-04-1988 Collector of Central Excise, Nagpur Versus Messrs Eros Metal Works Supreme Court of India
12-11-1987 Commissioner of Income-tax Versus General Metal Works High Court of Judicature at Allahabad
11-11-1987 Commissioner of Income-tax Versus Hyderabad Allwyn Metal Works Ltd. High Court of Andhra Pradesh
04-09-1986 Mahavir Metal Works Limited, and Another Versus Union of India and Others High Court of Judicature at Madras
30-07-1986 Commissioner of Sales Tax Versus Swadeshi Metal Works High Court of Judicature at Allahabad
24-07-1986 LIGHT METAL WORKS VERSUS UNION OF INDIA High Court of Judicature at Bombay
19-12-1985 Government of India Versus Prema Metal Works, Madras and Others High Court of Judicature at Madras
28-11-1985 Sachdeva Metal Works Versus Modern Fan Industries High Court of Delhi
23-07-1985 Bombay Engineering and Metal Works Private Limited v/s Income Tax Officer Income Tax Appellate Tribunal ITAT Bombay
11-06-1985 Khandelwal Metal and Engineering Works and Another Etc Versus Union of India and Others Supreme Court of India
14-05-1985 Hindustan Metal Works Versus Kuldeep Singh High Court of Delhi
15-02-1985 Tobu Enterprisrs Private Limited Versus Joginder Metal Works High Court of Delhi
23-01-1985 Hyderabad Allwyn Metal Works Limited Versus Ramjas Foundation High Court of Delhi
05-12-1984 Gemini Metal Works Versus Union of India and Others High Court of Judicature at Madras
04-09-1984 Regional Director Employees State Insurance Corporation Versus Light Metal Works, Bombay High Court of Judicature at Bombay
24-07-1984 Union of India Versus Ram Kishan Metal Works (Bombay) High Court of Delhi
02-07-1984 National Alloy and Metal Works (Pvt.) Ltd. Versus Commercial Tax Officer, 24-Parganas Charge High Court of Judicature at Calcutta
25-05-1984 Sangam Electronics Versus Hyderabad Allwyn Metal Works Limited High Court of Delhi
31-08-1982 Tobu Enterprises Private Limited Versus Joginder Metal Works High Court of Delhi
27-08-1982 Swastika Metal Works v/s Income Tax Officer Income Tax Appellate Tribunal ITAT Chandigarh Bench
22-03-1982 Swastika Metal Works Versus Union of India High Court of Delhi
14-03-1982 Metal Rolling Works Pvt. Ltd. Versus Commissioner Of Income-Tax, Bombay City-Ii High Court of Judicature at Bombay
04-02-1982 National Small Industries Corporation Limited Versus Industrial Metal Works (P) Limited High Court of Judicature at Calcutta
31-10-1981 Ainamid Engineering 7 Metal Works Private Limited v/s Income Tax Officer Income Tax Appellate Tribunal ITAT Bombay
13-03-1981 Municipal Corporation of Greater Bombay and Another Versus Vijay Metal Works High Court of Judicature at Bombay
09-03-1981 Durg District Metal and Engineering Works' Union Versus Managing Partner, Bhilai Construction Company, Industrial Estate, Bhilai District, Durg, Madhya Pradesh and Others Supreme Court of India
29-01-1981 Juhi Metal Works v/s Income Tax Officer Income Tax Appellate Tribunal ITAT Calcutta
06-01-1981 Commissioner of Income-tax Versus Hindusthan Metal Refining Works (P.) Ltd. High Court of Judicature at Calcutta
10-10-1980 Hardev Singh, Durga Metal Works Versus Employees State Insurance Corporation, The Collector of Delhi High Court of Delhi
21-05-1980 R. S. NALVA VERSUS ALLIED METAL AND ENGINEERING WORKS High Court of Delhi
19-05-1980 Income Tax Officer v/s National Sheet and Metal Works Income Tax Appellate Tribunal ITAT Amritsar Bench
28-04-1978 Metal Press Works Ltd. Versus J.K. and Sons High Court of Judicature at Calcutta
25-10-1977 Hyderabad Allwyn Metal Works Ltd Versus Collector of Central Excise, Hyderabad High Court of Andhra Pradesh
09-12-1976 Commissioner Of Income-Tax Versus R K Metal Works High Court of Punjab and Haryana



Directors
DIN Name Since
00810085 KAMINI LAL 10-02-2002
00810299 RAJEEV LAL 28-11-1975

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