H M STEELS LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Punjab.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U27106PB1999PLC022707
ROC
RoC-Chandigarh
Incorporation Date
22-06-1999
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
022707
Registration Date
22-06-1999
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 2200,00,000
Paid Up Capital
Rs. 1919,28,100



Contact Information

E-Mail Address
hmpipes@rediffmail.com
Registered Address
GRAIN MARKETDIRBA DISTT SANGRUR PUNJAB PB 148035 IN
Alternate Address
Village Johron, Tirlokpur Road Kala Amb, Distt. Sirmour Kala Amb 173030 HP







Some PAST Judgements / Case Laws similar to H M STEELS LIMITED

Last Checked Past / Closed Litigation On 22-03-2023 04:58
03-02-2023 M/s. Sarthak Investment and Finance Pvt., Ltd., Rep. by its Director Rakesh Kumar Gupta New Delhi & Another Versus Anil Agarwal, Sole Proprietor of M/s. Agarwal Steels, being rep. by its Power of Attorney Holder N. Nityaanandam High Court of Judicature at Madras
30-01-2023 M/s Primox Steels, Rep. by its Proprietor, Sri K.A. Santhosh Kumar, Bhavani Versus The Joint Commissioner (ST), Intelligence, Erode & Another. High Court of Judicature at Madras
18-01-2023 M/s. Shyamjee Prepaid Services Versus M/s. Top Steels & Mrs. Renu Devi & Another High Court of Delhi
04-01-2023 M/S. Annam Steels (P) Ltd, Represented by Its Managing Director E.T. Firoz, Kozhikode & Others Versus M/S. Canara Bank Ltd, Represented by Its Chief Manager & Authorized Officer, Kozhikode & Others High Court of Kerala
02-12-2022 M/s. S.B.I.W. Steels (Private) Limited Versus Steel Authority of India Limited (Sail) High Court of Judicature at Calcutta
25-11-2022 Sri Ganapathy Steels, Represented by its Proprietor, K. Murugesan, Salem District Versus State Tax Officer, Salem District High Court of Judicature at Madras
20-10-2022 R.L. Steels & Energy Ltd., Rep by Amit Chaturvedi, Senior General Manager (Commercial), Aurangabad & Others Versus M/s. OPGS Power Gujarat Pvt Ltd, Represented by its S. Swaminathan, Senior Manager (Accounts), Chennai High Court of Judicature at Madras
20-10-2022 M/s. Tarsun Steels India (P) Ltd., Tiruppur, rep. By its Managing Director, S. Thangarajan Versus The Chairman and Managing Director, Tamilnadu Generation and Distribution Corporation Limited, Chennai & Another High Court of Judicature at Madras
02-09-2022 M/s. Vinayaka Alloys Pvt. Ltd, Rep. by its Director, Ashok Kumar Jain, Chennai Versus M/s. Annam Steels Pvt. Ltd, Chennai High Court of Judicature at Madras
01-09-2022 M/s. Ran India Steels Private Limited, Represented by its Executive Director, R. Nagarajan, Namakkal Versus The Customs, Excise & Service Tax Settlement Commission, Additional Bench, Chennai & Others High Court of Judicature at Madras
10-08-2022 Chhote Lal Gupta, Proprietor, Tirupati Enterprises Versus Jai Balaji Jyoti Steels Ltd. National Company Law Appellate Tribunal
21-07-2022 The State of Telangana Versus M/s. Southern Steels Limited High Court of for the State of Telangana
11-07-2022 Commissioner of Customs & Central Excise, Amritsar (Punjab) Versus M/s. D.L. Steels & Others Supreme Court of India
27-06-2022 Assistant Commissioner of Customs (Bonds) Office of the Principal Commissioner of Customs Chennai-III Commissionerate Customs House Chennai Versus M/s. Annam Steels Private Limited, Represented by its Director, C. Vijaykumar, Chennai & Another High Court of Judicature at Madras
20-06-2022 M/s. Shiva Steels, Rep. by its Proprietor G.Sivakumar Kiradoo, Chennai Versus The Assistant Commissioner (ST), Chennai High Court of Judicature at Madras
15-06-2022 Dhananjay Rathi Versus Shree Vasu Steels Private Limited & Others High Court of Delhi
19-04-2022 M/s. Tirupati Steels Versus M/s. Shubh Industrial Component & Another Supreme Court of India
19-04-2022 Chairman Md, TSSPDCL Versus M/s. Vaksh Steels Pvt Ltd. High Court of for the State of Telangana
24-03-2022 M/s. Indus Steels & Alloys Ltd., Rep. by the Executive Director, Dharmapuri Versus The Union of India, Rep. by the Secretary, New Delhi & Others High Court of Judicature at Madras
23-02-2022 Arcelor Mittal Nippon Steel India Limited Versus Mideast Integrated Steels Limited High Court of Delhi
03-02-2022 M/s. Meenakshi Steels, Represented by its Partner Jayesh Agarwal, Chennai & Another Versus The Assistant Commissioner of CGST & Central Excise, Puducherry High Court of Judicature at Madras
21-01-2022 M/s. Bismillah Steels, Dealers in Iron & Steel, Represented by its Proprietor S. Abdul Hameed, Chennai Versus Union of India, Represented by its Regional Manager, Chennai & Another High Court of Judicature at Madras
18-01-2022 B.L. Kashyap & Sons Ltd. Versus M/s. JMS Steels & Power Corporation & Another Supreme Court of India
03-01-2022 M/s. Annam Steels (P) Ltd., Kozhikode, Represented by Its Managing Director, E.T. Firoz & Others Versus M/s. Canara Bank Ltd., Kozhikode, Represented by Its Chief Manager & Authorized Officer & Another High Court of Kerala
09-12-2021 Electrosteel Steels Limited Versus Union of India & Others Supreme Court of India
08-11-2021 M/s. Garuda Steels, A Partnership Firm, Rep. by its Partner, M. Ramesh Versus The Authorised Officer, Indian Overseas Bank, Large Corporate Branch, Coimbatore & Others High Court of Judicature at Madras
22-09-2021 S.S.K. Iron and Steels Pvt. Ltd, Rep. by its Director S. Santhanakrishnan Versus Union of India Owning Southern Railway Rep. by its Regional Manager & Another High Court of Judicature at Madras
14-09-2021 Ran India Steels Private Limited, Represented by its Managing Director, R. Radha Versus The Customs and Central Excise Settlement Commission, Additional Bench, Chennai & Others High Court of Judicature at Madras
13-08-2021 M/s. Bright Steels, Represented by its Proprietor, Trichy Versus The State Tax Officer, Inspector Cell-II, Trichy Before the Madurai Bench of Madras High Court
06-08-2021 Dennis Steels Pvt Ltd., Represented by its Managing Director, Vellore District Versus The Commercial Tax Officer, Arakkonam Assessment Circle, Vellore District & Another High Court of Judicature at Madras
08-07-2021 M/s. Yeshashvi Steels & Alloys Pvt. Ltd., Bellary, Rep. by its General Manager Versus The Branch Manager, The Oriental Insurance Company Limited, Bellary & Others Karnataka State Consumer Disputes Redressal Commission Bangalore
24-06-2021 M/s. ARS Steels & Alloy International Pvt. Ltd., Rep. By its Deputy Director: N. Prabu Versus The State Tax Officer, Group – I, Inspection, Intelligence – I, Chennai High Court of Judicature at Madras
15-06-2021 Tvl. Sree Rajendra Steels, Rep. by its Proprietor, Lalith Shah, Chennai & Others Versus The Assistant Commissioner (CT) (FAC), Chennai & Others High Court of Judicature at Madras
19-03-2021 Marmagoa Steels Ltd. Versus MSTC Ltd. High Court of Judicature at Calcutta
19-03-2021 Marmagoa Steels Ltd. Versus MSTC Ltd. High Court of Judicature at Calcutta
18-03-2021 M/s. M.S. Steels, Rep. by its Proprietor G. Chandrasekaran, Erode Versus The State Tax Officer (ST), Bhavani Assessment Circle, Erode High Court of Judicature at Madras
02-03-2021 The Chief Electrical Engineer, Electricity Department, Government of Goa, Through the office of the Executive Engineer, Div.-V, Electricity Department, Government of Goa & Others Versus M/s. Shetye Steels Limited, through its Director, Kundankumar Shetye & Others In the High Court of Bombay at Goa
01-03-2021 Ambica Steels Ltd., New Delhi Versus Oriental Insurance Company Ltd., New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
01-03-2021 A. Navinchandra Steels Private Limited Versus Srei Equipment Finance Limited & Others Supreme Court of India
01-03-2021 A. Navinchandra Steels Private Limited Versus Srei Equipment Finance Limited & Others Supreme Court of India
01-03-2021 Ambica Steels Ltd., New Delhi Versus Oriental Insurance Company Ltd., New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
01-03-2021 A. Navinchandra Steels Private Limited Versus Srei Equipment Finance Limited & Others Supreme Court of India
23-02-2021 M/s. S.S.C Steels Private Limited Ballari Versus The State of Karnataka, Represented by its Secretary Department of Forest, Bengaluru & Others High Court of Karnataka
16-02-2021 AAG Steels Private Limited & Others National Company Law Tribunal New Delhi
29-01-2021 M/s. Laxmi Steels, through its Partner Mohd. Iqram, U.P. & Another Versus Authorized Officer, Union Bank of India, U.P. & Others Debts Recovery Appellate Tribunal at Allahabad
13-01-2021 M/s Gokul Steels Private Limited, Patna Versus The South Bihar Power Distribution Company Limited, through its Managing Director & Others High Court of Judicature at Patna
24-12-2020 M/s. Hazari Lal Shyam Lal Steels Private Ltd. & Another Versus Kanpur Nagar Nigam, Through Commissioner Kanpur & Others High Court of Judicature at Allahabad
18-12-2020 M/s Indian Overseas Bank, Alappuzha Branch represented by Manager, Indian Overseas Bank, VSV Subhash Iyer Building, Alappuzha Branch & Another Shaji A., Proprietor, Shaji Steels, West of Vazhichery Junction, Sea View Ward, Alappuzha Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
11-11-2020 Kamlesh Steels, Rep. by its Proprietor Milap Chand Jain Bokadia Versus The Deputy State Tax Officer, IDA Gandhinagar Circle, Hyderabad Rural, Hyderabad & Others High Court of for the State of Telangana
11-11-2020 Kamlesh Steels, Rep. by its Proprietor Milap Chand Jain Bokadia Versus The Deputy State Tax Officer, IDA Gandhinagar Circle, Hyderabad Rural, Hyderabad & Others High Court of for the State of Telangana
06-11-2020 M/s. Sree Rama Steels Versus The Deputy State Tax Officer & Others High Court of for the State of Telangana
02-11-2020 M/s. Sri Vigneswara Steels (P) Ltd., Rep. by the Managing Director, Salem Versus The State of Tamil Nadu, Rep. by the Secretary, Department of Energy, Chennai & Others High Court of Judicature at Madras
16-09-2020 Kind Special Steels (India) Pvt. Ltd Versus Amtek Auto Ltd National Company Law Appellate Tribunal
28-08-2020 M/s. Pyaridevi Chabiraj Steels Pvt Ltd. Versus National Insurance Company Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
19-05-2020 M/s. Bharat Steels represented by its Proprietor Gulraj M. Jain Versus The Commercial Tax Officer, Broadway Assessment Circle High Court of Judicature at Madras
01-05-2020 Electrosteel Steels Limited, having its Registered Office at Ranchi, Principal place of Business at Siyaljori, District Bokaro Versus The State of Jharkhand, Through Commissioner of State Tax, Ranchi & Others High Court of Jharkhand
18-03-2020 M/s. Minar Castings Pvt. Ltd., (Formerly Hadeed Steels Pvt. Ltd.), Kanjikode, Palakkad, Represented by Its Managing Director, A. Mohammed Shafi Versus State of Kerala, Represented by Its Secretary, Taxes Department, Govt. Secretariat, Thiruvananthapuram High Court of Kerala
05-03-2020 Electrosteel Steels Limited, Bokaro & Others Versus The State of Jharkhand through Secretary, Department of Industries, Government of Jharkhand, Ranchi & Others High Court of Jharkhand
28-02-2020 Pyari Devi Chabiraj Steels Pvt Ltd. Versus Axis Bank Limited High Court of Judicature at Calcutta
29-01-2020 Dhivya Steels, Rep. by its Prop. R. Shiva Shankar Versus The Controller of Stores, Southern Railway, Perambur, Chennai & Another High Court of Judicature at Madras
07-01-2020 M/s. M.A Steels Pvt. Ltd. Kanjikode, Palakkad (Kerala) & Others Versus C.C.,C.E.& S.T-Calicut Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Bangalore
07-01-2020 M.A. Steels Pvt. Ltd. and Others V/S C.C., C.E. & S.T., Calicut Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
02-01-2020 M/s. Jai Jawala Steels Pvt. Ltd. Versus The State Bank of India Another High Court of Himachal Pradesh
04-12-2019 M/s. Seshasayee Steels P. Ltd. V/S Assistant Commissioner of Income Tax, Company Circle VI(2), Chennai Supreme Court of India
04-11-2019 M/s. Sunvik Steels Pvt. Ltd., Represented by its Managing Director, Vivek Kejriwal Versus The State of Karnataka, Mines, SSI & Textiles, Department of Industries & Commerce, Bengaluru & Others High Court of Karnataka
29-10-2019 Paragon Steels Private Limited, Industrial Development Area, Palakkad, Represented by Its Director, Muhammed Musthafa & Others Versus The State of Kerala, Represented by Its Secretary to Government, Industries Department, Thiruvananthapuram & Others High Court of Kerala
25-09-2019 Prashant Properties Limited Versus SPS Steels Rolling Mills Ltd. High Court of Judicature at Calcutta
23-09-2019 R.G. Steels V/S Berrys Auto Ancillaries (P) Ltd. National Company Law Tribunal New Delhi
18-09-2019 Goradia Special Steels Ltd. Versus The State of Maharashtra & Others High Court of Judicature at Bombay
05-09-2019 M/s. S.S. Steel Industry Versus M/s. Shri Guru Hargobind Steels High Court of Delhi
02-08-2019 B. Hariharan, IRP of M/s. United Steels & Structural Private Limited National Company Law Tribunal Chennai
10-07-2019 Oriental Insurance Company Limited Versus Uttaranchal Steels Private Limited Uttarakhand State Consumer Disputes Redressal Commission Dehradun
25-06-2019 M/s. Sree Shanthosh Steels Pvt. Ltd., Rep. by its Director, P.K.P. Narayana Murthy Versus State Bank of India, Rep. by its Assistant General Manager & Authorised Officer, Chennai & Others High Court of Judicature at Madras
07-05-2019 Sandeep Steels VS Terrafirma Superstruct LLP. National Company Law Tribunal Mumbai
27-02-2019 M/s. R.K. Steels Versus State of H.P. High Court of Himachal Pradesh
12-02-2019 M/s. Annam Steels Pvt Limited, Rep. by its Director, C. VijayKumar Versus Assistant Commissioner of Customs (Bonds), Office of the Commissioner of Customs (Port), Chennai & Another High Court of Judicature at Madras
18-01-2019 G.K. Alloys Steels(P) Ltd., Rep. by its Manager K. Venkatesh Versus The Chairman & Others High Court of Judicature at Madras
09-01-2019 Agarwal Global Steels Limited Versus Dy Commissioner of Income Tax Income Tax Appellate Tribunal Hyderabad
08-01-2019 Shaju K. Nair & Another Versus M/s. S.L.V. Steels & Alloys Pvt. Ltd. High Court of Karnataka Circuit Bench At Dharwad
28-11-2018 Eskay Brothers Steels Ltd. Versus B.P. Projects Pvt. Ltd. High Court of Judicature at Calcutta
03-11-2018 Grand Batteries Pvt. Ltd. & Others Versus Osaka Alloya & Steels Pvt Ltd. High Court of Jammu and Kashmir
21-08-2018 Deputy Commissoner of Income Tax Versus M/s. Vardhman Special Steels Income Tax Appellate Tribunal Chandigarh
23-07-2018 Sonal Steels Trading Pvt Ltd, Chennai Versus ACIT Central Circle 3 (1), Chennai Income Tax Appellate Tribunal Chennai
18-07-2018 Frontier Alloy Steels Ltd. and Others V/S Commissioner of Central Excise, Lucknow Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
06-07-2018 Shivam Steels Versus Y. Kiran Kumar High Court of Madhya Pradesh
29-06-2018 M/s. Sree Kaderi Ambal Steels Limited, Madurai Versus The Customs & Excise Service Tax Appellate Tribunal, Chennai & Another Before the Madurai Bench of Madras High Court
12-06-2018 M/s. New Balaji Steels., Rep. by its Proprietorix, P. Muthumani, Avinashi, Coimbatore Versus The Commercial Tax Officer, Avinashi Assessment Circle, Coimbatore High Court of Judicature at Madras
08-06-2018 Stemcor (S.E.A.) Pte Limited & Another Versus Mideast Integrated Steels Limited & Others High Court of Judicature at Bombay
06-06-2018 M/s. Bhoruka Steels Ltd, Chennai Versus Sahaya Mary High Court of Judicature at Madras
06-06-2018 M/s. Bhoruka Steels Ltd, Chennai Versus Sahaya Mary High Court of Judicature at Madras
04-05-2018 Amit Steels and Others V/S C.C.E., Raipur Customs Excise Service Tax Appellate Tribunal New Delhi
02-05-2018 Sharu Steels Pvt. Ltd. and Others V/S CC, Amritsar Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
01-05-2018 Prince Fortified Steels Pvt. Ltd V/S Commissioner of Customs, Tuticorin Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
25-04-2018 M/s. Sree Shanthosh Steels Pvt. Ltd., Represented by its Director, P.K.P. Narayana Murthy Versus State Bank of India, Represented by its Asst. General Manager & Authorised Officer, Chennai & Another High Court of Judicature at Madras
21-03-2018 M/s. Ramco Steels Private Limited Versus State Bank of India & Another High Court of Delhi
20-02-2018 In the Matter of M/s. Kamachi Steels Limited National Company Law Tribunal Chennai
13-02-2018 Hero Steels Limited Versus Rolex Cycles Private Limited National Company Law Tribunal Chandigarh
12-02-2018 The Commissioner of Income-Tax & Another Versus M/s. Kalyani Steels, Ltd & Another High Court of Karnataka Circuit Bench At Dharwad
08-02-2018 M/s. Besto Brite Steels Private Limited, Rep. by its Managing Director-cum-Authorised Signatory V. Karunanidhi Versus V. Muthu Krishnan High Court of Judicature at Madras
18-01-2018 Senthil Kumar Versus Paragon Steels P. Ltd. National Company Law Tribunal Chennai



Directors

DIN Name Since
ACBPJ7121N MANISH JAIN 28-08-2015
01218148 MEGH RAJ 01-09-2012
01475750 ASHOK SINGLA KUMAR 18-09-2003
01480156 RAJNISH BANSAL 15-10-2004
AWPPV7455D NAMARTA VASHISHT 01-10-2018
01192272 PANKAJ KUMAR BANSAL 15-10-2004
08518943 SAROJ 30-07-2019
01157056 SURINDER KUMAR JAIN 01-09-2014
00472933 MANISH JAIN 01-08-2014

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